← All Benches
ITAT Jaipur Bench
7,611 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KOTA vs M/S ZYDEN GENTEE LTD., KOTA
ITA 721/JPR/2019[2013-14]Status: Disposed21/8/2019AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KOTA vs M/S MANGALAM CEMENT LTD., KOTA
ITA 719/JPR/2019[2012-13]Status: Disposed21/8/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KOTA vs M/S MANGALAM CEMENT LTD., KOTA
ITA 718/JPR/2019[2010-11]Status: Disposed21/8/2019AY 2010-11
ACIT WARD-1(2), KOTA, WARD-1(2), KOTA vs KOTA SAHAKARI BHOOMI VIKAS BANK LTD., KOTA
ITA 635/JPR/2019[2015-16]Status: Disposed21/8/2019AY 2015-16
INCOME TAX OFFICER, WARD-6-2, JAIPUR vs SHRI PRABUDH SAGAR JAIN, NEW DELHI
ITA 493/JPR/2019[2010-11]Status: Disposed21/8/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, JHUNJHUNU DISTRICT vs SHRI GANESH SEWA SAMITI, CHURU
ITA 473/JPR/2019[2012-13]Status: Disposed21/8/2019AY 2012-13
INCOME TAX OFFICER, WARD-6-2, JAIPUR vs M/S TRIVENI STONE CRUSHER, JAIPUR
ITA 459/JPR/2019[2015-16]Status: Disposed21/8/2019AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JAIPUR, CENTRAL CIRCLE-1, JAIPUR vs SHRI PRASHANT GUPTA 301, ANUKAMPA MANSION-I, M.I. ROAD, JAIPUR, M.I. ROAD, JAIPUR
ITA 424/JPR/2019[2013-14]Status: Disposed21/8/2019AY 2013-14
INCOME TAX OFFICER (EXEMPTION), KOTA vs M/S VIDHYA MANDIR SOCIETY DADABARI, KOTA
ITA 385/JPR/2019[2015-16]Status: Disposed21/8/2019AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs M/S GEMS PARADISE, JAIPUR
ITA 249/JPR/2019[2008-09]Status: Disposed21/8/2019AY 2008-09
M/S NITANAND SHIKSHA SAMITI,DAUSA vs INCOME TAX OFFICER, EXEMPTION WARD, ALWAR
ITA 192/JPR/2019[2014-15]Status: Disposed21/8/2019AY 2014-15
SHEKHAWATHI CHATRAWAS SAMITI,SIKAR vs COMMISSIONER OF INCOME TAX, (EXEMPTION), SIKAR
ITA 779/JPR/2018[2018-19]Status: Disposed21/8/2019AY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JAIPUR vs M/S JK INTERNATIONAL, JAIPUR
ITA 719/JPR/2018[2013-14]Status: Disposed21/8/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JAIPUR vs M/S JK INTERNATIONAL, JAIPUR
ITA 715/JPR/2018[2009-10]Status: Disposed21/8/2019AY 2009-10
INCOME TAX OFFICER, WARD-3-2, JAIPUR vs SHRI RAJ KUMAR DAGA, JAIPUR
ITA 680/JPR/2018[2009-10]Status: Disposed21/8/2019AY 2009-10
SHRI GAURI SHANKAR KANDOI,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 576/JPR/2018[2013-14]Status: Disposed21/8/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR vs MS. SUNITA SHEKHAWAT, JAIPUR
ITA 573/JPR/2018[2008-09]Status: Disposed21/8/2019AY 2008-09
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, SIKAR vs SHRI MANOJ KUMAR JOHARI, SIKAR
ITA 550/JPR/2018[2013-14]Status: Disposed21/8/2019AY 2013-14
INCOME TAX OFFICER, WARD-1-1, AJMER vs SHRI ASHUTOSH BANSAL, AJMER
ITA 505/JPR/2018[2014-15]Status: Disposed21/8/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR vs M/S RASHLEELA ENTERPRISES, JAIPUR
ITA 404/JPR/2018[2014-15]Status: Disposed21/8/2019AY 2014-15
