← All Benches
ITAT Jaipur Bench
7,647 judgments
SHRI STYANARAYAN CHOUDHARY,JHUNJHUNU vs INCOME TAX OFFICER, WARD-2, JHUNJHUNU
ITA 26/JPR/2019[2008-09]Status: Disposed24/7/2020AY 2008-09
SHRI PAWAN MUNDRA,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 1101/JPR/2019[2013-14]Status: Disposed24/7/2020AY 2013-14
M/S. JANTA CONSTRUCTION CO.,E-47, ROAD NO.2B VKI AREA JAIPUR vs ACIT, CIRCLE-4, JAIPUR
ITA 1276/JPR/2019[2013-14]Status: Disposed23/7/2020AY 2013-14
SMT. TASBEER DEVI,JAIPUR vs INCOME TAX OFFICER, WARD-6-5, JAIPUR
ITA 1037/JPR/2019[2012-13]Status: Disposed23/7/2020AY 2012-13
SHRI RAMANDEEP SINGH SANDHU,JAIPUR vs ITO, WARD-4(4), JAIPUR
ITA 218/JPR/2020[2010-11]Status: Disposed22/7/2020AY 2010-11
SMT. RAJESHWARI DEVI,JAIPUR vs INCOME TAX OFFICER, WARD-4-2, JAIPUR
ITA 240/JPR/2019[2010-11]Status: Disposed22/7/2020AY 2010-11
SHRI VINOD KUMAR KOTHARI,TONK vs ITO, WARD, TONK
ITA 1381/JPR/2019[2014-15]Status: Disposed22/7/2020AY 2014-15
SHRI JITENDRA GANGWANI,JAIPUR vs INCOME TAX OFFICER (T&J), JAIPUR
ITA 123/JPR/2019[2008-09]Status: Disposed22/7/2020AY 2008-09
M/S ALLEN CAREER INSTITUTE,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 1459/JPR/2018[20017-18]Status: Disposed22/7/2020
M/S ALLEN CAREER INSTITUTE,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 1458/JPR/2018[2017-18]Status: Disposed22/7/2020AY 2017-18
SUBHASH SHARMA,JAIPUR vs DCIT, CIRCLE-6, JAIPUR
ITA 205/JPR/2020[2014-15]Status: Disposed21/7/2020AY 2014-15
SHRI LIJU KURAIN,JAIPUR vs INCOME TAX OFFICER, WARD-5-4, JAIPUR
ITA 905/JPR/2019[2008-09]Status: Disposed21/7/2020AY 2008-09
SHRI LIJU KURAIN,JAIPUR vs INCOME TAX OFFICER, WARD-5-4, JAIPUR
ITA 904/JPR/2019[2008-09]Status: Disposed21/7/2020AY 2008-09
SHRI LIJU KURAIN,JAIPUR vs INCOME TAX OFFICER, WARD-5-4, JAIPUR
ITA 903/JPR/2019[2007-08]Status: Disposed21/7/2020AY 2007-08
SHRI LIJU KURAIN,JAIPUR vs INCOME TAX OFFICER, WARD-5-4, JAIPUR
ITA 902/JPR/2019[2007-08]Status: Disposed21/7/2020AY 2007-08
GURDEEP SINGH CHANDI AND CO.,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, KOTA
ITA 468/JPR/2019[2012-13]Status: Disposed21/7/2020AY 2012-13
CHANDRA KALA SHARMA, VIDYA VIHAR, HARI NAGAR COLONY, PILANI DISTT. JHUNJHUNU-333031,JHUNJHUNU vs ITO WARD-2, JHUNJHUNU, ITO WARD-2, JHUNJHUNU
ITA 259/JPR/2019[2014-15]Status: Disposed21/7/2020AY 2014-15
SHRI KANHEYA LAL,AJMER vs ITO, WARD-1(3), AJMER
ITA 1316/JPR/2019[2015-16]Status: Disposed21/7/2020AY 2015-16
SHRI SHANKAR LAL KUMAWAT,JAIPUR vs INCOME TAX OFFICER, WARD-7-2, JAIPUR
ITA 1392/JPR/2018[2008-09]Status: Disposed21/7/2020AY 2008-09
SHRI SHANKAR LAL KUMAWAT,JAIPUR vs INCOME TAX OFFICER, WARD-7-2, JAIPUR
ITA 1391/JPR/2018[2008-09]Status: Disposed21/7/2020AY 2008-09