← All Benches
ITAT Jaipur Bench
7,647 judgments
SHRI GANGA BISHAN GURJAR,TONK vs INCOME TAX OFFICER, WARD, TONK
ITA 305/JPR/2019[2014-15]Status: Disposed11/8/2020AY 2014-15
M/S DREAMAX INFRA DEVELOPERS PVT. LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR
ITA 160/JPR/2019[2013-14]Status: Disposed11/8/2020AY 2013-14
SHRI NARESH JAIN,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, JAIPUR
ITA 159/JPR/2019[2015-16]Status: Disposed11/8/2020AY 2015-16
SHRI BIJENDRA MOHAN,JAIPUR vs ITO, WARD-5(2), JAIPUR
ITA 1342/JPR/2019[2009-10]Status: Disposed11/8/2020AY 2009-10
M/S MURLIDHAR DEENDYAL,JAIPUR vs INCOME TAX OFFICER, AJMER
ITA 1389/JPR/2018[2010-11]Status: Disposed11/8/2020AY 2010-11
SHRI AJAY KUMAR JAIN,AJMER vs ASSISTANT COMMISSIONER OF INCOME TAX (TDS), GHAZIABAD
ITA 54/JPR/2019[2013-14 (26 Q, 4TH QTR.)]Status: Disposed7/8/2020
ACIT, CIRCLE, BHARATPUR vs SHRI RADHEY SHYAM GARG, DHOLPUR
ITA 1317/JPR/2019[2016-17]Status: Disposed7/8/2020AY 2016-17
SATISH KUMAR GUPTA,JAIPUR vs JOINT CIT (TDS), JAIPUR
ITA 1310/JPR/2019[2011-12]Status: Disposed7/8/2020AY 2011-12
SATISH KUMAR GUPTA,JAIPUR vs JOINT CIT(TDS), JAIPUR
ITA 1297/JPR/2019[2013-14]Status: Disposed7/8/2020AY 2013-14
M/S. RAJASTHAN STATE MINES & MINERALS LTD.,JAIPUR vs ADDL.CIT, RANGE-6, JAIPUR
ITA 213/JPR/2020[2007-08]Status: Disposed4/8/2020AY 2007-08
DYNAMIC ENGINEERS INFRATEC PVT. LTD.,KOTA vs ACIT CIRCLE-1 KOTA, CIRCLE-1 KOTA
ITA 871/JPR/2019[2010-11]Status: Disposed4/8/2020AY 2010-11
DYNAMIC ENGINEERS INFRATEC PVT. LTD.,KOTA vs ACIT CIRCLE-1 KOTA, CIRCLE-1 KOTA
ITA 860/JPR/2019[2013-14]Status: Disposed4/8/2020AY 2013-14
DYNAMIC ENGINEERS INFRATEC PVT. LTD.,KOTA vs DCIT CIRCLE-2, KOTA, CIRCLE-2 KOTA
ITA 859/JPR/2019[2012-13]Status: Disposed4/8/2020AY 2012-13
S.D. INDUSTRIES, C-243, SETH BHAMASHAH KRISHI MANDI, KOTA-324001,KOTA vs ACIT, CIRCLE-1, KOTA, CIRCLE-1, KOTA
ITA 470/JPR/2019[2014-15]Status: Disposed4/8/2020AY 2014-15
SHRI BHUP SINGH,BHARATPUR vs ITO, WARD-2, BHARATPUR
ITA 80/JPR/2020[2011-12]Status: Disposed3/8/2020AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KOTA vs M/S CAREER POINT INFRA LTD., KOTA
ITA 720/JPR/2019[2011-12]Status: Disposed3/8/2020AY 2011-12
SHRI PANKAJ LADHA,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA
ITA 365/JPR/2019[2016-17]Status: Disposed3/8/2020AY 2016-17
SHRI OM PRAKASH AGARWAL,JAIPUR vs DCIT, CIRCLE-6, JAIPUR
ITA 1393/JPR/2019[2015-16]Status: Disposed3/8/2020AY 2015-16
RAMESH KABRA,KISHANGARH vs ITO, KISHANGARH
ITA 979/JPR/2016[2011-12]Status: Disposed3/8/2020AY 2011-12
ROAD INFRASTRUCTURE DEVELOPMENT COMPANY OF RAJASTHAN LTD,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR
ITA 670/JPR/2019[2013-14]Status: Disposed31/7/2020AY 2013-14
