ITAT Jaipur Bench
7,611 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR vs GORDHAN DAS MAHESHWARI, JAIPUR
BEFORE: DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
PRANATI BUILDCON, KOTA,KOTA vs ACIT/DCIT CEN CIR ,KOTA, KOTA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
GLOBAL LOGISTICS SERVICES,JAIPUR vs ITO WARD-4(2), JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
BHIM SINGH,JAIPUR vs I.T.O, WARD 4(1), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकर अपील सं./ITA No.740/JPR/2025 निर्धारण वर्ष/Assessment Year : 2017-18 Shri Bhim Singh C-24, Ambabari Metal Colony Jaipur - 302 023 बनाम Vs. The ITO Ward 4(1) Jaipur प्रत्यर्थी / Respondent स्थायी लेखा सं. / जीआईआर सं./PAN/GIR No.: CFRPS 5909A अपीलार्थी / Appellant निर्धारिती की ओर से / Assessee by : Shri G.M. Mehta, CA राजस्व की ओर से / Revenue by: Shri Gautam Singh Choudhary, JCIT-DR सुनवाई की तारीख / Date of He
YOGESH MUTHA,JAIPUR vs ITO WARD 6(1), JAIPUR, NCRB, STATUE CIRCLE, JAIPUR
VIMAL KUMAR JAIN,NEAR KHADE GANESHJI MANDIR vs ITO WARD1(2), KOTA, ITO WARD KOTA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
MSB EDUCATIONAL SOCIETY,KOTA, RAJASTHAN vs CIT(E) JAIPUR, JAIPUR, RAJASTHAN
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
INCOME TAX OFFICER, JAIPUR vs GOLDENDUNES HEIGHTS LLP, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकर अपील सं./ITA. No. 1352/JPR/2024 निर्धारण वर्ष / Assessment Years : 2018-19 Income Tax Officer, Jaipur. बनाम Vs. Goldendunes Heights LLP C-6, Vashisht Marg, Hamuman Nagar Vaishali Nagar, Jaipur. प्रत्यर्थी / Respondent स्थायी लेखा सं./ जीआईआर सं./PAN/GIR No.: AAOFG4799C अपीलार्थी / Appellant निर्धारिती की ओर से / Assessee by : Shri Tarun Mittal, C.A. राजस्व की ओर से / Revenue by : Shri Rajesh Ojha, CIT-DR सुनवाई
RIFF FILM CLUB,JAIPUR vs CIT (EXEMPTION), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DINESH KUMAR TAK,BEAWAR vs INCOME TAX OFFICER, WARD-2, BEAWAR, BEAWAR
UMANG BOARDS LIMITED,JAIPUR vs DCIT, CIRCLE-1 JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
GEETA GULIA ,JAIPUR vs ITO, WARD-1(3), JAIPUR, JAIPUR
SHRIGAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
DABRELA DUGDH UTPADAK SAHKARI SAMITI LIMITED,AJMER vs INCOME TAX OFFICER, WARD-2(2), AJMER, AJMER
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SH. HARI PRAKASH GUPTA,JAIPUR vs ITO, WARD-1(2), JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SH. HARI PRAKASH GUPTA,JAIPUR vs ITO, WARD-1(2), JAIPUR, JAIPUR
M/S BANSAL OIL MILL LTD.,JAIPUR vs ACIT, CIRCLE-4, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)