← All Benches
ITAT Jaipur Bench
7,611 judgments
SHRI RAKESH KUMAR JAIN,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 1032/JPR/2018[2011-12]Status: Disposed30/9/2019AY 2011-12
SHRI RAKESH KUMAR JAIN,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 1031/JPR/2018[2010-11]Status: Disposed30/9/2019AY 2010-11
OM PRAKASH AGARWAL,JAIPUR vs ACIT, JAIPUR
ITA 65/JPR/2017[2006-07]Status: Disposed30/9/2019AY 2006-07
MOHAN LAL SWARANKAR,JAIPUR vs ACIT, JAIPUR
ITA 144/JPR/2017[2002-03]Status: Disposed30/9/2019AY 2002-03
M/S. SINGHANIA LUNIVERSITY,JHUNJHUNU DISTRICT vs ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTION, JAIPUR
ITA 483/JPR/2019[2014-15]Status: Disposed27/9/2019AY 2014-15
M/S TRIANGLE ENGINEERS PVT. LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JAIPUR
ITA 374/JPR/2019[2009-10]Status: Disposed27/9/2019AY 2009-10
SHRI GYARSI LAL CHOUDHARY,SIKAR vs INCOME TAX OFFICER, WARD, NEEM KA THANA
ITA 991/JPR/2018[2013-14]Status: Disposed27/9/2019AY 2013-14
M/S CHEMICALS INDIA,KOTA vs JOINT COMMISSIONER OF INCOME TAX, KOTA
ITA 92/JPR/2018[2010-11]Status: Disposed27/9/2019AY 2010-11
SHRI RAHUL BHANDARI,JAIPUR vs INCOME TAX OFFICER, WARD-6(2), JAIPUR
ITA 746/JPR/2018[2013-14]Status: Disposed27/9/2019AY 2013-14
GOYAL SALT PVT. LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-6-2, JAIPUR
ITA 1354/JPR/2018[2012-13]Status: Disposed27/9/2019AY 2012-13
SHRI SOHAN NATH,AJMER vs INCOME TAX OFFICER, AJMER
ITA 8/JPR/2018[2013-14]Status: Disposed25/9/2019AY 2013-14
SHRI YASH BHATIA,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 1034/JPR/2018[2010-11]Status: Disposed25/9/2019AY 2010-11
SHRI JOGENDRA SINGH VILL-KUNDALI, DIST-SIKAR,SIKAR vs ADDL. CIT RANGE, SIKAR, SIKAR
ITA 879/JPR/2019[2011-12]Status: Disposed23/9/2019AY 2011-12
SHRI JOGENDRA SINGH VILL-KUNDALI, DIST-SIKAR,SIKAR vs ADDL. CIT RANGE, SIKAR, SIKAR
ITA 878/JPR/2019[2011-12]Status: Disposed23/9/2019AY 2011-12
SHRI VINOD KUMAR 31 A GOVIND VATIKA, LAXMAN DOONGRI JAIPUR C/O O.P. AGRAWAL, CA H-8, CHITRANJAN MARG, C-SCHEME, JAIPUR,JAIPUR vs INCOME TAX OFFICER WARD-7(3) JAIPUR, WARD-7(3) JAIPUR
ITA 281/JPR/2019[2010-11]Status: Disposed23/9/2019AY 2010-11
SHRI CHAND KHAN PHADAN,JAIPUR vs INCOME TAX OFFICER, WARD -3(5), JAIPUR
ITA 380/JPR/2018[2009-10]Status: Disposed23/9/2019AY 2009-10
SHIV PRAKASH BAJAJ,BHILWARA vs DEPUTY COMMISSIONER OF INCOME TAX, AJMER
ITA 368/JPR/2018[2013-14]Status: Disposed23/9/2019AY 2013-14
SHRI SHRIKISHAN CHOUDHARY,KISHANGARH vs INCOME TAX OFFICER, WARD-1, KISHANGARH
ITA 1065/JPR/2018[2015-16]Status: Disposed23/9/2019AY 2015-16
SMT. VIMLA GUPTA,AJMER vs INCOME TAX OFFICER, AJMER
ITA 922/JPR/2017[2014-15]Status: Disposed23/9/2019AY 2014-15
VINOD KUMAR SHARMA,JAIPUR vs ITO, TONK
ITA 86/JPR/2017[2010-11]Status: Disposed23/9/2019AY 2010-11
