← All Benches
ITAT Jaipur Bench
7,647 judgments
SHRI UMESH KUMAR PUJARI, LAXMANGARH,SIKAR vs INCOME TAX OFFICER, WARD-4-1, JAIPUR
ITA 1127/JPR/2019[2010-11]Status: Disposed2/7/2020AY 2010-11
M/S. SHARDA RURAL SHIKSHA VIKAS SAMITI C/O MAHARWAL & ASSOCIATES, B-23-24, CITY CENTRER SANSAR CHANDRA ROAD, JAIPUR,JAIPUR vs ITO (EXEMPTION) WARD-ALWAR, ALWAR
ITA 973/JPR/2019[2014-15]Status: Disposed30/6/2020AY 2014-15
SHRI GOPI LAL BAIRWA,TONK vs INCOME TAX OFFICER, WARD, TONK
ITA 93/JPR/2019[2010-11]Status: Disposed30/6/2020AY 2010-11
SH. MLHAMMED RAMZAN C/O SHRAWAN KUMAR GUPTA ADVOCATE, 416 SURYA CHAMBER RADIO MARKET NEHRU BAZAR, JAIPUR,SIKAR vs ITO WARD-2, SIKAR, WARD-2, SIKAR
ITA 919/JPR/2019[2010-11]Status: Disposed30/6/2020AY 2010-11
SMT. NIYATI BHANDAR C/O- O.P. BATHEJA D-18, ANAND VIHAR RAILWAY COLONY JAGATPURA, JAIPUR,JAIPUR vs DCIT CENTRAL CIRCLE-2, JAIPUR, CENTRAL CIRCLE-2, JAIPUR
ITA 883/JPR/2019[2017-18]Status: Disposed30/6/2020AY 2017-18
SHRI SUBHASH CHAND SONI, SARAFA BAZAR, MAHWA, DAUSA,DAUSA vs ITO WARD, DAUSA, WARD-DAUSA
ITA 798/JPR/2019[2009-10]Status: Disposed30/6/2020AY 2009-10
SHRI DHALU MAL DHAMAN DAS,AJMER vs ASSISTANT COMMISSIONER OF INCOME TAX (TDS), GHAZIABAD
ITA 79/JPR/2019[2014-15 (F.Y. 2013-14 FORM 26 Q-4TH)]Status: Disposed30/6/2020
SHRI DHALU MAL DHAMAN DAS,AJMER vs ASSISTANT COMMISSIONER OF INCOME TAX (TDS), GHAZIABAD
ITA 78/JPR/2019[2013-14 (F.y. 2012-13 FORM 26Q-4TH)]Status: Disposed30/6/2020
M/S, FORTE FOLIAGE PVT. LTD, 217, LAXMI COMPLEX, M.I. ROAD, JAIPUR,JAIPUR vs ACIT, CIRCLE-1, JAIPUR, CIRCLE-1, JAIPUR
ITA 617/JPR/2019[2014-15]Status: Disposed30/6/2020AY 2014-15
TULIP GLOBAL PVT. LTD.C/O- SHRI VINOD KUMAR GUPTA, CA H-406-B AZAD MARG, C-SCHEME JAIPUR-302001,JAIPUR vs DCIT, CIRCLE-3, JAIPUR, CIRCLE-3, JAIPUR
ITA 614/JPR/2019[2010-11]Status: Disposed30/6/2020AY 2010-11
SHRI RAVI PRAKASH AGARWAL,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, JHUNJHUNU
ITA 1056/JPR/2019[2009-10]Status: Disposed29/6/2020AY 2009-10
SMT. SHANTI DEVI,ALWAR vs INCOME TAX OFFICER, WARD-2-1, ALWAR
ITA 1036/JPR/2019[2010-11]Status: Disposed29/6/2020AY 2010-11
SHRI ATMA RAM,TONK vs INCOME TAX OFFICER, WARD, TONK
ITA 1027/JPR/2019[2009-10]Status: Disposed29/6/2020AY 2009-10
ITO, WARD-2(2), JAIPUR vs M/S. ELEGANT BUILDHOME PVT. LTD., JAIPUR
ITA 1318/JPR/2019[2011-12]Status: Disposed25/6/2020AY 2011-12
COMMUNITY HEALTH CENTRE, MEDICAL HEALTH AND FAMILY WELFARE,AJMER vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL PROCESSING CELL, TDS, GHAZIABAD
ITA 1019/JPR/2019[2018-19 (24Q-4TH QTR)]Status: Disposed25/6/2020
COMMUNITY HEALTH CENTRE, MEDICAL HEALTH AND FAMILY WELFARE,AJMER vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL PROCESSING CELL, TDS, GHAZIABAD
ITA 1018/JPR/2019[2018-19]Status: Disposed25/6/2020AY 2018-19
COMMUNITY HEALTH CENTRE, MEDICAL HEALTH AND FAMILY WELFARE,AJMER vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL PROCESSING CELL, TDS, GHAZIABAD
ITA 1017/JPR/2019[2018-19 (24Q-1ST QTR.)]Status: Disposed25/6/2020
COMMUNITY HEALTH CENTRE, MEDICAL HEALTH AND FAMILY WELFARE,AJMER vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL PROCESSING CELL, TDS, GHAZIABAD
ITA 1016/JPR/2019[2017-18 (24q-4Qtr)]Status: Disposed25/6/2020
COMMUNITY HEALTH CENTRE, MEDICAL HEALTH AND FAMILY WELFARE,AJMER vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL PROCESSING CELL, TDS, GHAZIABAD
ITA 1015/JPR/2019[2017-18 (24Q, 2ND -QTR.)]Status: Disposed25/6/2020
COMMUNITY HEALTH CENTRE, MEDICAL HEALTH AND FAMILY WELFARE,AJMER vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL PROCESSING CELL, TDS, GHAZIABAD
ITA 1014/JPR/2019[2017-18(24Q-1ST QTR.)]Status: Disposed25/6/2020
