← All Benches
ITAT Jaipur Bench
7,611 judgments
M/S. S.R. PROTIENS PVT. LTD,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4, JAIPUR
ITA 15/JPR/2018[2014-15]Status: Disposed29/6/2018AY 2014-15
SHRI KALYAN BUILDMART PVT. LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR
ITA 153/JPR/2018[2008-09]Status: Disposed28/6/2018AY 2008-09
SHRI KALYAN BUILDMART PVT. LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR
ITA 152/JPR/2018[2007-08]Status: Disposed28/6/2018AY 2007-08
SUDHIR SHARMA,JAIPUR vs ITO, JAIPUR
ITA 68/JPR/2017[2010-11]Status: Disposed28/6/2018AY 2010-11
ACIT, JAIPUR vs SHRI KALYAN BUILDMART PVT. LTD., JAIPUR
ITA 517/JPR/2017[2007-08]Status: Disposed28/6/2018AY 2007-08
INCOME TAX OFFICER, JAIPUR vs M/S MARATHON INDIA LTD., JAIPUR
ITA 287/JPR/2018[2014-15]Status: Disposed27/6/2018AY 2014-15
M/S GANGA DEVI MEMORIAL CHARITABLE TRUST,JAIPUR vs INCOME TAX OFFICER (EXEMPTION), WARD-1, JAIPUR
ITA 247/JPR/2018[2012-13]Status: Disposed27/6/2018AY 2012-13
SHRI VIRENDRA SINGH VERMA,AJMER vs INCOME TAX OFFICER, AJMER
ITA 1043/JPR/2017[2012-13]Status: Disposed27/6/2018AY 2012-13
SMT. SEEMA MUNDRA,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, KOTA
ITA 431/JPR/2018[2014-15]Status: Disposed19/6/2018AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX (E), JAPUR vs M/S URBAN IPROVEMENT TRUST, JAIPUR
ITA 289/JPR/2018[2014-15]Status: Disposed19/6/2018AY 2014-15
THE RAILWAY EMPLOYEE'S CO-OPERATIVE BANK LTD.,AJMER vs INCOME TAX OFFICER, TDS, AJMER
ITA 221/JPR/2018[2009-10]Status: Disposed19/6/2018AY 2009-10
M/S WORLD TRADE PARK LIMITED,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX (TDS), JAIPUR
ITA 169/JPR/2018[2013-14 (24Q OF 4TH QTR.)]Status: Disposed19/6/2018
M/S WORLD TRADE PARK LIMITED,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX (TDS), JAIPUR
ITA 168/JPR/2018[2013-14 (24Q OF 3RD QTR.)]Status: Disposed19/6/2018
M/S WORLD TRADE PARK LIMITED,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX (TDS), JAIPUR
ITA 167/JPR/2018[2013-14 (24Q OF 2ND QTR.)]Status: Disposed19/6/2018
M/S WORLD TRADE PARK LIMITED,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX (TDS), JAIPUR
ITA 166/JPR/2018[2013-14 (24q OF 1ST QTR.)]Status: Disposed19/6/2018
SHRI TARA CHAND JAIN,TONK vs INCOME TAX OFFICER, WARD, TONK
ITA 889/JPR/2017[2012-13]Status: Disposed19/6/2018AY 2012-13
CENTRAL CIRCLE-1, JAIPUR vs LATE SHRI SATISH KUMAR AGARWAL, L/H SMT. SANTOSH AGARWAL, JAIPUR
ITA 643/JPR/2017[2013-14]Status: Disposed19/6/2018AY 2013-14
RAMESH CHAND BANSAL,BEAWAR vs DCIT, AJMER
ITA 398/JPR/2015[2007-08]Status: Disposed19/6/2018AY 2007-08
SHRI RADHEY SHYAM LADDHA,KOTA vs ASSISTANT COMMISSIONER OF INCOME TAX, KOTA
ITA 233/JPR/2018[2013-14]Status: Disposed18/6/2018AY 2013-14
ANUP INSULATION PVT. LTD.,JAIPUR vs ITO, JAIPUR
ITA 392/JPR/2017[2013-14]Status: Disposed18/6/2018AY 2013-14
