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ITAT Jaipur Bench

7,611 judgments

ITO, JAIPUR vs BHAGWAN SINGH POSWAL, JAIPUR

ITA 105/JPR/2014[2009-10]Status: Disposed4/9/2019AY 2009-10

INCOME TAX OFFICER, WARD-5-2, JAIPUR vs M/S KRISHNA VILLA APARTMENTS, THROUGH PARTNER SHRI ARUN BANSAL, JAIPUR

ITA 704/JPR/2019[2007-08]Status: Disposed3/9/2019AY 2007-08

M/S. ADARSH GHANYODYA VIKAS SAMITI,TONK vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7, JAIPUR

ITA 135/JPR/2019[2011-12]Status: Disposed2/9/2019AY 2011-12

INCOME TAX OFFICER, WARD-4-2, JAIPUR vs M/S NATANI ROLLING MILLS PVT. LTD., JAIPUR

ITA 537/JPR/2018[2010-11]Status: Disposed2/9/2019AY 2010-11

SMT. RITU AJMERA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JAIPUR

ITA 524/JPR/2018[2012-13]Status: Disposed2/9/2019AY 2012-13

DEPUTY COMMISISONER OF INCOME TAX, JAIPUR vs M/S. MAN PRAKSH TALKIES PVT. LTD, JAIPUR

ITA 408/JPR/2018[2010-11]Status: Disposed2/9/2019AY 2010-11

SHREE SHANKER GAURI AGRO PRODUCT PVT. LTD.,BUNDI vs ASSISTANT COMMISSIONER OF INCOME TAX, SAWAI MADHOPUR

ITA 367/JPR/2018[2014-15]Status: Disposed2/9/2019AY 2014-15

THE BUNDI CENTRAL CO-OPERATIVE BANK LTD.,KOTA vs ASSISTANT COMMISSIONER OF INCOME TAX, SAWAI MADHOPUR

ITA 366/JPR/2018[2014-15]Status: Disposed2/9/2019AY 2014-15

M/S JAI AMARNATH ASSOCIATES,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLL-3, JAIPUR

ITA 1493/JPR/2018[2016-17]Status: Disposed2/9/2019AY 2016-17

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE, JHUNJHUNU vs M/S SARAF EXPORT, CHURU

ITA 1250/JPR/2018[2008-09]Status: Disposed2/9/2019AY 2008-09

M/S OM SHIV PROPERTIES PVT. LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-6-5, JAIPUR

ITA 942/JPR/2017[2012-13]Status: Disposed2/9/2019AY 2012-13

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, ALWAR vs M/S ARYA ALLOYS PVT. LIMITED, ALWAR

ITA 574/JPR/2017[2009-10]Status: Disposed2/9/2019AY 2009-10

VIJAY KUMAR NARSHI, F-1, 101, NEMI NAGAR, VAISHALI NAGAR, JAIPUR,JAIPUR vs ITO WARD-7(3), JAIPUR, WARD-7(3), JAIPUR

ITA 850/JPR/2019[2015-16]Status: Disposed30/8/2019AY 2015-16

ITO WARD-2, KISHANGARH, WARD-2 KISHANGARH vs SHRI JAGDISH YADAV S/O- SHRI CHUNNI LAL YADAV, VYAYAM SHALA KE AAGE, PANI KI TANKI WALI ROAD, AZAD NAGAR, MADANGANJ KISHANGARH-305801, MADANGANJ KISHANGARH

ITA 759/JPR/2019[2016-17]Status: Disposed30/8/2019AY 2016-17

SHRI MANOJ KUMAR LOHIYA,SIKAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, SIKAR

ITA 6/JPR/2019[2014-15]Status: Disposed30/8/2019AY 2014-15

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR vs SHRI SURENDRA KUMAR PATNI, JAIPUR

ITA 535/JPR/2019[2013-14]Status: Disposed30/8/2019AY 2013-14

INCOME TAX OFFICER, WARD-7-1, JAIPUR vs M/S SHREE BALAJI KRIPA HOSPITAL & RESEARCH CENTRE PVT. LTD., JAIPUR

ITA 389/JPR/2019[2012-13]Status: Disposed30/8/2019AY 2012-13

M/A. ADARSH GHANYODYA VIKAS SAMITI,TONK vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7, JAIPUR

ITA 137/JPR/2019[2011-12]Status: Disposed30/8/2019AY 2011-12

M/S. ADARSH GHANYODYA VIKAS SAMITI,TONK vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR

ITA 136/JPR/2019[2011-12]Status: Disposed30/8/2019AY 2011-12

AZMER ZILA DUGDH UTPADAK SAHKARI SANGH LTD.,AJMER vs PR. COMMISSIONER OF INCOME TAX, AJMER

ITA 90/JPR/2019[2014-15]Status: Disposed28/8/2019AY 2014-15