← All Benches

ITAT Jaipur Bench

7,611 judgments

INCOME TAX OFFICER, WARD-1(3), AJMER vs SHIV SHANKAR FATEHPURIA, AJMER

ITA 727/JPR/2018[2014-15]Status: Disposed2/8/2018AY 2014-15

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR vs M/S SIDHE STAR BUILDHOME PVT. LTD., JAIPUR

ITA 703/JPR/2018[2009-10]Status: Disposed2/8/2018AY 2009-10

SHRI UDAY SINGH PALAWAT,JAIPUR vs INCOME TAX OFFICER, WARD-7-1, JAIPUR

ITA 556/JPR/2018[2013-14]Status: Disposed2/8/2018AY 2013-14

INCOME TAX OFFICER, WARD-2-2, JAIPUR vs SHRI DINESH SHARMA, JAIPUR

ITA 532/JPR/2018[2010-11]Status: Disposed2/8/2018AY 2010-11

SHRI RAMESH CHAND,AJMER vs INCOME TAX OFFICER, WARD-2-3, AJMER

ITA 750/JPR/2017[2014-15]Status: Disposed2/8/2018AY 2014-15

KAVIRAJA MURARI DAN SHRIMATI DAULAT KANWAR SHRIMATI GULAB BAI MEMORIAL TRUST,JAIPUR vs CIT, JAIPUR

ITA 524/JPR/2016[2016-17]Status: Disposed2/8/2018AY 2016-17

M/S TRIVENI QUALITY MINERALS PRIVATE LIMITED,JAIPUR vs INCOME TAX OFFICER, WARD-6-3, JAIPUR

ITA 531/JPR/2018[2013-14]Status: Disposed1/8/2018AY 2013-14

INCOME TAX OFFICER, WARD-2, KISHANGARH vs SHRI RAJU, KISHANGARH

ITA 506/JPR/2018[2010-11]Status: Disposed1/8/2018AY 2010-11

INCOME TAX OFFICER, JAIPUR vs M/S C.M. GOENKA CAPITAL MARKETS PVT. LTD., JAIPUR

ITA 510/JPR/2018[2009-10]Status: Disposed31/7/2018AY 2009-10

ACIT, JAIPUR vs PRAKAS CHAND SHARMA, JAIPUR

ITA 935/JPR/2016[2010-11]Status: Disposed30/7/2018AY 2010-11

ACIT, JAIPUR vs PRAKAS CHAND SHARMA, JAIPUR

ITA 934/JPR/2016[2009-10]Status: Disposed30/7/2018AY 2009-10

ACIT, JAIPUR vs PRAKAS CHAND SHARMA, JAIPUR

ITA 933/JPR/2016[2008-09]Status: Disposed30/7/2018AY 2008-09

ACIT, JAIPUR vs PRAKAS CHAND SHARMA, JAIPUR

ITA 932/JPR/2016[2007-08]Status: Disposed30/7/2018AY 2007-08

PRAKASH CHAND SHARMA,JAIPUR vs ACIT, JAIPUR

ITA 924/JPR/2016[2012-13]Status: Disposed30/7/2018AY 2012-13

PRAKASH CHAND SHARMA,JAIPUR vs ACIT, JAIPUR

ITA 923/JPR/2016[2011-12]Status: Disposed30/7/2018AY 2011-12

PRAKASH CHAND SHARMA,JAIPUR vs ACIT, JAIPUR

ITA 922/JPR/2016[2009-10]Status: Disposed30/7/2018AY 2009-10

PRAKASH CHAND SHARMA,JAIPUR vs ACIT, JAIPUR

ITA 921/JPR/2016[2009-10]Status: Disposed30/7/2018AY 2009-10

PRAKASH CHAND SHARMA,JAIPUR vs ACIT, JAIPUR

ITA 920/JPR/2016[2008-09]Status: Disposed30/7/2018AY 2008-09

PRAKASH CHAND SHARMA,JAIPUR vs ACIT, JAIPUR

ITA 919/JPR/2016[2007-08]Status: Disposed30/7/2018AY 2007-08

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KOTA vs SHRI AJAY KUMAR JAIN, KOTA

ITA 792/JPR/2018[2012-13]Status: Disposed25/7/2018AY 2012-13