← All Benches
ITAT Jaipur Bench
7,611 judgments
SHRI RAM BABU AGRAWAL C/O- R-13, YUDHISHTHAR MARG, C-SCHEME, JAIPUR,JAIPUR vs DCIT, CIRCLE-5, JAIPUR, CIRCLE-5, JAIPUR
ITA 1131/JPR/2019[2014-15]Status: Disposed19/12/2019AY 2014-15
POOJYA SINDHI PANCHAYAT KANWAR NAGAR(REGD),JAIPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR
ITA 1114/JPR/2019[2019-20]Status: Disposed19/12/2019AY 2019-20
BALKRISHAN SHARMA,JAIPUR vs ITO, BEHROR
ITA 153/JPR/2017[2011-12]Status: Disposed19/12/2019AY 2011-12
AGRASEN ENGINEERING INDUSTRIES LTD.,JAIPUR vs ACIT, JAIPUR
ITA 612/JPR/2019[2013-14]Status: Disposed17/12/2019AY 2013-14
M/S ZARI SILK INDIA PVT. LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR
ITA 1103/JPR/2019[2008-09]Status: Disposed17/12/2019AY 2008-09
SHRI SUBHASH CHAND KHANDELWAL, NAGAR PALIKA KI GALI RAJGARH, C/O- JAIN & CO. 228, CITY CENTRE, S.C. ROAD, JAIPUR-2368066,ALWAR vs PR. COMMISSIONER OF INCOME TAX ALWAR, ALWAR
ITA 530/JPR/2019[2015-16]Status: Disposed13/12/2019AY 2015-16
LATE SHRI RAMAVTAR GUPTA L/H SMT. SHANTI DEVI C/O- JAIN & CO.228, CITY CENTRE, S.C. ROAD, JAIPUR-2368066,JAIPUR vs PR. COMMISSIONER OF INCOME TAX ALWAR, ALWAR
ITA 529/JPR/2019[2015-16]Status: Disposed13/12/2019AY 2015-16
SH. BABU LAL MEENA,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 469/JPR/2018[2007-08]Status: Disposed13/12/2019AY 2007-08
SHRI GYAN CHAND MEHTA,BEAWAR vs INCOME TAX OFFICER, WARD-2, BEAWAR
ITA 740/JPR/2019[2011-12]Status: Disposed12/12/2019AY 2011-12
INCOME TAX OFFICER, BEHROR vs SHRI VIRENDER YADAV, ALWAR
ITA 1340/JPR/2018[2012-13]Status: Disposed12/12/2019AY 2012-13
NEERAJ SUWALKA,JAIPUR vs DCIT, JAIPUR
ITA 160/JPR/2017[2012-13]Status: Disposed12/12/2019AY 2012-13
NEERAJ SUWALKA,JAIPUR vs DCIT, JAIPUR
ITA 159/JPR/2017[2008-09]Status: Disposed12/12/2019AY 2008-09
NEERAJ SUWALKA,JAIPUR vs DCIT, JAIPUR
ITA 158/JPR/2017[2007-08]Status: Disposed12/12/2019AY 2007-08
BHAGWATI MOTIANI EDUCATIONAL SOCIETY,AJMER vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR
ITA 987/JPR/2019[2018-19]Status: Disposed11/12/2019AY 2018-19
M/S KISHANGARH HI TECH TEXTILE PARK LTD.,KISHANGARH vs ASSISTANT COMMISSIONER OF INCOME TAX (TECH), AJMER
ITA 328/JPR/2018[2014-15]Status: Disposed11/12/2019AY 2014-15
M/S KISHANGARH HI TECH TEXTILE PARK LTD.,KISHANGARH vs ASSISTANT COMMISSIONER OF INCOME TAX (TECH), AJMER
ITA 327/JPR/2018[2013-14]Status: Disposed11/12/2019AY 2013-14
M/S KISHANGARH HI TECH TEXTILE PARK LTD.,KISHANGARH vs ASSISTANT COMMISSIONER OF INCOME TAX (TECH), AJMER
ITA 326/JPR/2018[2012-13]Status: Disposed11/12/2019AY 2012-13
M/S KISHANGARH HI TECH TEXTILE PARK LTD.,KISHANGARH vs ASSISTANT COMMISSIONER OF INCOME TAX (TECH), AJMER
ITA 325/JPR/2018[2011-12]Status: Disposed11/12/2019AY 2011-12
INCOME TAX OFFICER, WARD-1-1, KOTA vs M/S GOODWILL TIMBER SUPPLY, KOTA
ITA 661/JPR/2018[2006-07]Status: Disposed10/12/2019AY 2006-07
M/S URBAN IPROVEMENT TRUST,KOTA vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAPUR
ITA 497/JPR/2019[0]Status: Disposed9/12/2019
