ITAT Jaipur Bench
7,611 judgments
SATPAL YADAV,JAIPUR vs DCIT CENTRAL CIRCLE -1, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SATPAL YADAV,JAIPUR vs DCIT CENTRAL CIRCLE -1, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SATPAL YADAV,JAIPUR vs DCIT CENTRAL CIRCLE -1, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SATPAL YADAV,JAIPUR vs DCIT CENTRAL CIRCLE - 1, JAIPUR
POSITIVE YUVA NETWORK ASSOCIATION,JAIPUR vs CIT EXEMPTION, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
SHARAD KUMAR CHORADIA,JAIPUR vs ACIT, CENTRAL CIRCLE-2, JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SHARAD KUMAR CHORADIA,JAIPUR vs ACIT, CENTRAL CIRCLE-2, JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SHARAD KUMAR CHORADIA,JAIPUR vs ACIT, CENTRAL CIRCLE-2, JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SHARAD KUMAR CHORADIA,JAIPUR vs ACIT, CENTRAL CIRCLE-2, JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SHARAD KUMAR CHORADIA,JAIPUR vs ACIT, CENTRAL CIRCLE-2, JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR, JM आयकर अपील सं. / ITA Nos.975 to 980/JP/2025 निर्धारण वर्ष / Assessment Years : 2014-15 to 2019-20 | Sharad Kumar Choradia | बनाम | ACIT, | 3-CHHA-4, Jawahar Nagar, | Vs. | Central Circle-02, | Jaipur | | Jaipur स्थायी लेखा सं. / जीआईआर सं./PAN/GIR No.: AALPC3487C | अपीलार्थी/ Appellant | प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by: Sh. Vijay Goyal, CA & Sh. Kapil Khejrolia, CA राजस्व की ओर से / Revenue
SHARAD KUMAR CHORADIA,JAIPUR vs ACIT, CENTRAL CIRCLE-2, JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
BABU LAL SAINI,JAIPUR vs ITO WD 1(1), JPR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
ITO (TDS) ALWAR, ALWAR vs SHRI BABA MOHAN RAMJI KALIKHOLI WALAMILKPUR GURJAR, ALWAR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
ITO (TDS) ALWAR, ALWAR vs SHRI BABA MOHAN RAMJI KALIKHOLI WALAMILKPUR GURJAR, ALWAR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
ITO (TDS) ALWAR, ALWAR vs SHRI BABA MOHAN RAMJI KALIKHOLI WALAMILKPUR GURJAR, ALWAR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
ITO(TDS) ALWAR, ALWAR vs SHRI BABA MOHAN RAMJI KALIKHOLI WALAMILKPUR GURJAR, ALWAR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
M/S KANAK VRINDAVAN RESORTS LIMITED,JAIPUR vs INCOME TAX OFFICER, WARD 6(2), JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
INCOME TAX OFFICER WARD 6(1), JAIPUR, JAIPUR vs BABUDEEN & PARTY, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
BABUDEEN AND PARTY,JAIPUR vs I.T.O. WARD 6(1), JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
RAJASTHAN STATE HEALTH ASSURANCE AGENCY,JAIPUR vs IT WARD -1(1), JAIPUR
BEFORE: SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
