← All Benches
ITAT Jaipur Bench
7,611 judgments
SHRI MOHANLAL SOBHAGMAL,BIJAYNAGAR vs JOINT COMMISSIONER OF INCOME TAX, RANGE-2, AJMER
ITA 743/JPR/2017[2014-15]Status: Disposed20/2/2020AY 2014-15
SMT. PUSHPA LATA C/O- R.S. POONIA, 611 FIFTH FLOOR, APEX MALL LAL KOTHI, TONK ROAD, JAIPUR,JAIPUR vs ITO WARD-6(4), JAIPUR, WARD-6(4), JAIPUR
ITA 965/JPR/2019[2008-09]Status: Disposed19/2/2020AY 2008-09
SHRI CHANDRA PRAKASH,JAIPUR vs INCOME TAX OFFICER WARD-7-2, JAIPUR
ITA 1246/JPR/2018[2014-15]Status: Disposed19/2/2020AY 2014-15
SHRI SANJAY PARAKH,JODHPUR vs INCOME TAX OFFICER, WARD-1, ALWAR
ITA 1054/JPR/2019[2010-11]Status: Disposed17/2/2020AY 2010-11
SHRI SANJAY PARAKH,JODHPUR vs INCOME TAX OFFICER, WARD-1, ALWAR
ITA 1053/JPR/2019[2010-11]Status: Disposed17/2/2020AY 2010-11
SHRI SANJAY PARAKH,JODHPUR vs INCOME TAX OFFICER, WARD-1, ALWAR
ITA 1052/JPR/2019[2010-11]Status: Disposed17/2/2020AY 2010-11
MURLIDHAR DEENDYAL,JAIPUR vs ITO, AJMER
ITA 329/JPR/2016[2010]Status: Disposed17/2/2020
VEDIC BALIKA MAHAVIDYALYA C/O- KHANDELWAL SHARMA & CO., CA S-2, IIND FLOOR, ANNAPURNA CHAMBER, OPP. RAILWAY STATION POST OFFICE, JAIPUR,JAIPUR vs ITO EXEMPTION WARD-1, JAIPUR, WARD-1, JAIPUR
ITA 663/JPR/2019[2010-11]Status: Disposed14/2/2020AY 2010-11
SHARMA COMMERICAL PRIVATE LIMITED, 91-91A JHOTWARA INDUSTRIAL AREA, JAIPUR-302012,JHOTWARA INDUSTRIAL, AREA, JAIPUR vs INCOME TAX OFFICER WARD-3(1), JAIPUR, WARD-3(1) JAIPUR
ITA 271/JPR/2019[2015-16]Status: Disposed14/2/2020AY 2015-16
SUB-REGISTRAR,KOTKHAVDA vs JDIT(I & CI), JAIPUR
ITA 1385/JPR/2019[2012-13]Status: Disposed14/2/2020AY 2012-13
SHRI BABOO LAL,JAIPUR vs ITO, WARD-6(1), JAIPUR
ITA 1370/JPR/2019[2009-10]Status: Disposed14/2/2020AY 2009-10
M/S. JASMINE DESIGN PRIVATE LIMITED,JAIPUR vs ITO, WARD-5(1), JAIPUR
ITA 1286/JPR/2019[2015-16]Status: Disposed14/2/2020AY 2015-16
SHRI BRIJ RAJ YADAV,JAIPUR vs ITO, WARD-6(1), JAIPUR
ITA 1174/JPR/2019[2009-10]Status: Disposed14/2/2020AY 2009-10
M/S. RATHI SYNTHETICS & SILK MILLS,BHAWANIMANDI, JAIPUR vs INCOME TAX OFFICER, JHALAWAR
ITA 330/JPR/2018[2013-14]Status: Disposed14/2/2020AY 2013-14
SHRI MAHESH CHANDRA CHAHAR,JHUNJHUNU vs ASSISTANT COMMISSIONER OF INCOME TAX, JHUNJHUNU
ITA 155/JPR/2018[2013-14]Status: Disposed14/2/2020AY 2013-14
SHRI MAHESH CHANDRA CHAHAR,JHUNJHUNU vs ASSISTANT COMMISSIONER OF INCOME TAX, JHUNJHUNU
ITA 960/JPR/2017[2012-13]Status: Disposed14/2/2020AY 2012-13
M/S JAJOO RASHMI REFRACTORIES PVT. LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4, JAIPUR
ITA 733/JPR/2019[2012-13]Status: Disposed5/2/2020AY 2012-13
SMT. BEENA JAIN,KOTA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KOTA
ITA 486/JPR/2019[2014-15]Status: Disposed5/2/2020AY 2014-15
HANWAT SINGH (HUF),JAIPUR vs INCOME TAX OFFICER, WARD-3-2, JAIPUR
ITA 827/JPR/2018[2007-08]Status: Disposed5/2/2020AY 2007-08
SHRI AJAY BAKLIWAL,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, KOTA
ITA 323/JPR/2018[2014-15]Status: Disposed5/2/2020AY 2014-15
