← All Benches

ITAT Jaipur Bench

7,611 judgments

INCOME TAX OFFICER, WARD-2(1), AJMER vs ASHISH AGARWAL & SONS (HUF), AJMER

ITA 767/JPR/2018[2014-15]Status: Disposed25/7/2018AY 2014-15

INCOME TAX OFFICER, WARD-2(1), AJMER vs SMT. STUTI AGARWAL, AJMER

ITA 766/JPR/2018[2014-15]Status: Disposed25/7/2018AY 2014-15

INCOME TAX OFFICER, WARD-2(1), AJMER vs SMT. ANJANA MITTAL, AJMER

ITA 765/JPR/2018[2015-16]Status: Disposed25/7/2018AY 2015-16

INCOME TAX OFFICER WARD-7(1), JAIPUR vs SHRI MUKESH KUMAR MEENA, JAIPUR

ITA 754/JPR/2018[2008-09]Status: Disposed25/7/2018AY 2008-09

SHRI DINESH AGARWAL HUF,JAIPUR vs INCOME TAX OFFICER, JAIPUR

ITA 540/JPR/2018[2009-10]Status: Disposed25/7/2018AY 2009-10

ITO (EXEMPTION), ALWAR vs SETH MAKHAN LAL MAHAWAR CHARITABLE TRUST, ALWAR

ITA 343/JPR/2017[2010-11]Status: Disposed25/7/2018AY 2010-11

ACIT, JAIPUR vs PRAKAS CHAND SHARMA, JAIPUR

ITA 938/JPR/2016[2013-14/Q3]Status: Disposed25/7/2018

ACIT, JAIPUR vs PRAKAS CHAND SHARMA, JAIPUR

ITA 937/JPR/2016[2012-13]Status: Disposed25/7/2018AY 2012-13

ACIT, JAIPUR vs PRAKAS CHAND SHARMA, JAIPUR

ITA 936/JPR/2016[2011-12]Status: Disposed25/7/2018AY 2011-12

SHRI ARVIND GOTEWALA,JAIPUR vs INCOME TAX OFFICER, JAIPUR

ITA 443/JPR/2018[2014-15]Status: Disposed24/7/2018AY 2014-15

SHRI ARVIND GOTEWALA,JAIPUR vs INCOME TAX OFFICER, JAIPUR

ITA 442/JPR/2018[2013-14]Status: Disposed24/7/2018AY 2013-14

INCOME TAX OFFICER, JAIPUR vs SMT. SHALU DEVI AGARWAL, JAIPUR

ITA 401/JPR/2018[2009-10]Status: Disposed24/7/2018AY 2009-10

SHIV KUMAR SUSHIL KUMAR TEA ENTERPRISES PVT. LTD.,KOTA vs ACIT, KOTA

ITA 100/JPR/2017[2013-14]Status: Disposed24/7/2018AY 2013-14

INCOME TAX OFFICER, WARD-1-1, KOTA vs SHRI TAIYAB ALI, KOTA

ITA 478/JPR/2018[2013-14]Status: Disposed20/7/2018AY 2013-14

M/S MITTAL EXPORT HOUSE,JAIPUR vs PR. COMMISSIONER OF INCOME TAX, JAIPUR-II, JAIPUR

ITA 420/JPR/2018[3013-14]Status: Disposed20/7/2018AY 3013-14

SHRI NEERAJ PUROHIT,JAIPUR vs JOINT COMMISSIONER OF INCOME TAX, JAIPUR

ITA 109/JPR/2018[2013-14]Status: Disposed20/7/2018AY 2013-14

SANTOSH KUMAR TAMBI,JAIPUR vs INCOME TAX OFFICER, JAIPUR

ITA 993/JPR/2017[2012-13]Status: Disposed20/7/2018AY 2012-13

M/S HERBICIDES (INDIA) LTD,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR

ITA 849/JPR/2017[2010-11]Status: Disposed20/7/2018AY 2010-11

SHRI PEEYUSH SOMANI,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JAIPUR

ITA 823/JPR/2017[2012-13]Status: Disposed20/7/2018AY 2012-13

SHRI SANJAY SOMANI,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JAIPUR

ITA 822/JPR/2017[2012-13]Status: Disposed20/7/2018AY 2012-13