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ITAT Jaipur Bench

7,611 judgments

SH. MAHENDRA KUMAR GOYAL,SIKAR vs ACIT, CENTRAL CIRCLE-3, JAIPUR, JAIPUR

ITA 496/JPR/2025[2018-19]Status: Disposed15/9/2025AY 2018-19

DR. S. SEETHALAKSHMI (Judicial Member)

SH. MAHENDRA KUMAR GOYAL,SIKAR vs ACIT, CENTRAL CIRCLE-3, JAIPUR, JAIPUR

ITA 495/JPR/2025[2016-17]Status: Disposed15/9/2025AY 2016-17

SH. MAHENDRA KUMAR GOYAL,SIKAR vs ACIT, CENTRAL CIRCLE-3, JAIPUR, JAIPUR

ITA 493/JPR/2025[2014-15]Status: Disposed15/9/2025AY 2014-15

DR. S. SEETHALAKSHMI (Judicial Member)

DCIT, CENTRAL CIRCLE-1, JAIPUR, JAIPUR vs MOHIT AGARWAL, JAIPUR

ITA 104/JPR/2025[2016]Status: Disposed15/9/2025

Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)

DCIT, CENTRAL CIRCLE-1, JAIPUR, JAIPUR vs MOHIT AGARWAL, JAIPUR

ITA 103/JPR/2025[2014]Status: Disposed15/9/2025

Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)

MAHENDRA SINGH RATNAWAT,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JAIPUR

ITA 223/JPR/2024[2018-19]Status: Disposed15/9/2025AY 2018-19

ASHOK NARIYANI,JAIPUR vs ACIT, CIRCLE-5, JAIPUR

ITA 1532/JPR/2024[2017-18]Status: Disposed15/9/2025AY 2017-18

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR, JAIPUR vs NISHIT GUPTA, JAIPUR

ITA 1386/JPR/2024[2015-16]Status: Disposed15/9/2025AY 2015-16

Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)

SH. RAKESH SONI,SIKAR vs ACIT, CENTRAL CIRCLE-3, JAIPUR , JAIPUR

ITA 1292/JPR/2024[2017-18]Status: Disposed15/9/2025AY 2017-18

SANJAY MEHTA, JAIPUR,JAIPUR vs DCIT CIRCLE (INTL TAX), JAIPUR, JAIPUR

ITA 201/JPR/2025[2018-19]Status: Disposed12/9/2025AY 2018-19

URVASHI MEHTA, JAIPUR,JAIPUR vs DCIT CIRCLE (INTL TAX), JAIPUR, JAIPUR

ITA 200/JPR/2025[2018-19]Status: Disposed12/9/2025AY 2018-19

SHIV PRAKASH MOHPAL,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 4 JAIPUR, JAIPUR

ITA 1124/JPR/2025[AY 14-15]Status: Disposed12/9/2025

Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)

SH. VINOD KUMAR JAIN,KOTA vs ACIT, CENTRAL CIRCLE, KOTA, KOTA

ITA 647/JPR/2025[2019-20]Status: Disposed11/9/2025AY 2019-20

Dr. Mitha Lal Meena, Hon'ble Accountant Member, Dr. S. Seethalakshmi, Hon'ble (Judicial Member)

SH. VINOD KUMAR JAIN,KOTA vs ACIT, CENTRAL CIRCLE, KOTA, KOTA

ITA 646/JPR/2025[2018-19]Status: Disposed11/9/2025AY 2018-19

Dr. Mitha Lal Meena, Hon'ble Accountant Member, Dr. S. Seethalakshmi, Hon'ble (Judicial Member)

SH. MANOJ KUMAR JAIN,KOTA vs ACIT, CENTRAL CIRCLE, KOTA, KOTA

ITA 645/JPR/2025[2019-20]Status: Disposed11/9/2025AY 2019-20

Dr. Mitha Lal Meena, Hon'ble Accountant Member, Dr. S. Seethalakshmi, Hon'ble (Judicial Member)

SH. MANOJ KUMAR JAIN,KOTA vs ACIT, CENTRAL CIRCLE, KOTA, KOTA

ITA 644/JPR/2025[2018-19]Status: Disposed11/9/2025AY 2018-19

Dr. Mitha Lal Meena, Hon'ble Accountant Member, Dr. S. Seethalakshmi, Hon'ble (Judicial Member)

SH. MANOJ KUMAR JAIN,KOTA vs ACIT, CENTRAL CIRCLE, KOTA, KOTA

ITA 643/JPR/2025[2016-17]Status: Disposed11/9/2025AY 2016-17

Dr. Mitha Lal Meena, Hon'ble Accountant Member, Dr. S. Seethalakshmi, Hon'ble (Judicial Member)

SH. MANOJ KUMAR JAIN,KOTA vs ACIT, CENTRAL CIRCLE, KOTA, KOTA

ITA 642/JPR/2025[2014-15]Status: Disposed11/9/2025AY 2014-15

DR. MITHA LAL MEENA, ACCOONTANAT M EMEBER, DR. S. SEETHALAKSHMI, JUDICIAL MEMEBER

M/S MANSOORI SERVICE STATION,DAUSA vs ACIT, CIRCLE-1, JAIPUR, JAIPUR

ITA 583/JPR/2025[2017-18]Status: Disposed11/9/2025AY 2017-18

DR. MITHA LAL MEENA, ACCOONTANAT M EMEBER, DR. S. SEETHALAKSHMI, JUDICIAL MEMEBER

DUNGAR SINGH MEENA ,JAIPUR vs ITO WARD 7(2), JAIPUR

ITA 563/JPR/2025[2018-19]Status: Disposed11/9/2025AY 2018-19

Dr. Mitha Lal Meena, Hon'ble Accountant Member, Dr. S. Seethalakshmi, Hon'ble (Judicial Member)