← All Benches
ITAT Jaipur Bench
7,611 judgments
SHRI RAMESH CHAND MITTAL,KOTA vs INCOME TAX OFFICER, WARD-2-2, KOTA
ITA 954/JPR/2018[2012-13]Status: Disposed11/6/2019AY 2012-13
M/S GEM BUILDHOME PVT. LTD.,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 210/JPR/2018[2012-13]Status: Disposed11/6/2019AY 2012-13
SMT. DEEPA SHARMA,ALWAR vs INCOME TAX OFFICER, WARD-1-5, ALWAR
ITA 1312/JPR/2018[2010-11]Status: Disposed11/6/2019AY 2010-11
SHRI HARISH CHAND NARANG,BHARATPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, BHARATPUR
ITA 675/JPR/2017[2008-09]Status: Disposed11/6/2019AY 2008-09
ANAMIKA CONDUCTORS PVT. LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR
ITA 266/JPR/2019[2014-15]Status: Disposed10/6/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR vs GOLCHA MINERALS PVT. LTD., JAIPUR
ITA 103/JPR/2019[2007-08]Status: Disposed10/6/2019AY 2007-08
SHRI RAM SHARAN KATTA,JAIPUR vs INCOME TAX OFFICER, WARD-6(4), JAIPUR
ITA 725/JPR/2018[2008-09]Status: Disposed10/6/2019AY 2008-09
SHRI NAGENDRA CHOUDHARY,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JAIPUR
ITA 611/JPR/2018[2014-15]Status: Disposed10/6/2019AY 2014-15
SHRI SURAJ NAVLAKHA,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 195/JPR/2018[2006-07]Status: Disposed10/6/2019AY 2006-07
DEPUTY COMMISSIONER OF INCOME TAX (E), JAIPUR vs M/S SETH RAMJI DAS MODI VIDYA NIKETAN SOCIETY, KOTA
ITA 142/JPR/2018[2010-11]Status: Disposed10/6/2019AY 2010-11
SHRI PRAHLAD KUMAR ARORA,ALWAR vs INCOME TAX OFFICER, WARD-2-1, ALWAR
ITA 1245/JPR/2018[2008-09]Status: Disposed10/6/2019AY 2008-09
SHRI PRAHLAD KUMAR ARORA,ALWAR vs INCOME TAX OFFICER, WARD-2-1, ALWAR
ITA 1244/JPR/2018[2008-09]Status: Disposed10/6/2019AY 2008-09
M/S JINDAL ROADWAYS PVT. LTD.,NASIRABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, AJMER
ITA 983/JPR/2017[2014-15]Status: Disposed10/6/2019AY 2014-15
SHRI SANJAY JINDAL,NASIRABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, AJMER
ITA 982/JPR/2017[2014-15]Status: Disposed10/6/2019AY 2014-15
SHRI BALAJI INDUSTRIES ENGINEERING LTD.,JAIPUR vs ACIT, JAIPUR
ITA 1014/JPR/2016[2013-14]Status: Disposed10/6/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs SHRI KAMAL SETHIA, JAIPUR
ITA 1498/JPR/2018[2014-15]Status: Disposed7/6/2019AY 2014-15
JAIPUR METRO RAIL CORPORATION LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR
ITA 37/JPR/2019[2014-15]Status: Disposed6/6/2019AY 2014-15
SHRI HANUMAN PRASAD JANGID,JAIPUR vs INCOME TAX OFFICER, WARD-2-3, JAIPUR
ITA 1286/JPR/2018[2009-10]Status: Disposed6/6/2019AY 2009-10
SHRI MANOJ KUMAR AGARWAL,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7, JAIPUR
ITA 1272/JPR/2018[2013-14]Status: Disposed6/6/2019AY 2013-14
SMT. KRISHNA DEVI SAIWAL,ALWAR vs INCOME TAX OFFICER, WARD-1-3, ALWAR
ITA 1259/JPR/2018[2007-08]Status: Disposed6/6/2019AY 2007-08
