← All Benches
ITAT Jaipur Bench
7,611 judgments
FINGROWTH CO-OPERATIVE BANK LTD., PARIJATAK, NEW COLONY, PANCH BATTI, M.I. ROAD, JAIPUR,JAIPUR vs ACIT CIRCLE-1, JAIPUR, CIRCLE-1, JAIPUR
ITA 618/JPR/2019[2015-16]Status: Disposed25/7/2019AY 2015-16
ACIT, CIRCLE-2, JAIPUR, CIRCLE-2, JAIPUR vs M/S. GEHLOT ENTERPRISES PVT. LTD. NATIONAL MOTORS BUILDING, M.I. ROAD, JAIPUR-302003, JAIPUR
ITA 611/JPR/2019[2011-12]Status: Disposed25/7/2019AY 2011-12
SMT. VIMLESH C/O- KALANI & CO., CA, 5TH FLOOR, MILESTONE BUILDING, GANDHINAGAR TURN, TONK ROAD, JAIPUR,JAIPUR vs ITO WARD-2, BHARATPUR, WARD-2, BHARATPUR
ITA 755/JPR/2019[2010-11]Status: Disposed24/7/2019AY 2010-11
SHRI OM PRAKASH AGARWAL C/O- KALANI & CO. CA 5TH FLOOR, MILESTONE BUILDING, GANDHINAGAR TURN, TONK ROAD, JAIPUR,JAIPUR vs ITO WARD-BHIWADI, WARD-BHIWADI
ITA 747/JPR/2019[2010-11]Status: Disposed24/7/2019AY 2010-11
METAL EXTRUSION INDIA LTD,JAIPUR vs ADDITIONAL COMMISSIONER OF INCOME TAX, CIRCLE-1, JAIPUR
ITA 163/JPR/2019[2015-16]Status: Disposed24/7/2019AY 2015-16
SMT. ERAVATI DEVI,HINDAUN CITY vs INCOME TAX OFFICER, SAWAI MADHOPUR
ITA 546/JPR/2017[2011-12]Status: Disposed24/7/2019AY 2011-12
SAVITA JAIN,JAIPUR vs ITO, BARAN
ITA 695/JPR/2015[2008-09]Status: Disposed24/7/2019AY 2008-09
RAGHUVEER SINGH KHANGAROT,JAIPUR vs ACIT, JAIPUR
ITA 213/JPR/2015[2010-11]Status: Disposed24/7/2019AY 2010-11
SHRI SITA RAM SHARMA S/O- SHRI JAGDISH NARAYAN SHARMA, BHORILAL PUJARI KI DHANI, VILLAGE-GONER, JAIPUR,JAIPUR vs ITO WARD-7(2), JAIPUR, WARD-7(2), JAIPUR
ITA 736/JPR/2019[2010-11]Status: Disposed23/7/2019AY 2010-11
SHRI VISHAL TAK C/O- KALANI & CO., CA 5TH FLOOR, MILESTONE BUILDING, GANDHINAGAR TURN, TONK ROAD, JAIPUR,JAIPUR vs ITO WARD-7(3), JAIPUR, WARD-7(3), JAIPUR
ITA 735/JPR/2019[2011-12]Status: Disposed23/7/2019AY 2011-12
LATE SHRI BHAIRU PRASAD C/O- KALANI & CO., CA, 5TH FLOOR, MILESTONE BUILDING, GANDHINAGAR TURN, TONK ROAD, JAIPUR,JAIPUR vs ITO WARD-1(2), ALWAR, ALWAR
ITA 723/JPR/2019[2010-11]Status: Disposed23/7/2019AY 2010-11
SMT RUCHIKA AGARWAL,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR
ITA 270/JPR/2019[2011-12]Status: Disposed23/7/2019AY 2011-12
INCOME TAX OFFICER, TDS-3, JAIPUR vs M/S EID MOHAMMAD NIZAMUDDIN, TONK
ITA 19/JPR/2019[2012-13]Status: Disposed23/7/2019AY 2012-13
INCOME TAX OFFICER, TDS-3, JAIPUR vs M/S EID MOHAMMAD NIZAMUDDIN, TONK
ITA 18/JPR/2019[2011-12]Status: Disposed23/7/2019AY 2011-12
INCOME TAX OFFICER, TDS-3, JAIPUR vs M/S EID MOHAMMAD NIZAMUDDIN, TONK
ITA 17/JPR/2019[2010-11]Status: Disposed23/7/2019AY 2010-11
DCIT (EXEMPTIONS), CIRCLE, JAIPUR vs M/S SHYAM MANDIR COMMITTEE, SIKAR
ITA 1222/JPR/2018[2014-15]Status: Disposed23/7/2019AY 2014-15
SHRI MADAN LAL SABOO,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, JAIPUR
ITA 1220/JPR/2018[2014-15]Status: Disposed23/7/2019AY 2014-15
M/S SHAKUN ADVERTISING PVT. LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JAIPUR
ITA 1170/JPR/2018[2013-14]Status: Disposed23/7/2019AY 2013-14
ACIT, AJMER vs REKHA SHARMA, AJMER
ITA 945/JPR/2016[2012-13]Status: Disposed23/7/2019AY 2012-13
SHRI SANJEET C/O- KALANI & CO. CA, 5TH FLOOR, MILESTONE BUILDING, GANDHINAGAR TURN, TONK ROAD, JAIPUR,JAIPUR vs ITO WARD-2(2), ALWAR, ALWAR
ITA 722/JPR/2019[2010-11]Status: Disposed22/7/2019AY 2010-11