← All Benches
ITAT Jaipur Bench
7,611 judgments
SHRI AJAY KUMAR BAKLIWAL,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, KOTA
ITA 322/JPR/2018[2011-12]Status: Disposed5/2/2020AY 2011-12
HANWAT SINGH (HUF),JAIPUR vs ITO, JAIPUR
ITA 139/JPR/2017[2009-10]Status: Disposed5/2/2020AY 2009-10
HANWAT SINGH (HUF),JAIPUR vs ITO, JAIPUR
ITA 138/JPR/2017[2008-09]Status: Disposed5/2/2020AY 2008-09
RAMADEVI MEMORIAL CHARITABLE TRUST,JAIPUR vs ACIT, JAIPUR
ITA 1023/JPR/2016[2012-13]Status: Disposed5/2/2020AY 2012-13
HANWAT SINGH (HUF),JAIPUR vs ITO, JAIPUR
ITA 232/JPR/2015[2010-11]Status: Disposed5/2/2020AY 2010-11
RAJASTHA GAU SEWA SANGH,JAIPUR vs ITO, JAIPUR
ITA 113/JPR/2014[2009-10]Status: Disposed5/2/2020AY 2009-10
DCIT, CENTRAL CIRCLE-2, JAIPUR, CENTRAL CIRCLE-2 JAIPUR vs SHRI PRAKASH CHAND SHARMA, C-42, GOKUL PATH VAISHALI NAGAR, JAIPUR, JAIPUR
ITA 778/JPR/2019[2012-13]Status: Disposed27/1/2020AY 2012-13
DCIT, CENTRAL CIRCLE-2, JAIPUR, CENTRAL CIRCLE-2 JAIPUR vs SHRI PRAKASH CHAND SHARMA, C-42, GOKUL PATH VAISHALI NAGAR, JAIPUR, JAIPUR
ITA 777/JPR/2019[2011-12]Status: Disposed27/1/2020AY 2011-12
DCIT, CENTRAL CIRCLE-2, JAIPUR, CENTRAL CIRCLE-2 JAIPUR vs SHRI PRAKASH CHAND SHARMA, C-42, GOKUL PATH VAISHALI NAGAR, JAIPUR, JAIPUR
ITA 776/JPR/2019[2010-11]Status: Disposed27/1/2020AY 2010-11
INCOME TAX OFFICER, WARD-1, SIKAR vs SHRI LALIT KUMAR BIYANI, SIKAR
ITA 1153/JPR/2019[2015-16]Status: Disposed27/1/2020AY 2015-16
MANDIR SHRI GOVERDHAN NATH JI,JHALAWAR vs COMMISSIONER OF INCOME TAX (EXEPTION), JAIPUR
ITA 996/JPR/2019[0]Status: Disposed23/1/2020
SHRI KAMAL MOHAN GUPTA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7, JAIPUR
ITA 835/JPR/2019[2014-15]Status: Disposed23/1/2020AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JAIPUR vs M/S ANUKAMPA BUILDHOME PVT. LTD., JAIPUR
ITA 521/JPR/2019[2015-16]Status: Disposed23/1/2020AY 2015-16
SHRI VIKRAM SINGH SHEKHAWAT,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE, SIKAR
ITA 484/JPR/2019[2013-14]Status: Disposed23/1/2020AY 2013-14
EDGAR FRANCIS THOMOS,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4, JAIPUR
ITA 384/JPR/2019[2014-15]Status: Disposed23/1/2020AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX (E), CIRCLE, JAIPUR vs MAHATMA GANDHI CHARITABLE SOCIETY FOR EDUCATION AND RESEARCH, JAIPUR
ITA 359/JPR/2019[2015-16]Status: Disposed23/1/2020AY 2015-16
SHRI SHARAD KANKARIA,JAIPUR vs INCOME TAX OFFICER, WARD-6-1, JAIPUR
ITA 262/JPR/2019[2011-12]Status: Disposed23/1/2020AY 2011-12
M/S PERFECT TURNERS,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4, JAIPUR
ITA 1115/JPR/2019[2016-17]Status: Disposed23/1/2020AY 2016-17
M/S ACCME (URVASHI PUMPS) ENGINEERS PVT. LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR
ITA 212/JPR/2018[2009-10]Status: Disposed23/1/2020AY 2009-10
ITO, JAIPUR vs MAHLA REAL ESTATE PVT. LTD., JAIPUR
ITA 465/JPR/2017[2007-08]Status: Disposed23/1/2020AY 2007-08