← All Benches
ITAT Jaipur Bench
7,611 judgments
JYPORE MANUFATURING JEWELLERS PVT. LTD.,JAIPUR vs JCIT(OSD), JAIPUR
ITA 304/JPR/2014[2009-10]Status: Disposed23/1/2020AY 2009-10
RASHTRIYA MILITARY SCHOOL,JAIPUR vs INCOME TAX OFFICER (TDS), AJMER
ITA 988/JPR/2019[2013-14 ( 2nd-Qtr.)]Status: Disposed22/1/2020
SHRI MAHENDERA KUMAR GONAWAT,JAIPUR vs PR. CIT-2, JAIPUR
ITA 730/JPR/2019[2014-15]Status: Disposed8/1/2020AY 2014-15
SHRI SANDEEP VERMA,GHAZIABAD vs INCOME TAX OFFICER, WARD-2-3, ALWAR
ITA 1167/JPR/2019[2010-11]Status: Disposed8/1/2020AY 2010-11
SHRI YASH BHATIA,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 1142/JPR/2019[2011-12]Status: Disposed8/1/2020AY 2011-12
M/S PRADEEP KUMAR CONTRACTOR,JHUNJHUNU vs ASSISTANT COMMISSIONER OF INCOME TAX, JHUNJHUNU
ITA 374/JPR/2018[2014-15]Status: Disposed8/1/2020AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, AJMER vs AJMER VIDHYUT VITRAN NIGAM LTD., AJMER
ITA 936/JPR/2017[2010-11]Status: Disposed8/1/2020AY 2010-11
SHRI VIBHUTI SINGH DEORA,JAIPUR vs INCOME TAX OFFICER, WARD-5-2, JAIPUR
ITA 308/JPR/2019[2014-15]Status: Disposed7/1/2020AY 2014-15
SHRI PILLU RAM SAHAL,JAIPUR vs INCOME TAX OFFICER, WARD-4-2, JAIPUR
ITA 306/JPR/2019[2010-11]Status: Disposed7/1/2020AY 2010-11
SHRI AESHWARYA JAIN,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 1129/JPR/2019[2014-15]Status: Disposed7/1/2020AY 2014-15
M/S SHREE SILICA PRODUCT PVT. LTD.,KOLKATA vs INCOME TAX OFFICER, WARD-4-1, JAIPUR
ITA 1418/JPR/2018[2008-09]Status: Disposed7/1/2020AY 2008-09
SMT. SANTOSH DEVI,JAIPUR vs INCOME TAX OFFICER, SIKAR
ITA 1365/JPR/2018[2009-10]Status: Disposed7/1/2020AY 2009-10
M/S DREAM FLATS PVT. LTD,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR
ITA 73/JPR/2019[2012-13]Status: Disposed6/1/2020AY 2012-13
M/S DREAM FLATS PVT. LTD,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR
ITA 72/JPR/2019[2010-11]Status: Disposed6/1/2020AY 2010-11
SMT. SUNITA YADAV,JAIPUR vs INCOME TAX OFFICER, WARD-7-4, JAIPUR
ITA 32/JPR/2019[2014-15]Status: Disposed6/1/2020AY 2014-15
SHRI BHANWAR LAL KHICHI,AJMER vs INCOME TAX OFFICER, WARD-2-3, AJMER
ITA 1201/JPR/2018[2013-14]Status: Disposed6/1/2020AY 2013-14
M/S. JHANDEWALA FOODS LIMITED 35, JOHARI BAZAR, JAIPUR,JAIPUR vs ACIT CIRCLE-1, JAIPUR, CIRCLE-1, JAIPUR
ITA 940/JPR/2019[2014-15]Status: Disposed1/1/2020AY 2014-15
M/S MEGHALAYA CONSTRUCTION & SUPPLY CO.,SIKAR vs ASSISTATNT COMMISSIONER OF INCOME TAX, CIRCLE, SIKAR
ITA 694/JPR/2019[2015-16]Status: Disposed19/12/2019AY 2015-16
GOYAL GUMS PRIVATE LIMITED,JAIPUR vs DCIT, CIRCLE-2, JAIPUR
ITA 1226/JPR/2019[2016-17]Status: Disposed19/12/2019AY 2016-17
SHRI KAMRUDDIN MANSOORI,BHAWANI MANDI vs INCOME TAX OFFICER, JHALAWAR
ITA 1151/JPR/2019[2010-11]Status: Disposed19/12/2019AY 2010-11
