← All Benches
ITAT Jaipur Bench
7,611 judgments
ITO, BEHROR vs TRIPUTI COTTAGE, JAIPUR
ITA 179/JPR/2017[2008-09]Status: Disposed21/8/2018AY 2008-09
SMT. SONU KHANDELWAL,JAIPUR vs ITO, JAIPUR
ITA 736/JPR/2015[2009-10]Status: Disposed21/8/2018AY 2009-10
SMT. SONU KHANDELWAL,JAIPUR vs ITO, JAIPUR
ITA 735/JPR/2015[2006-07]Status: Disposed21/8/2018AY 2006-07
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR vs M/S. OM METAL INFRAPROJECT LIMITED, JAIPUR
ITA 759/JPR/2018[2014-15]Status: Disposed15/8/2018AY 2014-15
ALMIGHTY RESOURCES PVT. LTD.,ALWAR vs INCOME TAX OFFICER, BHIWADI
ITA 679/JPR/2018[2014-15]Status: Disposed15/8/2018AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR vs MS. SUNITA SHEKHAWAT, JAIPUR
ITA 574/JPR/2018[2009-10]Status: Disposed15/8/2018AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JAIPUR vs SHRI ALKESH PATNI, JAIPUR
ITA 562/JPR/2018[2013-14]Status: Disposed15/8/2018AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs M/S TUSHAR BUILDHOME PVT. LTD., JAIPUR
ITA 457/JPR/2018[2009-10]Status: Disposed15/8/2018AY 2009-10
INDEXONE TRADECONE PVT. LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 21/JPR/2018[2013-13]Status: Disposed15/8/2018AY 2013-13
ACIT, JHUNJHUNU vs SHRI KRISHANA CONSTRUCTION CO., JHUNJHUNU
ITA 1046/JPR/2016[2013-14]Status: Disposed15/8/2018AY 2013-14
ITO, KOTA vs JOGINDER SINGH DEOL, KOTA
ITA 822/JPR/2014[2008-09]Status: Disposed15/8/2018AY 2008-09
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, JAIPUR vs M/S. CHOKHI DHANI RESORTS PRIVATE LIMITED, JAIPUR
ITA 763/JPR/2018[2014-15]Status: Disposed14/8/2018AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, JAIPUR vs M/S. CHOKHI DHANI RESORTS PRIVATE LIMITED, JAIPUR
ITA 762/JPR/2018[2013-14]Status: Disposed14/8/2018AY 2013-14
SOCIAL WORK & RESEARCH CENTRE,AJMER vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC (TDS), GHAZIABAD
ITA 67/JPR/2018[2015-16 (27 Q1)]Status: Disposed14/8/2018
M/S NATIONAL SANITATION,JAIPUR vs INCOME TAX OFFICER, WARD-2(3), JAIPUR
ITA 231/JPR/2018[2009-10]Status: Disposed14/8/2018AY 2009-10
SHRI SHANKAR SINGH SHERAWAT,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 230/JPR/2018[2012-13]Status: Disposed14/8/2018AY 2012-13
NIHAL CHAND JAIN INFRA PROJECT PVT. LTD.,JAIPUR vs ITO, JAIPUR
ITA 366/JPR/2017[2013-14]Status: Disposed14/8/2018AY 2013-14
ZAKI AHMED FAROOQUI,JAIPUR vs DCIT, JAIPUR
ITA 849/JPR/2016[2007-08]Status: Disposed14/8/2018AY 2007-08
ZAKI AHMED FAROOQUI,JAIPUR vs DCIT, JAIPUR
ITA 848/JPR/2016[2005-06]Status: Disposed14/8/2018AY 2005-06
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, AJMER vs M/S. JATAN CONSTRUCTION PRIVATE LIMITED, AJMER
ITA 796/JPR/2018[2014-015]Status: Disposed13/8/2018AY 2014-015