← All Benches
ITAT Jaipur Bench
7,611 judgments
SHRI JOHRI LAL SODHANI,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 1046/JPR/2017[2011-12]Status: Disposed20/7/2018AY 2011-12
ITO, KARAULI vs MANNETA GARG, KARAULI
ITA 875/JPR/2016[2012-13]Status: Disposed20/7/2018AY 2012-13
HARDEEP SINGH RANDHAWA,JAIPUR vs DCIT, JAIPUR
ITA 621/JPR/2015[2008-09]Status: Disposed20/7/2018AY 2008-09
INCOME TAX OFFICER, WARD-4-2, JAIPUR vs M/S CLASSIC ALUMINUM WORKS PVT. LTD., JAIPUR
ITA 463/JPR/2018[2009-10]Status: Disposed16/7/2018AY 2009-10
SHREENATH HERITAGE LIQUOR PVT. LTD.,JHUNJHUNU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, JHUNJHUNU
ITA 279/JPR/2018[2013-14]Status: Disposed16/7/2018AY 2013-14
MANOJ KUMAR JAIN,JAIPUR vs ITO, TONK
ITA 238/JPR/2016[2011-12]Status: Disposed16/7/2018AY 2011-12
M/S MYRA REAL ESTATE PVT. LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4, JAIPUR
ITA 659/JPR/2018[2014-15]Status: Disposed13/7/2018AY 2014-15
SMT. ANURADHA SHARMA,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 396/JPR/2018[2007-08]Status: Disposed13/7/2018AY 2007-08
SHRI KAILASH CHAND JAT,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR
ITA 373/JPR/2018[2015-16]Status: Disposed12/7/2018AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR vs RAJASTHAN RAJYA SAHKARI KRAYA VIKRAYA SANGH LTD., JAIPUR
ITA 334/JPR/2018[2014-15]Status: Disposed12/7/2018AY 2014-15
BUDHI PRAKASH JAIN,JAIPUR vs ITO (TDS), KOTA
ITA 398/JPR/2017[2009-10]Status: Disposed12/7/2018AY 2009-10
SHRI LALLU RAM YADAV,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 1034/JPR/2017[2007-08]Status: Disposed12/7/2018AY 2007-08
RAMESHWARAM STRONG GLASS (P.) LTD.,AJMER vs ITO, AJMER
ITA 884/JPR/2016[2013-14]Status: Disposed12/7/2018AY 2013-14
ORBIT POLYTECH(INDIA) LTD.,JAIPUR vs ITO, JAIPUR
ITA 638/JPR/2015[2005-06]Status: Disposed12/7/2018AY 2005-06
SANDEEP JAIN,JAIPUR vs ITO, JAIPUR
ITA 42/JPR/2013[2006-07]Status: Disposed12/7/2018AY 2006-07
ARYABHATTA WELFARE ORGANISATION,AJMER vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR
ITA 66/JPR/2018[0]Status: Disposed11/7/2018
ARYABHATTA WELFARE ORGANISATION,AJMER vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR
ITA 65/JPR/2018[0]Status: Disposed11/7/2018
M/S ZEEN -ZAR CHARITABLE FOUNDATION TRUST NOON HOSPITAL & RESEARCH CENTRE,JHALAWAR vs INCOME TAX OFFICER (EXEMPTION), KOTA
ITA 337/JPR/2018[2014-15]Status: Disposed10/7/2018AY 2014-15
SHRI RITESH AGARWAL,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 418/JPR/2018[2014-15]Status: Disposed9/7/2018AY 2014-15
SHRI AJAY WAHI,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR
ITA 336/JPR/2018[2009-10]Status: Disposed9/7/2018AY 2009-10