← All Benches
ITAT Jaipur Bench
7,647 judgments
ROAD INFRASTRUCTURE DEVELOPMENT COMPANY OF RAJASTHAN LTD,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR
ITA 669/JPR/2019[2012-13]Status: Disposed31/7/2020AY 2012-13
ROAD INFRASTRUCTURE DEVELOPMENT COMPANY OF RAJASTHAN LTD,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR
ITA 668/JPR/2019[2011-12]Status: Disposed31/7/2020AY 2011-12
ACIT CIRCLE-SAWAI MADHOPUR, SAWAI MADHOPUR vs M/S. HINDAUN SAHAKARI BHOOMI VIKAS BANK LTD. STATION ROAD, HINDAUN CITY, KARAULI, KARAULI
ITA 589/JPR/2019[2010-11]Status: Disposed31/7/2020AY 2010-11
DCIT, CIRLCLE-6, JAIPUR vs SHRI ASHOK AGARWAL, HUF, JAIPUR
ITA 71/JPR/2020[2015-16]Status: Disposed30/7/2020AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KOTA vs M/S SHIV VEGPRO PVT. LTD., KOTA
ITA 739/JPR/2019[2011-12]Status: Disposed30/7/2020AY 2011-12
DEVI LAL SHARMA C/O- SHARMA ASHISH & ASSOCIATES 142, SHYAM KRIPA, KOTRI ROAD, NEAR YES BANK, GUMANPURA, KOTA,KOTA vs INCOME TAX OFFICER WARD-1(2) KOTA, KOTA
ITA 682/JPR/2019[2010-11]Status: Disposed30/7/2020AY 2010-11
KAMLA DEVI, SHARMA ASHISH & ASSOCIATES 142, SHYAM KRIPA, KOTRI ROAD, NEAR YES BANK, GUMANPURA, KOTA,KOTA vs ITO WARD-2(1), KOTA, KOTA
ITA 681/JPR/2019[2014-15]Status: Disposed30/7/2020AY 2014-15
VIJAY JAIKISHAN MASSAND,KOTA vs ASSISTANT COMMISSIONER OF INCOME TAX, KOTA
ITA 469/JPR/2019[2013-14]Status: Disposed30/7/2020AY 2013-14
M/S MOOLCHAND KUMAWAT & SONS,BEAWAR vs INCOME TAX OFFICER, WARD-1, BEAWAR
ITA 1013/JPR/2019[1998-99]Status: Disposed30/7/2020AY 1998-99
SHRI GYANESH SHARMA HUF, 26, JAI JAWAN COLONY-II, TONK ROAD, JAIPUR,JAIPUR vs ITO WARD-6(3), JAIPUR, WARD-6(3), JAIPUR
ITA 616/JPR/2019[2013-14]Status: Disposed28/7/2020AY 2013-14
SHRI SHYAM SING KATEWA,JHUNJHUNU vs INCOME TAX OFFICER, WARD-1, JHUNJHUNU
ITA 343/JPR/2019[2013-14]Status: Disposed28/7/2020AY 2013-14
SMT. POOJA AGRAWAL,KOTA vs DCIT, CENTRAL CIRCLE, KOTA
ITA 1380/JPR/2019[2010-11]Status: Disposed28/7/2020AY 2010-11
SMT. REHANA BANO,JAIPUR vs ITO, WARD-5(2), JAIPUR
ITA 1344/JPR/2019[2009-10]Status: Disposed28/7/2020AY 2009-10
ORIENTAL POWER CABLES LIMITED,KOTA vs DCIT, KOTA
ITA 1328/JPR/2019[2010-11]Status: Disposed28/7/2020AY 2010-11
SHRI MANISH ARORA,AJMER vs INCOME TAX OFFICER, AJMER
ITA 842/JPR/2017[2009-10]Status: Disposed28/7/2020AY 2009-10
PREETI AGARWAL, 3/285, VIDYADHAR NAGAR JAIPUR,JAIPUR vs ITO WARD-4(2), JAIPUR, WARD-4(2), JAIPUR
ITA 937/JPR/2019[2014-15]Status: Disposed27/7/2020AY 2014-15
SHRI RAJEEV VERMA,JAIPUR vs INCOME TAX OFFICER, WARD-4-4, JAIPUR
ITA 820/JPR/2019[2010-11]Status: Disposed27/7/2020AY 2010-11
SMT. LAXMI SONI,JAIPUR vs INCOME TAX OFFICER, WARD-3-1, JAIPUR
ITA 445/JPR/2019[2015-16]Status: Disposed27/7/2020AY 2015-16
SMT. SARLA MUNDRA,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL, KOTA
ITA 1102/JPR/2019[2012-13]Status: Disposed27/7/2020AY 2012-13
SHRI NIKHIL MADAN,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR
ITA 117/JPR/2018[2015-16]Status: Disposed27/7/2020AY 2015-16
