← All Benches
ITAT Jaipur Bench
7,649 judgments
MANGI LAL KANDOI,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE – 2, JAIPUR, JAIPUR
ITA 320/JPR/2022[2011-12]Status: Disposed13/10/2022AY 2011-12
MANGI LAL KANDOI,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE – 2, JAIPUR, JAIPUR
ITA 319/JPR/2022[2010-11]Status: Disposed13/10/2022AY 2010-11
PRABHA AGARWAL,JAIPUR vs ACIT/DCIT CIR-6, JAIPUR
ITA 164/JPR/2021[2015-16]Status: Disposed11/10/2022AY 2015-16
PRABHA AGARWAL,JAIPUR vs DCIT CIRCLE -6, JAIPUR
ITA 163/JPR/2021[2014-15]Status: Disposed11/10/2022AY 2014-15
HINDUSTAN SALES INDUSTRIAL CORPORATION,JAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, JAIPUR
ITA 94/JPR/2022[2016-17]Status: Heard10/10/2022AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, AJMER vs M/S SHREE BHAGWATI MACHINE PVT. LTD., AJMER
ITA 301/JPR/2022[2020-21]Status: Disposed10/10/2022AY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, AJMER vs M/S SHREE BHAGWATI MACHINE PVT. LTD., AJMER
ITA 300/JPR/2022[2019-20]Status: Disposed10/10/2022AY 2019-20
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, AJMER vs M/S SHREE BHAGWATI MACHINE PVT. LTD., AJMER
ITA 299/JPR/2022[2018-19]Status: Disposed10/10/2022AY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, AJMER vs M/S SHREE BHAGWATI MACHINE PVT. LTD., AJMER
ITA 298/JPR/2022[2017-18]Status: Disposed10/10/2022AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, AJMER vs M/S SHREE BHAGWATI MACHINE PVT. LTD., AJMER
ITA 297/JPR/2022[2016-17]Status: Disposed10/10/2022AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, AJMER vs M/S SHREE BHAGWATI MACHINE PVT. LTD., AJMER
ITA 296/JPR/2022[2015-16]Status: Disposed10/10/2022AY 2015-16
NOBLE TRADELINK PRIVATE LIMITED,JAIPUR vs WARD 1(5), JAIPUR, JAIPUR
ITA 302/JPR/2021[2012-13]Status: Disposed10/10/2022AY 2012-13
SHRI SUNDER LAL ADVANI,KOTA vs INCOME TAX OFFICER, KOTA
ITA 356/JPR/2018[2012-13]Status: Disposed10/10/2022AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, JAIPUR vs PRAKASH CHANDRA MISHRA, JAIPUR
ITA 305/JPR/2022[2018-19]Status: Disposed7/10/2022AY 2018-19
RAJASTHAN EX-SERVICEMEN CORPORATION LIMITED,JAIPUR vs ASSISTANT DIRECTOR INCOME TAX, CPC, JAIPUR
ITA 294/JPR/2022[2020-2021]Status: Disposed7/10/2022AY 2020-2021
INCOME TAX OFFICER, BEHROR vs M/S STANFORD DEVELOPERS, ALWAR
ITA 722/JPR/2018[2014-15]Status: Disposed7/10/2022AY 2014-15
NARANGI DEVI,JAIPUR vs ITO WARD 7(4), JAIPUR
ITA 254/JPR/2022[2010-11]Status: Disposed4/10/2022AY 2010-11
CASTAMET WORKS PRIVATE LIMITED,KHARWA vs PRINCIPLE COMMISSIONER OF INCOME TAX, UDAIPUR
ITA 187/JPR/2022[2017-18]Status: Disposed4/10/2022AY 2017-18
DCIT, CIRCLE -1, JAIPUR, JAIPUR vs P.R. ROLLING MILLS PVT LTD., JAIPUR
ITA 171/JPR/2022[2013-14]Status: Disposed4/10/2022AY 2013-14
DCIT, CIRCLE-1, JAIPUR, JAIPUR vs P.R. ROLLING MILLS PVT. LTD., JAIPUR
ITA 170/JPR/2022[2012-13]Status: Disposed4/10/2022AY 2012-13
