← All Benches

ITAT Jaipur Bench

7,611 judgments

INCOME TAX OFFICER, WARD-2(1), AJMER vs SMT. MADHU DEVI FATEHPURIA, AJMER

ITA 794/JPR/2018[2014-15]Status: Disposed13/8/2018AY 2014-15

SHRI PANKAJ AGARWAL,JAIPUR vs INCOME TAX OFFICER, WARD-4-3, JAIPUR

ITA 610/JPR/2018[2009-10]Status: Disposed13/8/2018AY 2009-10

RAJASTHAN RAJYA VIDYUT UTPADAN NIGAM LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR

ITA 534/JPR/2018[2012-13]Status: Disposed13/8/2018AY 2012-13

M/S DURGA DUTT MAHAJAN HUF,JHUNJHUNU vs INCOME TAX OFFICER, JHUNJHUNU

ITA 13/JPR/2018[2008-09]Status: Disposed13/8/2018AY 2008-09

INCOME TAX OFFICER (EXEMPTION), ALWAR vs M/S MANAV BHARTI SAMITI, BHARATPUR

ITA 902/JPR/2017[2013-14]Status: Disposed13/8/2018AY 2013-14

M/S MAHENDRA OIL MILLS,AJMER vs INCOME TAX OFFICER, WARD-2-3, AJMER

ITA 751/JPR/2017[2014-15]Status: Disposed13/8/2018AY 2014-15

DCIT, JAIPUR vs SUMAN KATTA, JAIPUR

ITA 320/JPR/2017[2011-12]Status: Disposed13/8/2018AY 2011-12

DCIT, JAIPUR vs SUMAN KATTA, JAIPUR

ITA 319/JPR/2017[2010-11]Status: Disposed13/8/2018AY 2010-11

INCOME TAX OFFICER, WARD-2-4, KOTA vs SHRI PRAHALAD SINGH, KOTA

ITA 539/JPR/2018[2011-12]Status: Disposed10/8/2018AY 2011-12

M/S SHREE RAM EDUCATION SOCIETY,ALWAR vs INCOME TAX OFFICER, WARD-EXEMPTION, ALWAR

ITA 605/JPR/2018[2013-14]Status: Disposed9/8/2018AY 2013-14

M/S ANIL INDUSTRIES,ALWAR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, ALWAR

ITA 599/JPR/2018[2013-14]Status: Disposed9/8/2018AY 2013-14

SHRI KAILASH CHAND JAT,JAIPUR vs INCOME TAX OFFICER, JAIPUR

ITA 229/JPR/2018[2012-13]Status: Disposed9/8/2018AY 2012-13

SHRI JAI PRAKASH MEENA,JAIPUR vs INCOME TAX OFFICER, WARD-6-1, JAIPUR

ITA 289/JPR/2015[2010-11]Status: Disposed9/8/2018AY 2010-11

M/S. KARSHNI SLATE UDYOG,KARAULI vs COMMISSIONER OF INCOME TAX, KOTA

ITA 783/JPR/2018[2014-15]Status: Disposed8/8/2018AY 2014-15

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7, JAIPUR vs M/S. GUPTA K.N. CONSTRUCTION, JAIPUR

ITA 748/JPR/2018[2012-13]Status: Disposed8/8/2018AY 2012-13

M/S SHREE AGARWAL MAHASABHA,ALWAR vs INCOME TAX OFFICER, WARD EXEMPTION, ALWAR

ITA 604/JPR/2018[2014-15]Status: Disposed8/8/2018AY 2014-15

ITO, JAIPUR vs ANIL BIJLANI, JAIPUR

ITA 35/JPR/2014[2009-10]Status: Disposed8/8/2018AY 2009-10

INCOME TAX OFFICER, WARD-2, KISHANGARH vs SMT. PARUL JAIN, MADANGANJ-KISHANGARH

ITA 743/JPR/2018[2014-15]Status: Disposed7/8/2018AY 2014-15

INCOME TAX OFFICER, WARD-2(2), JAIPUR vs M/S. VANIJYA IMPEX PRIVATE LIMITED, JAIPUR

ITA 739/JPR/2018[2009-10]Status: Disposed7/8/2018AY 2009-10

INCOME TAX OFFICER, WARD-2(2), JAIPUR vs M/S. VPS BUSINESS CONSULTANCY PRIVATE LIMITED, JAIPUR

ITA 738/JPR/2018[2009-10]Status: Disposed7/8/2018AY 2009-10