DIVISIONAL RAILWAY MANAGER,JAIPUR vs. ASSISTANT COMMISSIONER OF INCOME TAX (TDS), JAIPUR
ITA 1465/JPR/2018Status: DisposedITAT Jaipur13 May 2019AY 2011-12
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- Puspanjali Bhuyan vs. The Commissioner Of CT And GST, OdishaOrissa · 14 Oct 2026
- M/S A2Z Infra Engineering LTD vs. Union Of INDIA And Ors.Calcutta · 14 Oct 2026
- Kundan Patel vs. State Bank Of INDIAMadhya Pradesh · 13 Oct 2026
- M/S Pacific Export vs. The State Of Madhya PradeshMadhya Pradesh · 13 Oct 2026
- M/S Kashiram Fuels Lole Propritorship Firm Through Proprietor Swati vs. Bank Of INDIAMadhya Pradesh · 13 Oct 2026