← All Benches
ITAT Jaipur Bench
7,611 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR vs M/S J.M. ENVIRO STUDIES PVT. LTD., JAIPUR
ITA 1229/JPR/2018[2014-15]Status: Disposed6/6/2019AY 2014-15
INCOME TAX OFFICER, WARD-6-2, JAIPUR vs J K JEWELLERS INTERNATIONAL, JAIPUR
ITA 1118/JPR/2018[2014-15]Status: Disposed6/6/2019AY 2014-15
INCOME TAX OFFICER, WARD-6-2, JAIPUR vs J.K. JEWELLERS INTERNATIONAL, JAIPUR
ITA 1117/JPR/2018[2009-10]Status: Disposed6/6/2019AY 2009-10
MANISH GOYAL,AJMER vs DCIT, AJMER
ITA 653/JPR/2014[2005-06]Status: Disposed6/6/2019AY 2005-06
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KOTA vs M/S INSTRUMENTATION LIMITED, KOTA
ITA 361/JPR/2019[2015-16]Status: Disposed4/6/2019AY 2015-16
M/S. NAVYUG INFRAPROJECTS PVT. LTD,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR
ITA 376/JPR/2018[2014-15]Status: Disposed4/6/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR vs M/S. KEDIA REAL ESTATE LLP, JAIPUR
ITA 289/JPR/2019[2017-18]Status: Disposed3/6/2019AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR vs SHRI NIRMAK KUMAR KEDIA, JAIPUR
ITA 288/JPR/2019[2017-18]Status: Disposed3/6/2019AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR vs SHRI NIRMAL KUMAR KEDIA, JAIPUR
ITA 287/JPR/2019[2016-17]Status: Disposed3/6/2019AY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR vs SHRI NITIN KEDIA, JAIPUR
ITA 286/JPR/2019[2015-16]Status: Disposed3/6/2019AY 2015-16
SHREE RAM BOREWELL & CONSTRUCTION CO.,SIKAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, SIKAR
ITA 180/JPR/2019[2011-12]Status: Disposed3/6/2019AY 2011-12
NITIN KEDIA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR
ITA 128/JPR/2019[2015-16]Status: Disposed3/6/2019AY 2015-16
M/S. KEDIA REAL ESTATE LLP,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR
ITA 127/JPR/2019[2017-18]Status: Disposed3/6/2019AY 2017-18
SHRI NIRMAK KUMAR KEDIA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR
ITA 126/JPR/2019[2017-18]Status: Disposed3/6/2019AY 2017-18
SHRI NIRMAL KUMAR KEDIA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR
ITA 125/JPR/2019[2016-17]Status: Disposed3/6/2019AY 2016-17
SHRI NIRMAL KUMAR KEDIA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR
ITA 124/JPR/2019[2015-16]Status: Disposed3/6/2019AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, BHARATPUR vs SHRI RAGHUVEER SINGH JADON, DHOLPUR
ITA 1006/JPR/2018[2013-14]Status: Disposed3/6/2019AY 2013-14
SHRI RAJA DAGA,JAIPUR vs INCOME TAX OFFICER, WARD-2-2, JAIPUR
ITA 612/JPR/2018[2009-10]Status: Disposed30/5/2019AY 2009-10
M/S SHUBHAM PRIME BUILDERS PPVT. LTD.,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 607/JPR/2018[2010-11]Status: Disposed30/5/2019AY 2010-11
M/S SHUBHAM PRIME BUILDERS PPVT. LTD.,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 606/JPR/2018[2010-11]Status: Disposed30/5/2019AY 2010-11
