ITAT Jaipur Bench
7,611 judgments
NAMIT JAIN,JAIPUR vs ITO WARD 6(2), JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
JAIPUR YOGA LEAGUE,JAIPUR vs EXEMPTION WARD 1, JAIPUR
SHRIGAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SARLA DEVI,JAIPUR vs ITO WARD 1(3), JAIPUR
SHRIGAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
RAM BHAJAN GURJAR,SAWAI MADHOPUR vs ITO, WD-1, SAWAIMADHOPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR, JM आयकर अपील सं. / ITA No. 1020/JP/2025 निर्धारण वर्ष / AssessmentYear : 2013-14 | Ram Bhajan Gurjar | Village-Bhedola, Tehsil-Chouth Ka | Barwara, Swai Madhopur. | स्थायी लेखा सं. / जीआईआरसं./PAN/GIR No.: AUFPG8836P | अपीलार्थी / Appellant | बनाम | The ITO, | Ward-1, | Sawai Madhopur. | प्रत्यर्थी / Respondent निर्धारिती की ओर से/Assessee by : Shri Anoop Bhatia, CA; राजस्व की ओर से/Revenue by: Mrs. Anita Rinesh, JCIT-DR. सुनवाई की
RAGHAV DANGAYACH,JAIPUR vs ITO WARD 4(1) JPR, JAIPUR
SHRIGAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
JAIPUR SAHAKARI KRAYA VIKRAYA SAMITI,JAIPUR vs I.T.O. WARD 5(2), JAIPUR , JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
JAIPUR SAHAKARI KRYA VIKRAYA SAMITI,JAIPUR vs ITO, WD 5(2) JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR, JM आयकर अपील सं. / ITA No. 990 & 991/JPR/2025 निर्धारणवर्ष / Assessment Year : 2018-19 Jaipur Sahakari Kraya Vikraya Samiti B-34, Surajpol Mandi Jaipur- 302 003 (Raj) अपीलार्थी / Appellant राजस्व की ओर से / Revenue by: Shri Gautam Singh Choudhary, Addl. CIT-DR सुनवाई की तारीख / Date of Hearing उदघोषणा की तारीख / Date of Pronouncement: बनाम Vs. The ITO Ward 5(2) Jaipur प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by : Shri
RATNAWALI GAUSHALA ANAND DHAM,FAGI vs ITO EXEMPTION WARD - 1 ,JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
DY. COMMISSIONER OF INCOME-TAX, JAIPUR vs RAKESH KUMAR JAIN, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
ANIL KUMAR MEENA,JAIPUR vs ITO WARD 1(3), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
MAYA RATHORE,JAIPUR vs ASSESSING AUTHORITY, JAIPUR
SURENDER KUMAR,ALWAR vs ITO, WARD-1(1), ALWAR
SHRIGAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SIYARAM CITY CABS LTD.,JAIPUR vs ITD WARD 6(4), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
SIYARAM CITY CABS LTD.,JAIPUR vs ITD WARD 6(4), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
AMIT TAK,JAIPUR vs INCOME TAX OFFICER WARD 7(1), JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, ALWAR vs RAJENDRA KUMAR MUNDRA, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
KAMLESH KUMAR SHARMA,JAIPUR vs ACIT, CENTRAL CIRCLE-2, JAIPUR, JAIPUR
SHRIGAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
AMIT ROHADA AND SONS,KOTA vs ITO, WARD-2(2), KOTA
SHRIGAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE-4, JAIPUR vs PRADEEP MITTAL, JAIPUR
SHRIGAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
DULHE RAM MEENA, JAIPUR,JAIPUR vs DCIT CIRCLE 1, JAIPUR, JAIPUR
SHRIGAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)