← All Benches
ITAT Jaipur Bench
7,611 judgments
SHRI SHIV RAM SAINI,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7, JAIPUR
ITA 912/JPR/2018[2013-14]Status: Disposed22/7/2019AY 2013-14
ETERNAL FOUNDATION,JAIPUR vs COMMISSIONER OF INCOME TAX (E), JAIPUR
ITA 1505/JPR/2018[0]Status: Disposed22/7/2019
ETERNAL FOUNDATION,JAIPUR vs COMMISSIONER OF INCOME TAX (E), JAIPUR
ITA 1504/JPR/2018[0]Status: Disposed22/7/2019
RAJ KUMAR GOYAL,BHARATPUR vs ACIT, BHARATPUR
ITA 200/JPR/2017[2012-13]Status: Disposed22/7/2019AY 2012-13
ACIT, SIKAR vs SIKAR KENDRIYA SAHKARI BANK LTD., SIKAR
ITA 171/JPR/2014[2007-08]Status: Disposed22/7/2019AY 2007-08
SMT. MANISHA TOMAR, ALWAR vs INCOME TAX OFFICER, BHIWADI
ITA 386/JPR/2018[2009-10]Status: Disposed15/7/2019AY 2009-10
JAIPUR NATIONAL UNIVERSITY,JAIPUR vs ADDITIONAL COMMISSIONER OF INCOME TAX (TDS), JAIPUR
ITA 1457/JPR/2018[2015-16]Status: Disposed15/7/2019AY 2015-16
JAIPUR NATIONAL UNIVERSITY,JAIPUR vs ADDITIONAL COMMISSIONER OF INCOME TAX (TDS), JAIPUR
ITA 1456/JPR/2018[2014-15]Status: Disposed15/7/2019AY 2014-15
OM METALS AUTO PVT. LTD.,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR
ITA 1315/JPR/2018[2013-14]Status: Disposed15/7/2019AY 2013-14
INCOME TAX OFFICER, WARD-6-2, JAIPUR vs SHRI MAHESH MORDIA, JAIPUR
ITA 545/JPR/2019[2014-15]Status: Disposed12/7/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, SIKAR vs M/S DURGA CONSTRUCTION COMPANY, SIKAR
ITA 446/JPR/2019[2014-15]Status: Disposed12/7/2019AY 2014-15
M/S SHREE KRISHNA VATIKA BUILDMART PVT. LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR
ITA 244/JPR/2019[2013-14]Status: Disposed12/7/2019AY 2013-14
M/S SHREE KRISHNA VATIKA BUILDMART PVT. LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR
ITA 243/JPR/2019[2012-13]Status: Disposed12/7/2019AY 2012-13
M/S SHREE KRISHNA VATIKA BUILDMART PVT. LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR
ITA 242/JPR/2019[2011-12]Status: Disposed12/7/2019AY 2011-12
SHRI RAVI KUMAR RAWAT,JAIPUR vs INCOME TAX OFFICER, WARD-2-5, JAIPUR
ITA 1013/JPR/2018[2007-08]Status: Disposed12/7/2019AY 2007-08
M/S ANDHI MARBLES P LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR
ITA 546/JPR/2018[2014-15]Status: Disposed11/7/2019AY 2014-15
SMT. VIMLA DEVI SAMARIYA,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 348/JPR/2018[2013-14]Status: Disposed11/7/2019AY 2013-14
SHRI VAIBHAV LAKHI,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CSISRCLE-3, JAIPUR
ITA 569/JPR/2019[2014-15]Status: Disposed10/7/2019AY 2014-15
INCOME TAX OFFICER, WARD-2-3, JAIPUR vs SHRI GAURAV BAGARIA, JAIPUR
ITA 550/JPR/2019[2014-15]Status: Disposed10/7/2019AY 2014-15
M/S DANISH PVT. LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR
ITA 623/JPR/2018[2014-15]Status: Disposed10/7/2019AY 2014-15