← All Benches
ITAT Jaipur Bench
7,611 judgments
M/S ASHIYANA ENTERPRISES,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5, JAIPUR
ITA 38/JPR/2019[2013-14]Status: Disposed20/6/2019AY 2013-14
SHRI VINOD SINGH,JAIPUR vs INCOME TAX OFFICER, WARD-5-1, JAIPUR
ITA 177/JPR/2019[2010-11]Status: Disposed20/6/2019AY 2010-11
M/S AVIS LIFE CARE PVT. LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR
ITA 989/JPR/2018[2014-15]Status: Disposed20/6/2019AY 2014-15
REGENCY BUILDHOME LLP,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR
ITA 621/JPR/2018[2013-14]Status: Disposed20/6/2019AY 2013-14
M/S GARIB NAWAJ MAHILA AVAM BALKALYAN SAMITI,AJMER vs INCOME TAX OFFICER (EXEMPTION), AJMER
ITA 385/JPR/2018[2013-14]Status: Disposed20/6/2019AY 2013-14
SHRI RAMAWTAR MEENA,JAIPUR vs INCOME TAX OFFICER, WARD-1, SIKAR
ITA 1010/JPR/2018[2013-14]Status: Disposed20/6/2019AY 2013-14
SHRI SUBHASH CHAND NYATI,AJMER vs ADDITIONAL COMMISSIONER OF INCOME TAX, AJMER
ITA 1/JPR/2018[2013-14]Status: Disposed20/6/2019AY 2013-14
LT. SMT. JAMUNA DEVI,BHARATPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, BHARATPUR
ITA 676/JPR/2017[2008-09]Status: Disposed20/6/2019AY 2008-09
SHARMA MODERN PUBLIC SCHOOL SHIKSHA SAMITI,JAIPUR vs ITO (EXEMPTION), ALWAR
ITA 462/JPR/2017[2014-15]Status: Disposed20/6/2019AY 2014-15
SHRI BHAWANI SINGH,ALWAR vs INCOME TAX OFFICER, WARD-1-3, ALWAR
ITA 1297/JPR/2018[2008-09]Status: Disposed18/6/2019AY 2008-09
SHRI DHARMENDRA KUMAR PAREEK,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR
ITA 457/JPR/2019[2014-15]Status: Disposed17/6/2019AY 2014-15
SHIKSHA VIBHAG KARMACHARIGAN SAHAKARI SAMITI LIMITED,KOTA vs INCOME TAX OFFICER, KOTA
ITA 87/JPR/2018[2014-15]Status: Disposed17/6/2019AY 2014-15
SHRI KAMAL SETHIA,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR
ITA 190/JPR/2018[2015-16]Status: Disposed17/6/2019AY 2015-16
SHRI VIVEK SETHIA,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR
ITA 189/JPR/2018[2015-16]Status: Disposed17/6/2019AY 2015-16
SHIKSHA VIBHAG KARMACHARIGAN SAHAKARI SAMITI LIMITED,KOTA vs ITO, KOTA
ITA 281/JPR/2017[2012-13]Status: Disposed17/6/2019AY 2012-13
DCIT, JAIPUR vs SIYARAM EXPORTS INDIA PVT. LTD., JAIPUR
ITA 136/JPR/2017[2009-10]Status: Disposed17/6/2019AY 2009-10
SH. SANJAY BAIRATHI,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JAIPUR
ITA 1343/JPR/2018[2013-14]Status: Disposed13/6/2019AY 2013-14
SHRI RAJENDRA PRASAD CHOUDHARY,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, JAIPUR
ITA 1496/JPR/2018[2013-14]Status: Disposed12/6/2019AY 2013-14
SHRI RAJENDRA PRASAD CHOUDHARY,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, JAIPUR
ITA 1495/JPR/2018[2012-13]Status: Disposed12/6/2019AY 2012-13
M/S. SOFCOM SYSTEMS LTD, D-36, SUBHASH MARG, FLAT NO.802, SHEEL MOHAR APARTMENT, C-SCHEME, JAIPUR,JAIPUR vs ITO WARD-6(4), JAIPUR, ITO WARD-6(4), JAIPUR
ITA 258/JPR/2019[2015-16]Status: Disposed11/6/2019AY 2015-16