← All Benches
ITAT Jaipur Bench
7,611 judgments
SILVER & ART PALACE,JAIPUR vs ACIT, JAIPUR
ITA 551/JPR/2025[2019-20]Status: Disposed13/10/2025AY 2019-20
SILVER & ART PALACE,JAIPUR vs ACIT, JAIPUR
ITA 534/JPR/2025[2018-19]Status: Disposed13/10/2025AY 2018-19
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-3, JAIPUR vs KARNANI SOLVEX PRIVATE LIMITED, JAIPUR
ITA 480/JPR/2025[2014-15]Status: Disposed13/10/2025AY 2014-15
SILVER & ART PALACE,JAIPUR vs ACIT, JAIPUR
ITA 460/JPR/2025[2017-18]Status: Disposed13/10/2025AY 2017-18
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
SILVER & ART PALACE,JAIPUR vs ACIT, JAIPUR
ITA 442/JPR/2025[2016-17]Status: Disposed13/10/2025AY 2016-17
SILVER & ART PALACE,JAIPUR vs ACIT, JAIPUR
ITA 441/JPR/2025[2015-16]Status: Disposed13/10/2025AY 2015-16
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-3, JAIPUR vs NIRANJAN PATIDAR, NEEMUCH
ITA 438/JPR/2025[2018-19]Status: Disposed13/10/2025AY 2018-19
RMS KARAMCHARI BACHAT AND SAKH SAHAKARI SAMITI LIMITED JAIPUR,JAIPUR vs ITO WARD-1(2), JAIPUR, JAIPUR
ITA 246/JPR/2025[2016-17]Status: Disposed13/10/2025AY 2016-17
RMS KARAMCHARI BACHAT AND SAKH SAHAKARI SAMITI LIMITED JAIPUR,JAIPUR vs ITO WARD-1(2), JAIPUR, JAIPUR
ITA 245/JPR/2025[2015-16]Status: Disposed13/10/2025AY 2015-16
RMS KARAMCHARI BACHAT AND SAKH SAHAKARI SAMITI LIMITED JAIPUR,JAIPUR vs ITO, WARD-1(2), JAIPUR, JAIPUR
ITA 244/JPR/2025[2014-15]Status: Disposed13/10/2025AY 2014-15
RMS KARAMCHARI BACHAT AND SAKH SAHAKARI SAMITI LIMITED JAIPUR,JAIPUR vs ITO WARD-1(2), JAIPUR, JAIPUR
ITA 243/JPR/2025[2013-14]Status: Disposed13/10/2025AY 2013-14
NIRMAL KUMAR DUGAR , JAIPUR vs INCOME TAX OFFICER WARD 2(1) JAIPUR , JAIPUR
ITA 130/JPR/2025[2016-2017]Status: Disposed13/10/2025AY 2016-2017
SHRIGAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SAJIDA BANO,JAIPUR vs COMMISSIONER OF INCOME-TAX (APPEALS), JAIPUR
ITA 120/JPR/2025[2011-2012]Status: Disposed13/10/2025AY 2011-2012
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs SAMARTH LIFESTYLE RETAILING PVT. LTD., JAIPUR
ITA 1196/JPR/2025[2018-19]Status: Disposed13/10/2025AY 2018-19
PRINCESS INFRA & DEVELOPMENT LLP,KOTA vs ACIT-CENTRAL CIRCLE-KOTA, KOTA
ITA 859/JPR/2025[2018-19]Status: Disposed10/10/2025AY 2018-19
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
PRINCESS INFRA & DEVELOPMENT LLP,KOTA vs ACIT-CENTRAL CIRCLE-KOTA , KOTA
ITA 858/JPR/2025[2016-17]Status: Disposed10/10/2025AY 2016-17
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
PRAMILA AGARWAL,JAIPUR vs THE INCOME TAX OFFICER WARD-2(5), JAIPUR
ITA 531/JPR/2025[2011-12]Status: Disposed10/10/2025AY 2011-12
SINCERE ARCHITECTS ENGINEERS PVT. LTD.,JAIPUR vs ACIT, CIRCLE-7, JAIPUR
ITA 975/JPR/2024[2017-18]Status: Disposed10/10/2025AY 2017-18
SINCERE ARCHITECTS ENGINEERS PVT. LTD.,JAIPUR vs ACIT, CIRLCE-7, JAIPUR
ITA 974/JPR/2024[2017-18]Status: Disposed10/10/2025AY 2017-18
SINCERE ARCHITECTS ENGINEERS PVT. LTD.,JAIPUR vs ACIT, CIRCLE-7, JAIPUR
ITA 973/JPR/2024[2017-18]Status: Disposed10/10/2025AY 2017-18