← All Benches
ITAT Jaipur Bench
7,611 judgments
SHRI VIMAL CHAND SURANA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 304/JPR/2018[2015-16]Status: Disposed30/5/2019AY 2015-16
M/S EDEN AUTOMOTIVES (P) LTD.,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 193/JPR/2018[2012-13]Status: Disposed30/5/2019AY 2012-13
SHRI HEER SINGH,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 954/JPR/2017[2014-15]Status: Disposed30/5/2019AY 2014-15
ACIT, AJMER vs SHREEJI SULZ PVT. LTD.,
ITA 669/JPR/2016[2013-14]Status: Disposed30/5/2019AY 2013-14
SHREEJESULZ PRIVATE LIMITED,JAIPUR vs ACIT, AJMER
ITA 507/JPR/2016[2013-14]Status: Disposed30/5/2019AY 2013-14
KUND KUND KAHAN DIGAMBER JAIN MUMOKSHU ASHRAM,KOTA vs INCOME TAX OFFICER (EXEMPTION), JAIPUR
ITA 165/JPR/2019[2013-14]Status: Disposed29/5/2019AY 2013-14
BODH SHIKSHA SAMITI,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS), JAIPUR
ITA 590/JPR/2018[2012-13]Status: Disposed29/5/2019AY 2012-13
R. G. COLONISERS P LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, JAIPUR
ITA 931/JPR/2018[2011-12]Status: Disposed24/5/2019AY 2011-12
MOHAMMED AKHLAQ,JAIPUR vs DCIT, JAIPUR
ITA 436/JPR/2017[2012-13]Status: Disposed24/5/2019AY 2012-13
SHRI BHAWANI PRASAD AGRAWAL,JHUNJHUNU vs INCOME TAX OFFICER, WARD-1, JHUNJHUNU
ITA 315/JPR/2019[2015-16]Status: Disposed22/5/2019AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7, JAIPUR vs M/S ONSAZ JEWELLELRY CREATION, JAIPUR
ITA 1501/JPR/2018[2011-12]Status: Disposed22/5/2019AY 2011-12
MAMTA GUPTA,JAIPUR vs ITO, JAIPUR
ITA 280/JPR/2017[2011-12]Status: Disposed22/5/2019AY 2011-12
KAILASH KUMAR KANODIA,JAIPUR vs ACIT, JAIPUR
ITA 165/JPR/2017[2013-14]Status: Disposed22/5/2019AY 2013-14
ASHISH KUMAR KANODIA,JAIPUR vs ACIT, JAIPUR
ITA 164/JPR/2017[2013-14]Status: Disposed22/5/2019AY 2013-14
SHRI SANDEEP SHARMA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR
ITA 223/JPR/2019[2010-11]Status: Disposed21/5/2019AY 2010-11
M/S HARE RAMA HARE KRISHNA CORALS PVT. LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-6-2, JAIPUR
ITA 209/JPR/2019[2015-16]Status: Disposed21/5/2019AY 2015-16
SHRI TARA CHAND JAIN,JAIPUR vs ITO, ALWAR
ITA 1071/JPR/2016[2010-11]Status: Disposed21/5/2019AY 2010-11
NEERAJ SHIKSHA PRASHIKSHAN SAMITI,KOTA vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR
ITA 51/JPR/2019[2018-19]Status: Disposed16/5/2019AY 2018-19
SHRI SURESH DEWAN HUF,SIKAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, SIKAR
ITA 31/JPR/2019[2014-15]Status: Disposed16/5/2019AY 2014-15
SHRI MANOJ DEEWAN,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, SIKAR
ITA 30/JPR/2019[2010-11]Status: Disposed16/5/2019AY 2010-11