← All Benches
ITAT Jaipur Bench
7,611 judgments
SLGK CERA INDIA PRIVATE LIMITED,JAIPUR vs ITO, JAIPUR
ITA 259/JPR/2017[2007-08]Status: Disposed23/9/2019AY 2007-08
KARAN SHANTI COLD STORAGE PVT. LTD.,JAIPUR vs ACIT, BHARATPUR
ITA 223/JPR/2017[2011-12]Status: Disposed23/9/2019AY 2011-12
SHRI GANESH GOYAL,KISHANGARH vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, AJMER
ITA 683/JPR/2018[2009-10]Status: Disposed20/9/2019AY 2009-10
SHRI GANESH GOYAL,KISHANGARH vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, AJMER
ITA 682/JPR/2018[2008-09]Status: Disposed20/9/2019AY 2008-09
SHRI AJIT SINGH MEENA C/O- KALANI & CO. CA, 5TH FLOOR, MILESTONE BUILDING, GANDHINAGAR TURN, TONK ROAD, JAIPUR,JAIPUR vs ITO WARD-DAUSA, WARD-DAUSA
ITA 785/JPR/2019[2010-11]Status: Disposed19/9/2019AY 2010-11
SHRI RAMESHWAR LAL KUMAWAT,JAIPUR vs INCOME TAX OFFICER, WARD-2(5), JAIPUR
ITA 856/JPR/2018[2013-14]Status: Disposed19/9/2019AY 2013-14
GENUS INNOVATION LIMITED,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR
ITA 824/JPR/2018[2011-12]Status: Disposed19/9/2019AY 2011-12
SHRI RAVI PRAKASH SAINI,JAIPUR vs INCOME TAX OFFICER, WARD-4-3, JAIPUR
ITA 675/JPR/2018[2009-10]Status: Disposed19/9/2019AY 2009-10
SHRI RAM RATAN JOSHI,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4, JAIPUR
ITA 668/JPR/2018[2013-14]Status: Disposed19/9/2019AY 2013-14
M/S KUMAR & BROTHERS,DHOLPUR vs INCOME TAX OFFICER, WARD-4, BHARATPUR
ITA 656/JPR/2018[2014-15]Status: Disposed19/9/2019AY 2014-15
SUMAN KATTA,JAIPUR vs DCIT, JAIPUR
ITA 441/JPR/2018[2013-14]Status: Disposed19/9/2019AY 2013-14
M/S. RAMBILAS SHIVKUMAR,KEKRI, AJMER vs INCOME TAX OFFICER, WARD-2(3), AJMER
ITA 381/JPR/2018[2013-14]Status: Disposed19/9/2019AY 2013-14
SWASTIKA AUTOMOBILES,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 852/JPR/2017[2013-14]Status: Disposed19/9/2019AY 2013-14
SMT. SAROJ DEVI CHODHARY,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 1031/JPR/2017[2011-12]Status: Disposed19/9/2019AY 2011-12
PARMINDER KAUR BEDI,PUNJAB vs ITO, KOTA
ITA 96/JPR/2017[2008-09]Status: Disposed17/9/2019AY 2008-09
BHAGWAN SAHAI,JAIPUR vs ITO, JAIPUR
ITA 51/JPR/2017[2006-07]Status: Disposed17/9/2019AY 2006-07
UTTAM BHARAT ELECTRICALS PVT. LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4, JAIPUR
ITA 710/JPR/2019[2014-15]Status: Disposed4/9/2019AY 2014-15
MS SURBHI AGRAWAL,JAIPUR vs PCIT-2, JAIPUR, JAIPUR
ITA 649/JPR/2019[2014-15]Status: Disposed4/9/2019AY 2014-15
M/S JLC ELECTROMET PVT. LTD.,JAIPUR vs ASSISTANAT COMMISSIONER OF INCOME TAX, CIRCLE-4, JAIPUR
ITA 1494/JPR/2018[2013-14]Status: Disposed4/9/2019AY 2013-14
BHAGWAN SINGH POSWAL,JAIPUR vs ITO, JAIPUR
ITA 190/JPR/2014[2009-10]Status: Disposed4/9/2019AY 2009-10