← All Benches
ITAT Jaipur Bench
7,611 judgments
SHRI ARPIT KHAIRARI,JAIPUR vs INCOME TAX OFFICER, WARD-2-2, JAIPUR
ITA 613/JPR/2018[2009-10]Status: Disposed13/3/2020AY 2009-10
M/S BALURAM JAT,AJMER vs PRINCIPAL COMMISSIONER OF INCOME TAX, AJMER
ITA 690/JPR/2019[2009-10]Status: Disposed12/3/2020AY 2009-10
ITO WARD-2(1), JAIPUR, WARD-2(1), JAIPUR vs SHRI HABIB KHAN PROP. M/S. H.K. EXPORTS CORPORATION, 2259, TAKIA YAKEEN SHAH, CHOKDI TOP KHANA HUZURI, JAIPUR, JAIPUR
ITA 655/JPR/2019[2009-10]Status: Disposed12/3/2020AY 2009-10
ITO WARD-3(2), JAIPUR, JAIPUR vs SHRI KEDAR JAHALANI PROP. M/S. K.J. GEMS, B-3, LAL JI KA BAGH, MOTI LAL ATAL ROAD, JAIPUR, JAIPUR
ITA 650/JPR/2019[2007-08]Status: Disposed12/3/2020AY 2007-08
SHRI HARSHVARDHAN JOHARI,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR
ITA 654/JPR/2017[2010-11]Status: Disposed12/3/2020AY 2010-11
RAGHUVEER METAL INDUSTRIES LTD.,AJMER vs ACIT, ALWAR
ITA 556/JPR/2016[2011-12]Status: Disposed12/3/2020AY 2011-12
RAGHUVEER METAL INDUSTRIES LTD.,AJMER vs ACIT, ALWAR
ITA 555/JPR/2016[2010-11]Status: Disposed12/3/2020AY 2010-11
SHANTA SALSES CORPORATION,JAIPUR vs ITO, JAIPUR
ITA 231/JPR/2017[2010-11]Status: Disposed11/3/2020AY 2010-11
SHRI SANJAY PRAKASH KULSHRESTHA,JAIPUR vs INCOME TAX OFFICER (T & J) O/O PR. CIT-2, JAIPUR
ITA 312/JPR/2019[2014-15]Status: Disposed9/3/2020AY 2014-15
SHRI SANJAY PRAKASH KULSHRESTHA,JAIPUR vs INCOME TAX OFFICER (T & J) O/O PR. CIT-2, JAIPUR
ITA 311/JPR/2019[2012-13]Status: Disposed9/3/2020AY 2012-13
M/S KHETAN TIMES PVT. LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4, JAIPUR
ITA 1523/JPR/2018[2015-16]Status: Disposed9/3/2020AY 2015-16
SMT. RENU JAIN,NEW DELHI vs ITO, WARD 5(2), JAIPUR
ITA 96/JPR/2020[2011-12]Status: Disposed6/3/2020AY 2011-12
SHRI SHANKAR GUPTA,JAIPUR vs INCOME TAX OFFICER, WARD-6-4, JAIPUR
ITA 665/JPR/2019[2015-16]Status: Disposed6/3/2020AY 2015-16
SHRI SUBHASH CHAND AGARWAL,KOTA vs INCOME TAX OFFICER, WARD-1-2, KOTA
ITA 336/JPR/2019[2012-13]Status: Disposed6/3/2020AY 2012-13
SMT. ANJALI GUPTA,ALWAR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, ALWAR
ITA 335/JPR/2019[2014-15]Status: Disposed6/3/2020AY 2014-15
SHRI CHIRANANJI LAL BAIRWA,JAIPUR vs INCOME TAX OFFICER, WARD-7-2, JAIPUR
ITA 206/JPR/2019[2010-11]Status: Disposed6/3/2020AY 2010-11
M/S GOYAL INFRADEVELOPERS (I) LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-6-2, JAIPUR
ITA 706/JPR/2018[2013-14]Status: Disposed6/3/2020AY 2013-14
INCOME TAX OFFICER, WARD-1, BEAWAR vs M/S SHEPHALI HOTELS & RESORTS PVT. LTD., BEAWAR
ITA 1224/JPR/2018[2012-13]Status: Disposed5/3/2020AY 2012-13
CHANDRALEELA POWER ENERGY PVT. LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-6-3, JAIPUR
ITA 313/JPR/2019[2012-13]Status: Disposed2/3/2020AY 2012-13
SHRI RAJENDRA AGRAWAL,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 1052/JPR/2017[2011-12]Status: Disposed2/3/2020AY 2011-12