ITAT Jaipur Bench
7,611 judgments
JAN CHETNA BAL KALYAN SAMITI,SIKAR vs CIT(EXEMPTION), JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR, JM आयकर अपील सं. / ITA No. 1132 & 1133/JPR/2025 निर्धारण वर्ष / Assessment Year : N.A. Jan Chetna Bal Kalyan Samiti Polo Ground Sikar, Sikar. अपीलार्थी / Appellant बनाम | The CIT (Exemption), V. Jaipur. प्रत्यर्थी / Respondent स्थायीलेखा सं./ जीआईआर सं./PAN/GIR No.: AABAJ3612R निर्धारिती की ओरसे / Assesseeby : Shri Shrawan Kumar Gupta, Advocate राजस्व की ओरसे / Revenue by: Shri Rajesh Ojha, CIT-DR सुनवाई की तारीख / Date of Hearing :
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR vs RAMAVTAR VIJAYVARGIYA, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
LATE SHRI JITENDRA NAGAR THROUGH HIS L/R SMT. DEEPIKA NAGAR,BARAN vs INCOME TAX OFFICER WARD BARAN, BARAN
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
NEW SHRI KRISHNA PLAZA,SIKAR vs ITO WD 2, SIKAR, SIKAR
VIVEK SHARMA,JAIPUR vs ITO WARD 1, BHARATPUR, BHARATPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SMT. SUMAN CHOUDHARY,JAIPUR vs THE INCOME TAX OFFICER, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
INCOME TAX OFFICER, JAIPUR vs RENU AGARWAL, JAIPUR
NALINI FOUNDATION,MALVIYA NAGAR JAIPUR vs EXEMPTION WARD 1, JAIPUR, KAILASH HEIGHT LAL KHOTHI TONK ROAD
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
LALIT KUMAR JAIN,ALWAR vs ITO WARD,1(2), ALWAR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
KAILASH CHAND MEENA,ALWAR vs ITO WARD2(3), ALWAR, ALWAR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
HIRA,DAUSA vs COMMISSIONER OF INCOME TAX, DAUSA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
BAJRANG WIRE PRODUCTS (INDIA) PRIVATE LIMITED,BAJRANG WIRE PRODUCTS (INDIA) PRIVATE LIMITED vs DCIT CIRCLE -4-JAIPUR, RJN-C-(104)(1), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
DY. COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION, JAIPUR, JAIPUR vs BHARAT KUMAR MANGHNANI, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
JOINT COMMISSIONER OF INCOME TAX(OSD), CENTRAL CIRCLE-4, JAIPUR vs SILVER & ARTS PALACE, JAIPUR
CHANDER MOHAN BHATI,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR, JAIPUR
SH. NASRUDDIN,KOTA vs ITO, WARD-2(1), KOTA, KOTA
SHRIGAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
