← All Benches
ITAT Jaipur Bench
7,647 judgments
SHRI RAJESH CHANDHA C/O- KALANI & CO. CA 5TH FLOOR, MILESTONE BUILDING, GANDHINAGAR TURN, TONK ROAD, JAIPUR,AJMER vs DCIT CIRCLE (INTERNATIONAL TAXATION) JAIPUR, CIRCLE, JAIPUR
ITA 969/JPR/2019[2016-17]Status: Disposed24/6/2020AY 2016-17
GOVERNEMNT SECONDARY SCHOOL PRINCIPAL OFFICER TOOMLIKABAS, CHAKSU,CHAKSU vs ACIT CPC TDS GHAZIABAD, GHAZIABAD
ITA 964/JPR/2019[2017-18]Status: Disposed24/6/2020AY 2017-18
SH. SURENDER JEET SINGH,MAHARASHTRA vs ITO WARD-4(3), JAIPUR
ITA 963/JPR/2019[2010-11]Status: Disposed24/6/2020AY 2010-11
ANNARAM PRAJAPAT,CHURU vs ADDL. CIT, JHUNJHUNU RANGE
ITA 1288/JPR/2019[2011-12]Status: Disposed23/6/2020AY 2011-12
SHRI OM PRAKASH JAJODIA,JAIPUR vs INCOME TAX OFFICER, WARD-2-3, JAIPUR
ITA 1089/JPR/2019[2007-08]Status: Disposed23/6/2020AY 2007-08
RAGHUVEER METAL INDUSTRIES LTD.,DELHI vs ACIT, ALWAR
ITA 566/JPR/2013[2009-10]Status: Disposed23/6/2020AY 2009-10
SHRI ASHARAF KHAN KURESHI,JAIPUR vs INCOME TAX OFFICER, WARD-5-4, JAIPUR
ITA 901/JPR/2019[2013-14]Status: Disposed17/6/2020AY 2013-14
SHRI PARMANAND,KOTA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KOTA
ITA 1524/JPR/2018[2010-11]Status: Disposed17/6/2020AY 2010-11
M/S. MANAK TEXTILES PVT. LTD,JAIPUR vs ITO, WARD-6(2), JAIPUR
ITA 193/JPR/2020[2011-12]Status: Disposed15/6/2020AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, ALWAR vs SHRI SUDESH KUMAR GUPTA, ALWAR
ITA 976/JPR/2019[2014-15]Status: Disposed9/6/2020AY 2014-15
M/S SUNSTAR GEMS CORPORATION, JAIPUR vs INCOME TAX OFFICER, WARD-2-1, JAIPUR
ITA 638/JPR/2019[2008-09]Status: Disposed9/6/2020AY 2008-09
INCOME TAX OFFICER, WARD, TONK vs M/S DEVISHANKER GHANSHYAM JHANWAR, TONK
ITA 1060/JPR/2019[2015-16]Status: Disposed9/6/2020AY 2015-16
SHRI PREM CHAND JAIN,BUNDI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, SAWAI MADHOPUR
ITA 98/JPR/2019[2014-15]Status: Disposed8/6/2020AY 2014-15
INCOME TAX OFFICER, WARD-3-5, JAIPUR vs SMT. LAXMI GUPTA, JAIPUR
ITA 1077/JPR/2019[2011-12]Status: Disposed8/6/2020AY 2011-12
INCOME TAX OFFICER, WARD-3-5, JAIPUR vs SMT. JOLLY SINGHAL, JAIPUR
ITA 1076/JPR/2019[2011-12]Status: Disposed8/6/2020AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, JAIPUR vs M/S P.C. TOTUKA AND SONS, JAIPUR
ITA 1070/JPR/2019[2007-08]Status: Disposed8/6/2020AY 2007-08
ALL RAJASTHAN STATE BANK OF BIKANER AND JAIPUR EMPLOYEES ASSOCIATION,JAIPUR vs INCOME TAX OFFICER (EXEMPTION), WARD - 1, JAIPUR
ITA 851/JPR/2019[2010-11]Status: Disposed4/6/2020AY 2010-11
SHRI BALU RAM SHARMA,AJMER vs INCOME TAX OFFICER, WARD-2-2, AJMER
ITA 1057/JPR/2019[2014-15]Status: Disposed4/6/2020AY 2014-15
SHRI NAVAL KUMAR AGARWAL,JAIPUR vs ITO, WARD -6(4), JAIPUR
ITA 141/JPR/2020[2016-17]Status: Disposed3/6/2020AY 2016-17
INCOME TAX OFFICER, WARD-1-4, JAIPUR vs SHRI KAILASH CHAND SHARMA, JAIPUR
ITA 809/JPR/2019[2009-10]Status: Disposed3/6/2020AY 2009-10
