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ITAT Jaipur Bench

7,647 judgments

SHRI SHANKAR LAL KUMAWAT,JAIPUR vs INCOME TAX OFFICER, WARD-7-2, JAIPUR

ITA 1390/JPR/2018[2008-09]Status: Disposed21/7/2020AY 2008-09

SHRI DINESH GUPTA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR

ITA 916/JPR/2019[2010-11]Status: Disposed16/7/2020AY 2010-11

SMT. AMITA SHARMA,JAIPUR vs INCOME TAX OFFICER, WARD-1, BHARATPUR

ITA 582/JPR/2019[2009-10]Status: Disposed15/7/2020AY 2009-10

SHRI MARK LEE,JAIPUR vs INCOME TAX OFFICER, WARD-7-1, JAIPUR

ITA 218/JPR/2019[2008-09]Status: Disposed15/7/2020AY 2008-09

SHRI MARK LEE,JAIPUR vs INCOME TAX OFFICER, WARD-7-1, JAIPUR

ITA 217/JPR/2019[2008-09]Status: Disposed15/7/2020AY 2008-09

SHRI MARK LEE,JAIPUR vs INCOME TAX OFFICER, WARD-7-1, JAIPUR

ITA 216/JPR/2019[2008-09]Status: Disposed15/7/2020AY 2008-09

SHRI MARK LEE,JAIPUR vs INCOME TAX OFFICER, WARD-7-1, JAIPUR

ITA 215/JPR/2019[2008-09]Status: Disposed15/7/2020AY 2008-09

DINESH GUPTA,JAIPUR vs DY.CIT CIRCLE-2, JAIPUR, JAIPUR

ITA 1215/JPR/2019[2009-10]Status: Disposed15/7/2020AY 2009-10

LAXMI DEVI AGARWAL,JAIPUR vs INCOME TAX OFFICER, WARD-3-1, JAIPUR

ITA 1129/JPR/2018[2009-10]Status: Disposed15/7/2020AY 2009-10

SHRI MOBIN KHAN,AJMER vs INCOME TAX OFFICER, WARD-2-2, AJMER

ITA 951/JPR/2019[2016-17]Status: Disposed14/7/2020AY 2016-17

UCO BANK, JAWAHAR NAGAR,JAIPUR vs INCOME TAX OFFICER, TDS-2, JAIPUR

ITA 1513/JPR/2018[2009-10]Status: Disposed14/7/2020AY 2009-10

SHRI DEEPAK BANSAL,MADANGANJ -KISHANGARH vs ITO, WARD-2, KISHANGARH

ITA 1315/JPR/2019[2007-08]Status: Disposed13/7/2020AY 2007-08

SHRI GAJANAND GURJAR VILLAGE MAHANANDPUR GANGAPUR CITY, SAWAI MADHOPUR,SAWAI MADHOPUR vs ITO WARD-3, SAWAI MADHOPUR, SAWAI MADHOPUR

ITA 972/JPR/2019[2011-12]Status: Disposed10/7/2020AY 2011-12

SHRI BANEY SINGH GURJAR BYEPASS ROAD, MANPUR, GANGAPUR CITY, DISTT- SAWAI MADHOPUR,SAWAI MADHOPUR vs ITO WARD-2, SAWAI MADHOPUR, SAWAI MADHOPUR

ITA 971/JPR/2019[2011-12]Status: Disposed10/7/2020AY 2011-12

SHRI SHADHU LAL GURJAR BYEPASS ROAD, MIRJAPUR GANGAPUR CITY, DISTT. SAWAI MADHOPUR,SAWAI MADHOPUR vs ITO WARD-3, SAWAI MADHOPUR, SAWAI MADHOPUR

ITA 970/JPR/2019[2011-12]Status: Disposed10/7/2020AY 2011-12

SHRI AMIT KUMAR KAUSHIK C/O- ASHISH G GUPTA & ASSOCIATES, 760, L.B.S. COLONY, STATION ROAD, NEAR C.H.C., BASSI JAIPUR,JAIPUR vs ITO WARD-7(4), JAIPUR, WARD-7(4), JAIPUR

ITA 705/JPR/2019[2014-15]Status: Disposed10/7/2020AY 2014-15

BALBIR SAINI PROP. OF OM SWASTIKA HANDMADE PAPER CORP, 04, LOVE KUSH NAGAR-1, MANGYAWAS ROAD INFRONT OF MAHARANI RESTAURANT, JAIPUR,JAIPUR vs ITO WARD-1(3), JAIPUR, WARD-1(3), JAIPUR

ITA 607/JPR/2019[2008-09]Status: Disposed10/7/2020AY 2008-09

SMT. NIRBHAY GAUR, PRATAP BHAWAN, AJMER,AJMER vs ITO WARD-2, KISHANGARH, KISHANGARH

ITA 560/JPR/2019[2010-11]Status: Disposed10/7/2020AY 2010-11

SMT. PANCHI DEVI,BASWA vs ITO, WARD, DAUSA

ITA 1324/JPR/2019[2010-11]Status: Disposed10/7/2020AY 2010-11

SHRI KAMAL TAK,AJMER vs INCOME TAX OFFICER, WARD-1-3, AJMER

ITA 296/JPR/2018[2013-14]Status: Disposed10/7/2020AY 2013-14