← All Benches
ITAT Jaipur Bench
7,647 judgments
SMT. LEELA DEVI BUMB,BIJAINAGAR vs INCOME TAX OFFICER, WARD-1, BEAWAR
ITA 1079/JPR/2018[2012-13]Status: Disposed10/7/2020AY 2012-13
SMT. LEELA DEVI BUMB,BIJAINAGAR vs INCOME TAX OFFICER, WARD-1, BEAWAR
ITA 1078/JPR/2018[2012-13]Status: Disposed10/7/2020AY 2012-13
SAEEDA BEGAM,JAIPUR vs ITO, WARD 5(1), JAIPUR
ITA 204/JPR/2020[2017-18]Status: Disposed9/7/2020AY 2017-18
NEELKANTH POWER PRIVATE LIMITED,JAIPUR vs ITO, WARD-6(2), JAIPUR
ITA 199/JPR/2020[2011-12]Status: Disposed9/7/2020AY 2011-12
VIKAS GEMS INC, H-159, SEZ-II, SITAPURA INDUSTRIAL AREA, JAIPUR,JAIPUR vs ITO WARD-5(2), JAIPUR, WARD-5(2), JAIPUR
ITA 788/JPR/2019[2012-13]Status: Disposed9/7/2020AY 2012-13
RAJANI BHATIA,JAIPUR vs ITO WARD-6(1) JAIPUR, WARD-6(1), JAIPUR
ITA 245/JPR/2019[2009-10]Status: Disposed9/7/2020AY 2009-10
M/S. MGG INFRA PROJECTS PRIVATE LIMITED,AJMER vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, AJMER
ITA 854/JPR/2018[2015-16]Status: Disposed9/7/2020AY 2015-16
SMT. GOPALI DEVI MEENA,JAIPUR vs DCIT, CIRCLE-6, JAIPUR, JAIPUR
ITA 198/JPR/2020[2001-02]Status: Disposed8/7/2020AY 2001-02
SHRI PUSHPENDRA SAINI,JAIPUR vs ITO, WARD-5(1), JAIPUR
ITA 142/JPR/2020[2007-08]Status: Disposed8/7/2020AY 2007-08
SHRI ABDUL RASHEED QURESHI,JAIPUR vs INCOME TAX OFFICER, WARD-4-1, JAIPUR
ITA 947/JPR/2019[2010-11]Status: Disposed8/7/2020AY 2010-11
ADVENT INFRAPROJECTS PVT. LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
ITA 400/JPR/2018[2012-13]Status: Disposed8/7/2020AY 2012-13
M/S. KALPANA,JAIPUR vs ITO, WARD-5(1), JAIPUR
ITA 195/JPR/2020[2011-12]Status: Disposed7/7/2020AY 2011-12
SHRI RAM BABU AGRAWAL C/O- R-13, YUDHISHTHAR MARG, C-SCHEME, JAIPUR,JAIPUR vs DCIT, CIRCLE-5, JAIPUR, CIRCLE-5, JAIPUR
ITA 700/JPR/2019[2015-16]Status: Disposed7/7/2020AY 2015-16
SHRI ASHOK KUMAR DUSAD,JAIPUR vs INCOME TAX OFFICER, WARD-7-2, JAIPUR
ITA 383/JPR/2019[2010-11]Status: Disposed7/7/2020AY 2010-11
SHRI SANJAY BAKLIWAL,KISHANGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, AJMER
ITA 1125/JPR/2019[2016-17]Status: Disposed7/7/2020AY 2016-17
SHRI SHAILESH KUMAR CHATURVEDI,JAIPUR vs INCOME TAX OFFICER, WARD-2-2, JAIPUR
ITA 1026/JPR/2019[2008-09]Status: Disposed7/7/2020AY 2008-09
SHRI KAMAL KUMARC/O- GARG RAJENDRA & CO., CA RADHIKA-NANDAN, BE-NARAIN GATE, BHARATPUR,BHARATPUR vs ITO WARD-2, BHARATPUR, WARD-2, BHARATPUR
ITA 717/JPR/2019[2015-16]Status: Disposed3/7/2020AY 2015-16
SHRI SANTOSH KUMAR,BHARATPUR vs INCOME TAX OFFICER, WARD-3, BHARATPUR
ITA 1093/JPR/2019[2010-11]Status: Disposed3/7/2020AY 2010-11
SHRI PRAMOD KUMAR JAIN,AJMER vs INCOME TAX OFFICER, TDS, AJMER
ITA 1023/JPR/2019[2017-18]Status: Disposed3/7/2020AY 2017-18
SHRI BHANWAR LAL C/O- O.P. BATHEJA, D-18, ANAND VIHAR RAILWAY COLONY, JAGATPURA, JAIPUR,JAIPUR vs ITO WARD-1, KISHANGARH, WARD-1, KISHANGARH
ITA 703/JPR/2019[2011-12]Status: Disposed2/7/2020AY 2011-12
