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ITAT Jaipur Bench
7,649 judgments
ITO, WARD-2(2), JAIPUR vs SHRI GIRRAJ AGARWAL, JAIPUR
ITA 1220/JPR/2019[2006-07]Status: Disposed14/11/2022AY 2006-07
ROOM NO. NA-103, NEW ANNEXE, NCR BUILDING, STATUE CIRCLE, JAIPUR vs SHRI LAXMI RAM KHANDELWAL, JAIPUR
ITA 646/JPR/2017[2006-07]Status: Disposed14/11/2022AY 2006-07
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JAIPUR vs SHRI RAMESH DANGAYACH, JAIPUR
ITA 644/JPR/2017[2006-07]Status: Disposed14/11/2022AY 2006-07
HARISH SHARMA HUF,B-1, PATODIYA MARG, SHASTRI NAGAR, JAIPUR vs ITO, WARD-5(3), JAIPUR
ITA 318/JPR/2022[2014-15]Status: Disposed11/11/2022AY 2014-15
JUGAL KISHORE PARWAL,JAIPUR vs INCOME TAX OFFICER, WARD-4(5), JAIPUR
ITA 286/JPR/2022[1986-87]Status: Disposed9/11/2022AY 1986-87
MAYUR UNIQUOTERS LIMITED,JAIPUR vs COMMISSIONER OF INCOME TAX NFAC, NEW DELHI
ITA 2/JPR/2022[2018-19]Status: Disposed9/11/2022AY 2018-19
MUKESH KUMAR SARAOGI,CHURU vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, JAIPUR
ITA 186/JPR/2022[2017-18]Status: Disposed9/11/2022AY 2017-18
M/S JAIPUR ZILA DUGDH UTPADAK SAHKARI SANGH LTD.,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR
ITA 512/JPR/2019[2011-12]Status: Disposed9/11/2022AY 2011-12
MANSI PUNJABI A-11, JDA COLONY, MALVIYA NAGAR, JAIPUR,JAIPUR vs INCOME TAX OFFICER, WARD-6(1), JAIPUR, WARD-6(1), JAIPUR
ITA 458/JPR/2019[2009-10]Status: Disposed9/11/2022AY 2009-10
RAJ AUTO WHEELS (P) LTD.,JAIPUR vs ACIT, AJMER
ITA 929/JPR/2016[2009-10]Status: Disposed9/11/2022AY 2009-10
M/S RAJ AUTO WHEELS P .LTD.,AJMER vs JCIT, RANGE-1, AJMER
ITA 397/JPR/2015[2011-12]Status: Disposed9/11/2022AY 2011-12
M/S RAJ AUTO WHEELS P LTD.,AJMER vs ACIT, CIRCLE-1, AJMER
ITA 396/JPR/2015[2010-11]Status: Disposed9/11/2022AY 2010-11
INCOME TAX OFFICER, JAIPUR vs RVCF TRUST-II, JAIPUR, JAIPUR
ITA 198/JPR/2022[2011-12]Status: Disposed31/10/2022AY 2011-12
NITIN GIRLS SENIOR SECONDARY SCHOOL,JAIPUR vs ITO, EXEMPTON WARD-1, JAIPUR
ITA 183/JPR/2022[2016-17]Status: Disposed31/10/2022AY 2016-17
M/S. GIRRAJ PRASAD SHAMBHU DAYAL,KHERLI vs PR.CIT, ALWAR
ITA 12/JPR/2021[2014-15]Status: Disposed31/10/2022AY 2014-15
BHAGWAN SINGH POSWAL,JAIPUR vs INCOME TAX OFFICE, WARD 1(4), JAIPUR
ITA 266/JPR/2020[2011-12]Status: Disposed31/10/2022AY 2011-12
ITO WARD-7(2), JAIPUR, WARD-7(2), JAIPUR vs M/S. SILVEX & COMPANY G-1/35 TO 37, 47, 48 EPIP, JEWELLERY ZONE, SITAPURA INDUSTRIAL AREA, JAIPUR, JAIPUR
ITA 845/JPR/2019[2012-13]Status: Disposed28/10/2022AY 2012-13
M/S. SILVEX & COMPANY INDIA LTD.,JAIPUR vs ITO WARD-7(4), JAIPUR
ITA 834/JPR/2019[2012-13]Status: Disposed28/10/2022AY 2012-13
M/S SILVEX & CO. (INDIA) LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-7-2, JAIPUR
ITA 901/JPR/2018[2012-13]Status: Disposed28/10/2022AY 2012-13
M/S SILVEX & CO. (INDIA) LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-7-2, JAIPUR
ITA 900/JPR/2018[2011-12]Status: Disposed28/10/2022AY 2011-12