ITAT Jaipur Bench
7,611 judgments
PANCHU RAM SHARMA,JAIPUR, RAJASTHAN vs ITO WARD 3(1), JAIPUR, ITO, JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
M/S META JEWEL KRAFTS,JAIPUR vs ITO, WARD-6(2), JAIPUR, JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
RIDDHI SIDDHI SEWA SANSTHAN,JAIPUR vs ITO, WARD-6(2), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
KOSHAL KISHOR SHARMA,JAIPUR vs DCIT(INTL. TAX.) JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
KOSHAL KISHOR SHARMA,JAIPUR vs DCIT(INTL. TAX), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
TARA PAREEK,KOTA vs ACIT, CENTRAL CIRCLE, KOTA, KOTA
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
SEVA BHARTI SAMITI SANGANER JAIPUR ,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
SH. MOHIT AGARWAL,JAIPUR vs DCIT, CENTRAL CIRCLE-1, JAIPUR, JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
M/S RAM SUKH CHUNNI LAL,JAIPUR vs ITO, WARD-1(3), JAIPUR, JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
SHRI DEV NARAYAN MANDIR TRUSTJODHPURIYA,TONK vs CIT EXEMPTION, JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
ANJU SANGHI,JAIPUR vs ACIT, CIRCLE -4, JAIPUR, JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
SARASWATI SHIKSHA SAMITI,BHARATPUR vs CIT EXEMPTION, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
ZARI SILK (INDIA) PRIVATE LIMITED,JAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), JAIPUR , JAIPUR
DR. MITHA LAL MEENA (Accountant Member), DR. S. SEETHALAKSHMI (Judicial Member)
ARUN PALAWAT,JAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, (CENTRAL),, JAIPUR
DR. MITHA LAL MEENA (Accountant Member), DR. S. SEETHALAKSHMI (Judicial Member)
RAJASTHAN OPHTHALMOLOGICAL SOCIETY, JAIPUR,JAIPUR vs ITO , JAIPUR
DR. M.L. MEENA (Accountant Member), DR. S. SEETHALAKSHMI (Judicial Member)
PRADEEP KUMAR ROCHWANI, JODHPUR,JODHPUR vs CIRCLE (INTL TAX), JAIPUR, JAIPUR
DR. MITHA LAL MEENA (Accountant Member), DR. S. SEETHALAKSHMI (Judicial Member)
INCOME TAX OFFICER WARD-1(1), JAIPUR vs KIRAN INFRA ISPAT LIMITED, JAIPUR
SH. MAHENDRA KUMAR GOYAL,SIKAR vs ACIT, CENTRAL CIRCLE-3, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
SH. MAHENDRA KUMAR GOYAL,SIKAR vs DCIT, CENTRAL CIRCLE-3, JAIPUR, JAIPUR
SH. MAHENDRA KUMAR GOYAL,SIKAR vs ACIT, CENTRAL CIRCLE-3, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, आंकड़ुठरधारी आइटीएए सं.र@ITA Nos.493, 495 to 498, 500/JP/2025 निर्धारण वर्ष@Assessment Years : 2014-15 to 2016-17, 2018-19 to 2020-21 Mahendra Kumar Goyal चुके Vs. ACIT/DCIT Ward No. 2, Shahpura Road Neem Ka Thana, Sikar Central Circle-03, Jaipur लेखा संख्याल्लेय सं.जीआइआर सं.पान@PAN/GIR No.: ACFPG0306G अपीलार्थी@Appellant प्रत्यार्थी@Respondent निर्धारीती की आर से@ Assessee by : Shri P. C. Parwal, CA राजस्व की आर से@ R
