ITAT Jaipur Bench
7,611 judgments
PRASHANT TAK,JAIPUR vs ACIT, CIRCLE-3, JAIPUR, JAIPUR
SHRIGAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR, JM आयकर अपील सं. / ITA No. 70/JPR/2025 निर्धारण वर्ष / Assessment Year : 2009-10 Prashant Tak 53, Laxman Marg, Gandhi Path, Vaishali Nagar, Jaipur. अपीलार्थी / Appellant बनाम | The ACIT, Vs. Circle-3, Jaipur. प्रत्यर्थी / Respondent स्थायीलेखा सं. / जीआईआरसं./PAN/GIR No. ACFPT9612A निर्धारिती की ओरसे / Assesseeby : None. राजस्व की ओरसे / Revenue by: Shri Gautam Singh Choudhary, Addl.CIT सुनवाई की तारीख / Date of Hearing :24/09/2025 उ
LAL CHAND MEENA,JAIPUR vs ITO, JAIPUR
SHRIGAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
HEDA MARBLES PRIVATE LIMITED,KISHANGARH vs INCOME TAX OFFICER, WARD-2, KISHANGARH, KISHANGARH
SHRIGAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
ACIT, CENTRAL CIRCLE-2, JAIPUR, JAIPUR vs NAWAL SINGH RATNAWAT, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
POORAN MAL YADAV,JAAIPUR vs ITO WARD 5(5), JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR vs K P EXPORTS PVT LTD, JAIPUR
BEFORE: DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
NITIN KASLIWAL ,JAIPUR vs ITO WARD 1(1), JAIPUR
SHRIGAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
RAM GOPAL SONI,JAIPUR vs INCOME TAX OFFICE, WARD-7(3), JAIPUR, JAIPUR
SHRIGAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
PAWAN KUMAR YADAV,BARAN vs INCOME TAX OFFICER,WARD, BARAN
SHRIGAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
ASIA BIOTECH PRIVATE LIMITED,JAIPUR vs ITO WARD 6(1) JAIPUR, JAIPUR
SHRIGAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
S K N SIKSHAN SANSTHAN,BHADHADHAR vs DY. COMMISSIONER INCOME TAX (CENTRAL)-1, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
PANKAJ KUMAR MITTAL,DHOLPUR vs INCOME TAX OFFICER WARD 4 BHARATPUR, BHARATPUR
WHOLE SALE CLOTH MERCHANT ASSOCIATION ,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE KOTA , KOTA
WHOLE SALE CLOTH MERCHANT ASSOCIATION ,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE KOTA , KOTA
WHOLE SALE CLOTH MERCHANT ASSOCIATION ,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE KOTA , KOTA
DCIT, CENTRAL CIRCLE-2, JAIPUR, JAIPUR vs JITENDRA KUMAR AGARWAL HUF, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TA , JAIPUR vs SHRI NATH CORPORATION, JAIPUR
ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR vs JITENDRA KUMAR AGARWAL, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME-TAX, JAIPUR vs ROYAL JEWELLERS, JAIPUR
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR vs DAMODAR PRASAD PARWAL, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
