LOCHAN DADHICH,BANGALORE vs. CIRCLE (INTL TAX), JAIPUR, JAIPUR

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ITA 876/JPR/2025Status: DisposedITAT Jaipur06 October 2025AY 2017-18Bench: SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR, JM आयकरअपील सं./ ITA No. 876/JPR/2025 निर्धारण वर्ष / Assessment Year: 2017-18 Shri Lochan Dadhich बनाम The DCIT (Intl. Tax) C-402, Bren Unity Apartment Vs. Jaipur Chinnapannahalli Main Road, Bangalore North Bangalore, Doddanekkundi, B.O. Bengaluru स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.: AHPPD6721P अपीलार्थी / Appellant प्रत्यर्थी / Respondent निधर्धारिती की ओरसे / Assessee by : Shri Kanchan Kaushal, Advocate (Thru" V1 pages
AI SummaryDismissed

What did the Tribunal hold?

The Tribunal noted that the Id. DR had no objection to the withdrawal request. Consequently, the Tribunal allowed the withdrawal of the appeal.

What were the facts?

The assessee filed an appeal against the order of the Id. AddI/JCIT(A) for the assessment year 2017-18. During the course of hearing, the authorized representative of the assessee prayed for withdrawal of the appeal.

What were the issues?

Whether the assessee can withdraw their appeal during the course of hearing.

Which sections of the Income-tax Act were involved?

Section 143(1)

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, JAIPUR BENCHES,

Before: SHRI RATHOD KAMLESH JAYANTBHAI, AM & SHRI NARINDER KUMAR, JM vk;djvihy la-@ITA No. 876/JPR/2025

vkns'k@ORDER PER: RATHOD KAMLESH JAYANTBHAI, AM

This appeal by the assessee is directed against the order of the ld. Addl/JCIT(A), Kanpur dated 17-03-2025 for the assessment year 2017-18 in the matter of Section 143(1 ) of the Act.

SHRI LOCHAN DADHICH VS DCIT, (INTL. TAX) JAIPUR During the course of hearing, the ld. AR of the assessee vide 2.1 application dated 26-09-2025 has prayed for withdrawal of the appeal for which ld. DR has no objection. Hence, we allow to withdraw the appeal. 3. In the result, the appeal of the assessee is dismissed as having been withdrawn as pronounced in the open Court on 06 -10-2025.

Sd/- Sd/- ¼jkBkSM+ deys'k t;UrHkkbZ ½ ¼ujsUnz dqekj½ (RATHOD KAMLESH JAYANTBHAI) (NARINDER KUMAR) U;kf;d lnL;@Judicial Member ys[kk lnL; @Accountant Member Tk;iqj@Jaipur fnukad@Dated:- 06 /10/2025 *Mishra, Sr. PS आदेश की प्रतिलिपिअग्रेf’ात@ब्वचल वf जीम वतकमत वितूंतकमक जवरू The Appellant- Shri Lochan Dadhich, Bangaluru 1. 2. izR;FkhZ@ The Respondent- The DCIT (Intl.Tax), Jaipur 3. vk;dj vk;qDr@ The ld CIT 4. विभागीय प्रतिनिधि] आयकर अपीलीय अधिकरण] जयपुर@क्त्ए प्ज्Aज्ए Jंपचनत 5. xkMZ QkbZy@ Guard File By order,

सहायक पंजीकार@Aेेजज. त्महपेजतंत

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