ITAT Jaipur Bench
7,611 judgments
SHRI SITARAM SANTSANG BHAWAN TRUST,BHILWARA vs CIT EXEMPTION, JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR, JM आयकर अपील सं. / ITA No. 1090/JPR/2025 | Shri Sitaram Santsang Bhawan Trust | बनाम | The CIT Exemption, | Miya Chand Ji Ke Bawdi, Nr. Sitaram | Vs. | Jaipur. | Ji Ki Bawari, Sewa Sadan Road, | | Bhilwara. | स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.: AAATS4166K अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओरसे / Assessee by : Shri Sunil Porwal, C.A. (through V.C.) राजस्व की ओरसे / Revenue by: Shri Rajesh Ojha, CIT-DR स
WOMEN CHILDREN WELFARE AND RURAL DEVELOPMENT SOCIETY,AJMER vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
BIRENDRA SINGH NIRBHAY,SIRSI ROAD JAIPUR RAJASTHAN vs ITO WARD 3(1) JAIPUR, NCRB INCOME TAX DEPARTMENT STATUE CIRCLE JAIPUR RAJASTHAN
NITU KHADARIYA,JAIPUR vs ITO WARD 1(3), NCRB BUILDING
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR vs VIJAY KUMAR SANCHETI, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकर अपील सं. / ITA. No.943 to 945/JPR/2025 निर्धारण वर्ष / Assessment Years : 2014-15 to 2016-17 | The ACIT, Central Circle-4, Jaipur. | बनाम | Vs. | विजय कुमार संचेती D-43, सुभास मार्ग, Scheme, Jaipur. | C- | प्रत्यर्थी / Respondent स्थायी लेखा सं./ जीआईआर सं./PAN/GIR No.: AEVPS8687Q अपीलार्थी / Appellant निर्धारिती की ओर से / Assessee by : Shri Mukesh Soni, Advocate राजस्व की ओर से / Revenue by : Mrs. Anita Rinesh
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR vs VIJAY KUMAR SANCHETI, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकर अपील सं. / ITA. No.943 to 945/JPR/2025 निर्धारण वर्ष / Assessment Years : 2014-15 to 2016-17 | The ACIT, Central Circle-4, Jaipur. | बनाम Vs. | Vijay Kumar Sancheti D-43, Subhash Marg, C- Scheme, Jaipur. | प्रत्यर्थी / Respondent स्थायी लेखा सं./ जीआईआर सं./PAN/GIR No.: AEVPS8687Q अपीलार्थी / Appellant निर्धारिती की ओर से / Assessee by : Shri Mukesh Soni, Advocate राजस्व की ओर से / Revenue by : Mrs. Anita Rinesh
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR vs VIJAY KUMAR SANCHETI, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
PRADEEP JAIN,JAIPUR vs DCIT-CENTRAL CIRCLE-2, JAIPUR
SHRIGAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
USHA SHARMA,JAIPUR vs INCOME TAX OFFICER, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
KANHAIYALAL RAMESHWAR DAS,KOTA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR
KANHAIYALAL RAMESHWAR DAS,KOTA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR
DCIT, CENTRAL CIRCLE-2, JAIPUR vs PRADEEP JAIN, JAIPUR
SHRIGAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
PRADEEP JAIN,JAIPUR vs DCIT, CENTRAL CIRCLE-2, JAIPUR
SHRIGAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
CHANDRA PRAKASH VASHISTHA,JAIPUR vs ITO WD 1(4), JPR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs BHARAT SPUN PIPE AND CONSTRUCTION COMPANY, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकरअपीलसं./ITA No. 1077/JPR/2025 निधर्धारणवर्ष / AssessmentYear : 2017-18 The DCIT Circle-1 Jaipur बनाम Vs. M/s. Bharat Spun Pipe And Construction Company 43, Industrial Area, Jhotwara, Jaipur-302 012 स्थायीलेखा सं. / जीआईआरसं./PAN/GIR No.: AABFB 4917 G अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओरसे / Assesseeby : Shri Tarun Kumar Mittal, CA राजस्व की ओरसे /Revenue by: Shri Anil Kumar Bhardvaj, CIT
SANKALP FOUNDATION,SANKALP FOUNDATION vs CIT(E), JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
LATE JAGDISH,JAIPUR vs ITO WARD 7(1), JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
LOCHAN DADHICH,BANGALORE vs CIRCLE (INTL TAX), JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR, JM आयकरअपील सं./ ITA No. 876/JPR/2025 निर्धारण वर्ष / Assessment Year: 2017-18 Shri Lochan Dadhich बनाम The DCIT (Intl. Tax) C-402, Bren Unity Apartment Vs. Jaipur Chinnapannahalli Main Road, Bangalore North Bangalore, Doddanekkundi, B.O. Bengaluru स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.: AHPPD6721P अपीलार्थी / Appellant प्रत्यर्थी / Respondent निधर्धारिती की ओरसे / Assessee by : Shri Kanchan Kaushal, Advocate (Thru" V
ANGURI DEVI KHANDELWAL (RADHA MOHAN KHANDELWAL (LEGAL HEIR),JAIPUR vs DCIT CIRCLE-4, JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
