← All Benches
ITAT Jaipur Bench
7,611 judgments
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JAIPUR vs SHRI SANDEEP CHHABRA, JAIPUR
ITA 554/JPR/2018[2013-14]Status: Disposed16/5/2019AY 2013-14
JEELA UPBHOKTA JAGARAN SAMITI,SIKAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR
ITA 1114/JPR/2018[2018-19]Status: Disposed16/5/2019AY 2018-19
SMT. ASHA GUPTA,JAIPUR vs INCOME TAX OFFICER, WARD-6(1), JAIPUR
ITA 780/JPR/2018[2008-09]Status: Disposed15/5/2019AY 2008-09
SHRI BRAHM LAL JAT,NAGAUR vs INCOME TAX OFFICER, WARD-1, BEAWAR
ITA 665/JPR/2018[2009-10]Status: Disposed15/5/2019AY 2009-10
SMT. SANTOSH GUPTA,JAIPUR vs INCOME TAX OFFICER, WARD-3-2, JAIPUR
ITA 1128/JPR/2018[2014-15]Status: Disposed15/5/2019AY 2014-15
SMT. LAXMI DEVI,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 916/JPR/2017[2007-08]Status: Disposed15/5/2019AY 2007-08
M/S. SATYAM POLYPLAST,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4, JAIPUR
ITA 158/JPR/2019[2015-16]Status: Disposed13/5/2019AY 2015-16
SAKHI-SAHELI MICORFINANCE FORUM,JAIPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR
ITA 883/JPR/2018[2018-19]Status: Disposed13/5/2019AY 2018-19
SHRI NITIN RAJ JAIN,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 69/JPR/2018[2012-13]Status: Disposed13/5/2019AY 2012-13
DIVISIONAL RAILWAY MANAGER,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX (TDS), JAIPUR
ITA 1466/JPR/2018[2012-13]Status: Disposed13/5/2019AY 2012-13
DIVISIONAL RAILWAY MANAGER,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX (TDS), JAIPUR
ITA 1465/JPR/2018[2011-12]Status: Disposed13/5/2019AY 2011-12
INCOME TAX OFFICER, WARD-3-2, JAIPUR vs SILVER SAND BUILDERS PVT. LTD., JAIPUR
ITA 1243/JPR/2018[2012-13]Status: Disposed13/5/2019AY 2012-13
INTEGRAL URBAN CO-OPERATIVE BANK LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-2-1, JAIPUR
ITA 1075/JPR/2018[2012-13]Status: Disposed13/5/2019AY 2012-13
M/S. RAJASTHAN STATE MINES AND MINERALS LIMITED,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR
ITA 1417/JPR/2018[2014-15]Status: Disposed13/5/2019AY 2014-15
SHRI VIJAY KUMAR PATNI,JAIPUR vs INCOME TAX APPELLATE TRIBUNAL, WARD-2-1, JAIPUR
ITA 715/JPR/2017[2010-11]Status: Disposed13/5/2019AY 2010-11
SHRI S.K. GOLCHA (HUF),JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR
ITA 245/JPR/2018[1996-97]Status: Disposed10/5/2019AY 1996-97
SMT. SHIVANI KHANDELWL,AJMER vs INCOME TAX OFFICER, WARD-1-2, AJMER
ITA 1387/JPR/2018[2014-15]Status: Disposed10/5/2019AY 2014-15
SHRI S.K. GOLCHA (HUF),JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR
ITA 790/JPR/2017[1998-99]Status: Disposed10/5/2019AY 1998-99
INCOME TAX OFFICER, WARD-5-4, JAIPUR vs SANDEEP SINGH CHOUDHARY (HUF), JAIPUR
ITA 689/JPR/2017[2012-13]Status: Disposed10/5/2019AY 2012-13
M/S SHREE KRISHNA VATIKA HOMES PVT. LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR
ITA 1409/JPR/2018[2011-12]Status: Disposed7/5/2019AY 2011-12