← All Benches
ITAT Jaipur Bench
7,611 judgments
M/S PRAMOD KUMAR AGARWAL,JAIPUR vs INCOME TAX OFFICER, WARD-6-2, JAIPUR
ITA 1519/JPR/2018[2013-14]Status: Disposed10/7/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA vs M/S RESONANT WEALTH CONSULTANCY PVT. LTD., JAIPUR
ITA 1369/JPR/2018[2013-14]Status: Disposed10/7/2019AY 2013-14
SHRI PREM KUMAR SANGHI,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR
ITA 291/JPR/2018[2010-11]Status: Disposed4/7/2019AY 2010-11
PUNSUMI INDIA LTD,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, JAIPUR
ITA 1204/JPR/2018[1995-96]Status: Disposed4/7/2019AY 1995-96
PUNSUMI INDIA LTD,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, JAIPUR
ITA 1203/JPR/2018[1994-95]Status: Disposed4/7/2019AY 1994-95
PUNSUMI INDIA LTD,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, JAIPUR
ITA 1202/JPR/2018[1993-94]Status: Disposed4/7/2019AY 1993-94
SHRI ROSHAN LAL SAHCHETI,BHILWARA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, AJMER
ITA 549/JPR/2019[2011-12]Status: Disposed3/7/2019AY 2011-12
M/S MATAJI REALITY DEVELOPERS PVT. LTD.,BEAWAR vs INCOME TAX OFFICER, WARD-1, BEAWAR
ITA 548/JPR/2019[2013-14]Status: Disposed3/7/2019AY 2013-14
UTSAV COLD STORAGE PVT. LTD.,JODHPUR vs ITO, JAIPUR
ITA 166/JPR/2015[2009-10]Status: Disposed3/7/2019AY 2009-10
SHRI RAM KISHAN VERMA,KOTA vs ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE-1, KOTA
ITA 405/JPR/2019[2015-16]Status: Disposed2/7/2019AY 2015-16
M/S RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR
ITA 25/JPR/2019[2005-06]Status: Disposed2/7/2019AY 2005-06
SHRI GIRIRAJ PRASAD AGARWAL,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5, JAIPUR
ITA 782/JPR/2018[2014-15]Status: Disposed2/7/2019AY 2014-15
SHRI GIRIRAJ PRASAD AGARWAL,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5, JAIPUR
ITA 781/JPR/2018[2011-12]Status: Disposed2/7/2019AY 2011-12
J.K. JEWELLERS INTERNATIONAL,JAIPUR vs INCOME TAX OFFICER, WARD-6-2, JAIPUR
ITA 29/JPR/2019[2010-11]Status: Disposed1/7/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, JAIPUR vs SHRI KAPIL TANEJA, JAIPUR
ITA 711/JPR/2018[2014-15]Status: Disposed1/7/2019AY 2014-15
RAM NARAYAN,KOTA vs ITO, KOTA
ITA 428/JPR/2014[2008-09]Status: Disposed27/6/2019AY 2008-09
SHRI MAHESH CHAND GOLECHA,JAIPUR vs INCOME TAX OFFICER, WARD-6-1, JAIPUR
ITA 175/JPR/2019[2014-15]Status: Disposed21/6/2019AY 2014-15
SHRI SHASHI GOLECHA,JAIPUR vs INCOME TAX OFFICER, WARD-6-1, JAIPUR
ITA 174/JPR/2019[2014-15]Status: Disposed21/6/2019AY 2014-15
NEETA GARG,JAIPUR vs ITO, AJMER
ITA 5/JPR/2017[2008-09]Status: Disposed21/6/2019AY 2008-09
SHRI VIKRAM SUKHANI,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-7, JAIPUR
ITA 86/JPR/2019[2008-09]Status: Disposed20/6/2019AY 2008-09
