← All Benches

ITAT Jaipur Bench

7,611 judgments

OM PRAKASH GUPTA,SAWAI MADHOPUR vs DCIT CENTRAL CIRCLE -1, JAIPUR

ITA 397/JPR/2025[2015-16]Status: Disposed18/9/2025AY 2015-16

OM PRAKASH GUPTA,SAWAI MADHOPUR vs DCIT, CENTRAL CIRCLE-1, JAIPUR

ITA 396/JPR/2025[2014-15]Status: Disposed18/9/2025AY 2014-15

DR. S. SEETHALAKSHMI (Judicial Member)

OM PRAKASH GUPTA,SAWAI MADHOPUR vs DCIT CENTRAL CIRCLE -1, JAIPUR

ITA 395/JPR/2025[2013-14]Status: Disposed18/9/2025AY 2013-14

DR. S. SEETHALAKSHMI (Judicial Member)

MO. SHARIPH KURESHI,SIKAR vs ITO WARD-4 SIKAR, SIKAR

ITA 366/JPR/2025[2013-14]Status: Disposed18/9/2025AY 2013-14

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

VINAY DUGAR,JAIPUR vs ACIT, CENTRAL CIRCLE-2, JAIPUR, JAIPUR

ITA 974/JPR/2025[2020-21]Status: Disposed17/9/2025AY 2020-21

VINAY DUGAR,JAIPUR vs ACIT, CENTRAL CIRCLE-2, JAIPUR, JAIPUR

ITA 973/JPR/2025[2015-16]Status: Disposed17/9/2025AY 2015-16

VINAY DUGAR,JAIPUR vs ACIT, CENTRAL CIRCLE-2, JAIPUR, JAIPUR

ITA 972/JPR/2025[2014-15]Status: Disposed17/9/2025AY 2014-15

M/S RAVI SURYA DEV INFRASTRUCTURE LLP,JAIPUR vs ACIT, CENTRAL CIRCLE-3, JAIPUR, JAIPUR

ITA 964/JPR/2025[2019-20]Status: Disposed17/9/2025AY 2019-20

SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

M/S RAVI SURYA DEV INFRASTRUCTURE LLP,JAIPUR vs ACIT, CENTRAL CIRCLE-3, JAIPUR, JAIPUR

ITA 963/JPR/2025[2018-19]Status: Disposed17/9/2025AY 2018-19

SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

SURYA SINGHAL,KOTA vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JAIPUR, JAIPUR

ITA 928/JPR/2025[2019-20]Status: Disposed17/9/2025AY 2019-20

MAHESH CHANDRA AGRAWAL,JAIPUR vs ACIT, JAIPUR

ITA 555/JPR/2025[2019-20]Status: Disposed17/9/2025AY 2019-20

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

MAHESH CHANDRA AGRAWAL,JAIPUR vs ACIT, JAIPUR

ITA 554/JPR/2025[2018-19]Status: Disposed17/9/2025AY 2018-19

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

NMD CONSTRUCTIONS LLP,BHILWARA vs ITO, WARD-1, BHILWARA

ITA 547/JPR/2025[2020-21]Status: Disposed17/9/2025AY 2020-21

SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

J.K.V. STONEX,KISHANGARH vs INCOME TAX OFFICER, KISHANGARH

ITA 542/JPR/2025[2012-13]Status: Disposed17/9/2025AY 2012-13

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

BHIKSHU SADHNA KENDRA SAMITI, JAIPUR,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR

ITA 335/JPR/2025[2024-25]Status: Disposed17/9/2025AY 2024-25

SHRIGAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

BHIKSHU SADHNA KENDRA SAMITI, JAIPUR,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR

ITA 334/JPR/2025[2025-26]Status: Disposed17/9/2025AY 2025-26

the competent authority.

GANGAUR EXPORTS PVT. LTD,JAIPUR vs ACIT, CIRCLE-6, JAIPUR

ITA 1050/JPR/2025[2018-19]Status: Disposed17/9/2025AY 2018-19

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SH. PAVITRA KOTHARI,AJMER vs ACIT, CIRCLE-2, AJMER, AJMER

ITA 882/JPR/2024[2016-17]Status: Disposed17/9/2025AY 2016-17

SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

K B S ENTEPRISES,JAIPUR vs ACIT(CIRCLE-6), JAIPUR

ITA 725/JPR/2025[2017-18]Status: Disposed16/9/2025AY 2017-18

SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

MURLI DHAR UPADHYAY,JAIPUR vs ITO WARD 6(3), JPR, JAIPUR

ITA 252/JPR/2025[2017-18]Status: Disposed16/9/2025AY 2017-18

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)