← All Benches
ITAT Jaipur Bench
7,611 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, KOTA vs M/S N R SWITCH - -RADIO, KOTA
ITA 185/JPR/2018[2013-14]Status: Disposed9/7/2018AY 2013-14
KAILASH CHANDRA KABRA,BHILWARA vs ACIT, AJMER
ITA 90/JPR/2014[2008-09]Status: Disposed9/7/2018AY 2008-09
KAILASH CHANDRA KABRA,BHILWARA vs ACIT, AJMER
ITA 89/JPR/2014[2004-05]Status: Disposed9/7/2018AY 2004-05
ARAVALI STRUCTURES INDIA PRIVATE LIMITED,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 447/JPR/2018[2009-10]Status: Disposed6/7/2018AY 2009-10
SHRI SURENDRA SINGH NARUKA,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 18/JPR/2018[2009-10]Status: Disposed6/7/2018AY 2009-10
M/S SOMYA PRIYA INFRASTRUCTURE,BEHROR vs INCOME TAX OFFICER, ALWAR
ITA 803/JPR/2017[2012-13]Status: Disposed6/7/2018AY 2012-13
HARPHOOL JAT,JAIPUR vs ITO, JAIPUR
ITA 1080/JPR/2016[2008-09]Status: Disposed6/7/2018AY 2008-09
ACIT, JAIPUR vs GUPTA EMERALD MINES PVT LTD., MUMBAI
ITA 881/JPR/2014[2005-06]Status: Disposed6/7/2018AY 2005-06
M/S P. R. ROLLING MILLS P. LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, JAIPUR
ITA 529/JPR/2018[2014-15]Status: Disposed5/7/2018AY 2014-15
SHRI CHOUTH MAL SHARMA,GRAM NINDAR, TEHSIL AMER, JAIPUR vs INCOME TAX OFFICER, WARD-7(4), JAIPUR
ITA 311/JPR/2018[2009-10]Status: Disposed5/7/2018AY 2009-10
SHRI MUJAFFAR HUSSEN,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 290/JPR/2018[2012-13]Status: Disposed5/7/2018AY 2012-13
M/S BHANDARI HEALTH CARE PVT. LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR
ITA 665/JPR/2017[2012-13]Status: Disposed5/7/2018AY 2012-13
M/S PAWAN ENTERPRISES,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR
ITA 76/JPR/2018[2014-15]Status: Disposed4/7/2018AY 2014-15
SHRI DEV SUMAN SAINI,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR
ITA 397/JPR/2018[2013-14]Status: Disposed2/7/2018AY 2013-14
INCOME TAX OFFICER, JAIPUR vs SHRI SURESH KUMAR KHANDELWAL, JAIPUR
ITA 286/JPR/2018[2013-14]Status: Disposed2/7/2018AY 2013-14
M/S GOLDEN TRIANGLE FORT & PALACE,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 277/JPR/2018[2010-11]Status: Disposed2/7/2018AY 2010-11
SHRI SURESH CHAND MITTAL,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 931/JPR/2017[2014-15]Status: Disposed2/7/2018AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, ALWAR vs SHRI AKHIL MODI, ALWAR
ITA 1019/JPR/2017[2010-11]Status: Disposed2/7/2018AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, ALWAR vs SHRI AKHIL MODI, ALWAR
ITA 1018/JPR/2017[2009-10]Status: Disposed2/7/2018AY 2009-10
SABOO SODIUM CHLORO LTD.,JAIPUR vs ITO, JAIPUR
ITA 21/JPR/2015[2008-09]Status: Disposed2/7/2018AY 2008-09
