← All Benches
ITAT Jaipur Bench
7,611 judgments
M/S. RAJCOMP INFO SERVICES LTD.,JAIPUR vs DCIT, CIRCLE-6, JAIPUR
ITA 86/JPR/2020[2015-16]Status: Disposed28/2/2020AY 2015-16
SOLAR CEMENT LIMITED,SIKAR vs INCOME TAX OFFICER, WARD-3, SIKAR
ITA 758/JPR/2019[2008-09]Status: Disposed28/2/2020AY 2008-09
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JAIPUR vs M/S ANUKAMPA PROPERTIES PVT. LTD., JAIPUR
ITA 520/JPR/2019[2015-16]Status: Disposed28/2/2020AY 2015-16
SHRI SURESH CHAND NAHATA,JAIPUR vs INCOME TAX OFFICER, WARD-1-1, JAIPUR
ITA 355/JPR/2019[2010-11]Status: Disposed28/2/2020AY 2010-11
SHRI VIRENDRA KUMAR SHARMA,JAIPUR vs INCOME TAX OFFICER, WARD-4-3, JAIPUR
ITA 151/JPR/2019[2015-16]Status: Disposed28/2/2020AY 2015-16
SHRI VIRENDRA KUMAR SHARMA,JAIPUR vs INCOME TAX OFFICER, WARD-4-2, JAIPUR
ITA 150/JPR/2019[2014-15]Status: Disposed28/2/2020AY 2014-15
DCIT, CIRCLE-6, JAIPUR vs M/S. JAIPUR ZILA DUGDH UTPADAK SAHAKARI SANGH LTD., JAIPUR
ITA 1243/JPR/2019[2016-17]Status: Disposed28/2/2020AY 2016-17
M/S. JAIPUR ZILA DUGDH UTPADAK SAHAKARI SANGH LTD.,JAIPUR vs DCIT, CIRCLE-6, JAIPUR
ITA 1178/JPR/2019[2016-17]Status: Disposed28/2/2020AY 2016-17
SHRI SITA RAM SWAMI,JAIPUR vs ITO, WARD-4(5), JAIPUR
ITA 73/JPR/2020[2015-16]Status: Disposed26/2/2020AY 2015-16
M/S. MAHARAJA SHREE UMAID MILLS LTD. JAIPUR,JAIPUR vs DCIT CIRCLE-6, JAIPUR, CIRCLE-6, JAIPUR
ITA 783/JPR/2019[2012-13]Status: Disposed26/2/2020AY 2012-13
ACCME (URVASHI PUMPS) ENGINEERS PVT. LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-4-2, JAIPUR
ITA 316/JPR/2019[2014-15]Status: Disposed26/2/2020AY 2014-15
M/S RAJSHREE GLOBAL PRIVATE LIMITED,ALWAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, ALWAR
ITA 909/JPR/2018[2014-15]Status: Disposed26/2/2020AY 2014-15
M/S RAJSHREE GLOBAL PRIVATE LIMITED,ALWAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, ALWAR
ITA 908/JPR/2018[2013-14]Status: Disposed26/2/2020AY 2013-14
SHRI SUDHIR JAJOO,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4, JAIPUR
ITA 1514/JPR/2018[2012-13]Status: Disposed26/2/2020AY 2012-13
SMT. SWARN DURGIA,JAIPUR vs ITO, WARD-6(1), JAIPUR
ITA 1326/JPR/2019[2015-16]Status: Disposed21/2/2020AY 2015-16
SHRI RAM PRAKASH MAHAWAR C/O- M/S. K.L. DATTA & COMPANY VASHISTHA PLAZA, 2, MANU MARG, ALWAR,ALWAR vs DCIT CENTRAL CIRCLE, ALWAR, ALWAR
ITA 918/JPR/2019[2016-17]Status: Disposed20/2/2020AY 2016-17
BUREAU FOR PARTNERSHIPS IN RAJASTHAN SOCIETY,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, TDS, GHAZIABAD
ITA 338/JPR/2019[2017-18]Status: Disposed20/2/2020AY 2017-18
M/S. CHHATRAPATI SHIVAJI SHIKSHAN SANSTHAN,JAIPUR vs DCIT, CIRCLE-7, JAIPUR
ITA 1387/JPR/2019[2011-12]Status: Disposed20/2/2020AY 2011-12
SMT. SUNITA KKHINCHI,JAIPUR vs INCOME TAX OFFICER, WARD-6-5, JAIPUR
ITA 1461/JPR/2018[2013-14]Status: Disposed20/2/2020AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JAIPUR vs MOTISONS BUILDTECH PVT. LTD., JAIPUR
ITA 1323/JPR/2018[2016-17]Status: Disposed20/2/2020AY 2016-17