ITAT Jaipur Bench
7,611 judgments
NINE EXPORT LLP,JAIPUR vs INCOME TAX OFFICER WARD 4(2) JAIPUR, JAIPUR
VIPIN PANSARI,JAIPUR vs ITO WARD 4(3), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
GIRIRAJ PRASAD,KOTA vs INCOME TAX OFFICER, BUNDI
NARAYAN LAL KHANDAKA THROUGH LH SHYAM BIHARI KHANDAKA,JAIPUR vs ITO WARD 4(1), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
KALYAN RATAN VIJAY,JAIPUR vs ITO, WARD-5(3), JAIPUR
RAMBABU SHARMA,JAIPUR vs INCOME TAX OFFICER, WARD-6(1), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकरअपीलसं./ITA No. 561/JPR/2025 निर्धधपणवष / AssessmentYear : 2013-14 Shri Ram Babu Sharma 381, Mahal Tiba, Goner Road, Jagapura, Jaipur - 302025 बनाम Vs. The ITO Ward -6(1) Jaipur प्रत्यर्थी / Respondent स्थायीलेखा सं. / जीआईआरसं./PAN/GIR No.: BOMPS 9154 L अपीलार्थी / Appellant निधर्धारिती की ओरसे / Assesseeby : Shri Tarun Mittal, CA राजस्व की ओरसे /Revenue by: Mrs. Alka Gautam, CIT-DR सुनवाई की तारीख / Date of Hea
BHAGVAN SAHAY MEENA,JAIPUR vs ITO WD 7(1), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
JHUTHA RAM MEENA,JAIPUR vs INCOME TAX OFFICER, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
PRANTIYA SEWA BHARATI SAMITI CHITTORE, KOTA ,KOTA vs CIT EXEMPTION , JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
DILIP SINGH ,JHUNJHUNU vs INCOME TAX OFFICER WARD 1 JHUNJHUNU , JHUNJHUNU
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ANGURI DEVI KHANDELWAL (RADHA MOHAN KHANDELWAL (LEGAL HEIR),JAIPUR vs DCIT CIRCLE-4, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकरअपीलसं./ ITA No. 390/JPR/2025 निधर्धारणवर्ष / AssessmentYear : 2018-19 Smt.Anguri Devi Khandelwal Shri Radha Mohan Khandelwal (Legal Heir) 674, Khandaka Mansion, Bordi Ka Rasta Kishanpole Bazar, Jaipur – 302 001 बनाम Vs. The DCIT Circle-4 Jaipur प्रत्यर्थी / Respondent स्थायीलेखा सं. / जीआईआरसं./PAN/GIR No.: AIHPK 4203 A अपीलार्थी / Appellant निधर्धारिती की ओरसे / Assesseeby : Shri Rohan Sogani, CA राजस्व की ओरसे
SAKSHI ROONGTA BENEFIT TRUST,RAJEEV GANDHI NAGAR vs ITO WARD 1(2), KOTA
DR. S. SEETHALAKSHMI (Judicial Member)
SAMIKSHA ROONGTA BENEFIT TRUST,RAJEEV GANDHI NAGAR vs ITO , ITO WARD, KOTA
DR. S. SEETHALAKSHMI (Judicial Member)
SAMIKSHA ROONGTA BENEFIT TRUST,RAJEEV GANDHI NAGAR vs ITO, ITO WARD KOTA
DR. S. SEETHALAKSHMI (Judicial Member)
KGK FOUNDATION,JAIPUR vs COMMISSIONER OF INCOME TAX, EXEMPTION, JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR, JM आयकरअपीलसं./ITA No. 1104 & 1105/JP/2025 U/S 12AB & 80G of the Act निर्धारणवर्ष / AssessmentYear :- 2025-26 KGK Foundation E-44, Lal Bahadur Nagar, JLN Marg, Malviya Nagar, Jaipur – 302 017 अपीलार्थी / Appellant बनाम The CIT (Exemption) Vs. Jaipur प्रत्यर्थी / Respondent स्थायीलेखा सं. / जीआईआरसं./PAN/GIR No.: AAKCK 5948 C निर्धारिती की ओरसे / Assesseeby : Shri S.R. Sharma,CA Shri Rajnikant Bhatra,CA राजस्व की ओरसे /
KGK FOUNDATION,JAIPUR vs COMMISSIONER OF INCOME TAX, EXEMPTION, JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR, JM आयकरअपीलसं./ITA No. 1104 & 1105/JP/2025 U/S 12AB & 80G of the Act निर्धारणवर्ष / AssessmentYear :- 2025-26 KGK Foundation E-44, Lal Bahadur Nagar, JLN Marg, Malviya Nagar, Jaipur – 302 017 अपीलार्थी / Appellant बनाम Vs. The CIT (Exemption) Jaipur प्रत्यर्थी / Respondent स्थायीलेखा सं. / जीआईआरसं./PAN/GIR No.: AAKCK 5948 C निर्धारिती की ओरसे / Assesseeby : Shri S.R. Sharma,CA Shri Rajnikant Bhatra,CA राजस्व की ओरसे /
SHAKUNTI BAI,BARAN vs INCOME TAX OFFICER, BARAN
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SATPAL YADAV,JAIPUR vs DCIT CENTRAL CIRCLE -1, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SATPAL YADAV,JAIPUR vs DCIT, CENTRAL CIRCLE -1, JAIPUR
SATPAL YADAV,JAIPUR vs DCIT CENTRAL CIRCLE-4, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)