← All Benches
ITAT Jaipur Bench
7,649 judgments
M/S SILVEX & CO.,JAIPUR vs INCOME TAX OFFICER, WARD-7-2, JAIPUR
ITA 1003/JPR/2018[2006-07]Status: Disposed28/10/2022AY 2006-07
RAJNI TAK,JAIPUR vs ITO WARD 5(1), JAIPUR, JAIPUR
ITA 314/JPR/2022[2017-18]Status: Disposed27/10/2022AY 2017-18
SMT. ANEESHA BAID,JAIPUR vs ITO, WARD-6(1), JAIPUR
ITA 1313/JPR/2019[2016-17]Status: Disposed19/10/2022AY 2016-17
SITA DEVI AGARWAL,JAIPUR vs ITO, WD-4(1), JAIPUR
ITA 56/JPR/2022[2014-15]Status: Disposed18/10/2022AY 2014-15
JITENDRA SIZING FACTORY,KISHANGARH vs ITO WARD 1, KISHANGARH
ITA 343/JPR/2022[2019-20]Status: Disposed18/10/2022AY 2019-20
SMT. VINEETA KUMAR,C-13, DEEPAK MARG, M.D. RAOD, JAIPUR vs ITO, WARD-7(1), JAIPUR
ITA 317/JPR/2022[2016-17]Status: Disposed18/10/2022AY 2016-17
DIWAKARS EMPLOYMENT PRIVATE LIMITED,JAIPUR vs ITO, WD7(2), JAIPUR
ITA 315/JPR/2022[2019-20]Status: Disposed18/10/2022AY 2019-20
ACIT, CC-2, JAIPUR, JAIPUR vs MAHENDRA SINGH RATNAWAT, JAIPUR
ITA 31/JPR/2022[2016-17]Status: Disposed18/10/2022AY 2016-17
SH. DEEPAK MATA,96, VANKHANDI CHOWK, MATA BHAWAN, KUMAHAR MOHALLA, RAMGARH, ALWAR vs JCIT, RANGE-1, ALWAR
ITA 308/JPR/2022[2013-14]Status: Disposed18/10/2022AY 2013-14
ACIT, CC-2, JAIPUR, JAIPUR vs MAHENDRA SINGH RATNAWAT, JAIPUR
ITA 30/JPR/2022[2015-16]Status: Disposed18/10/2022AY 2015-16
ACIT, JAIPUR vs RATAN KANWAR RATNAWAT, JAIPUR
ITA 323/JPR/2021[2013-14]Status: Disposed18/10/2022AY 2013-14
ACIT, JAIPUR vs RATAN KANWAR RATNAWAT, JAIPUR
ITA 322/JPR/2021[2012-13]Status: Disposed18/10/2022AY 2012-13
SURAKSHA FLEXO PACK PVT.LTD.,AJMER vs PCIT, UDAIPUR
ITA 30/JPR/2021[2016-17]Status: Disposed18/10/2022AY 2016-17
INCOME TAX OFFICER, JAIPUR vs VINOD KUMAR JHARCHUR HUF, JAIPUR
ITA 255/JPR/2021[2014-15]Status: Disposed18/10/2022AY 2014-15
SHRI SHIV KUMAR SONI,JAIPUR vs ACIT, CIRCLE-5, JAIPUR
ITA 183/JPR/2020[2014-15]Status: Disposed18/10/2022AY 2014-15
SEWA STEEL PVT. LTD.,BHIWADI vs ACIT, CIRCLE-2, ALWAR
ITA 952/JPR/2019[2013-14]Status: Disposed18/10/2022AY 2013-14
M/S HANUMAN TUBE WELL CO.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, JAIPUR
ITA 556/JPR/2017[2012-13]Status: Disposed18/10/2022AY 2012-13
SHAILENDRA BHARDWAJ,KOTA vs ITO WARD 2(2), KOTA
ITA 69/JPR/2022[2018-19]Status: Disposed14/10/2022AY 2018-19
MANGI LAL KANDOI,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE – 2, JAIPUR, JAIPUR
ITA 322/JPR/2022[2013-14]Status: Disposed13/10/2022AY 2013-14
MANGI LAL KANDOI,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE – 2, JAIPUR, JAIPUR
ITA 321/JPR/2022[2012-13]Status: Disposed13/10/2022AY 2012-13