← All Benches
ITAT Jaipur Bench
7,611 judgments
M/S RADIANT SILK MILLS PVT. LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5, JAIPUR
ITA 588/JPR/2018[1989-90]Status: Disposed7/8/2018AY 1989-90
SHRI VIKAS DUGAR,JAIPUR vs INCOME TAX OFFICER, WARD-3-2, JAIPUR
ITA 530/JPR/2018[2013-14]Status: Disposed7/8/2018AY 2013-14
M/S K.P.SINGH BHADORIA CONTRACTOR,GWALIOR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 312/JPR/2018[2011-12]Status: Disposed7/8/2018AY 2011-12
SHRI VINAY GOYAL,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR
ITA 228/JPR/2018[2010-11]Status: Disposed7/8/2018AY 2010-11
SMT. SHEHNAJ BEGUM,KOTA vs INCOME TAX OFFICER (TDS), KOTA
ITA 946/JPR/2017[2009-10]Status: Disposed7/8/2018AY 2009-10
ACIT, KOTA vs HARBANS LAL SETHI, KOTA
ITA 455/JPR/2017[2011-12]Status: Disposed7/8/2018AY 2011-12
DCIT, JAIPUR vs ANISH RAJ SETHI, JAIPUR
ITA 99/JPR/2016[2010-11]Status: Disposed7/8/2018AY 2010-11
PRATHVIPAL DHABAHAI,KISHANGARH vs INCOME TAX OFFICER, KISHANGARH
ITA 789/JPR/2015[2008-09]Status: Disposed7/8/2018AY 2008-09
DCIT, JAIPUR vs KAMDHENU ISPOAT LTD., ALWAR
ITA 77/JPR/2014[2001-02]Status: Disposed7/8/2018AY 2001-02
SHRI MOHD. IQUBAL, JAIPUR,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 209/JPR/2018[2008-09]Status: Disposed6/8/2018AY 2008-09
SMT. PRABHA SAXENA,DHOLPUR vs INCOME TAX OFFICER, BHARATPUR
ITA 919/JPR/2017[2008-09]Status: Disposed6/8/2018AY 2008-09
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5, JAIPUR vs M/S. SHREE BALAJI ENTERPRISES, JAIPUR
ITA 734/JPR/2018[2013-14]Status: Disposed3/8/2018AY 2013-14
SHRI SUBHASH AGARWAL,ALWAR vs PRINCIPAL COMMISSIONER OF INCOME TAX, ALWAR
ITA 701/JPR/2018[2014-15]Status: Disposed3/8/2018AY 2014-15
SHRI NARESH AGARWAL,ALWAR vs PRINCIPAL COMMISSIONER OF INCOME TAX, ALWAR
ITA 700/JPR/2018[2014-15]Status: Disposed3/8/2018AY 2014-15
SHRI NARESH AGARWAL,ALWAR vs PRINCIPAL COMMISSIONER OF INCOME TAX, ALWAR
ITA 699/JPR/2018[2013-14]Status: Disposed3/8/2018AY 2013-14
M/S NAVJEEVAN TRADE & COMMODITIES P.LTD,JAIPUR vs INCOME TAX OFFICER, WARD-4-2, JAIPUR
ITA 575/JPR/2018[2014-15]Status: Disposed3/8/2018AY 2014-15
HADOTI KSHETRIYA GRAMIN BANK,AJMER vs DEPUTY COMMISSIONER OF INCOME TAX, AJMER
ITA 274/JPR/2018[2010-11]Status: Disposed3/8/2018AY 2010-11
HADOTI KSHETRIYA GRAMIN BANK,AJMER vs DEPUTY COMMISSIONER OF INCOME TAX, AJMER
ITA 273/JPR/2018[2009-10]Status: Disposed3/8/2018AY 2009-10
SHRI AADARSH KUMAR KAMTHHAN,LUCKNOW vs INCOME TAX OFFICER, BHARATPUR
ITA 1033/JPR/2017[2008-09]Status: Disposed3/8/2018AY 2008-09
INCOME TAX OFFICER, WARD-1(3), AJMER vs SHRI ATISH KAPOOR, PUNE
ITA 728/JPR/2018[2015-16]Status: Disposed2/8/2018AY 2015-16
