← All Benches
ITAT Jaipur Bench
7,563 judgments
PRANTIYA SEWA BHARATI SAMITI CHITTORE, KOTA,KOTA vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 469/JPR/2025[2024-25]Status: Disposed10/9/2026AY 2024-25
SHRI AMAR CHARITABLE TRUST,KIRAN PATH vs COMMISSIONER OF INCOME TAX EXEMPTION, JAIPUR, KAILASH HEIGHT
ITA 803/JPR/2026[2026-27]Status: Disposed9/9/2026AY 2026-27
SUPREME LAXMI CRAFTS PRIVATE LIMITED,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE- 3, JAIPUR, CENTRAL CIRCLE
ITA 293/JPR/2026[2016-17]Status: Disposed9/9/2026AY 2016-17
RAM KISHAN GUPTA,JAIPUR vs ITO WD 4(2), JAIPUR
ITA 208/JPR/2026[2020-21]Status: Disposed9/9/2026AY 2020-21
SOCIETY FOR WELFARE OF MENTALLY HANDICAPPED,JAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR
ITA 1103/JPR/2026[2026-27]Status: Disposed9/9/2026AY 2026-27
SOCIETY FOR WELFARE OF MENTALLY HANDICAPPED,JAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR
ITA 1102/JPR/2026[2026-27]Status: Disposed9/9/2026AY 2026-27
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, AJMER, CENTRAL REVENUE BUILDING, JAIPUR ROAD, AJMER vs AJMER ZILA DUGDH UTPADAK SAHKARI SANGH LIMITED, OPP. HMT, BEAWAR ROAD, AJMER
ITA 1586/JPR/2025[2017-18]Status: Disposed9/9/2026AY 2017-18
V.M.V. INDUSTRIES,ALWAR vs I.T.O. WARD 1(2), ALWAR, ALWAR
ITA 1051/JPR/2025[2016-17]Status: Disposed9/9/2026AY 2016-17
BHATIA CORPORATION PRIVATE LIMITED,KOTA vs DCIT/ACIT, CIRCLE-2, KOTA, KOTA
ITA 800/JPR/2026[2021-22]Status: Disposed8/9/2026AY 2021-22
BHATIA CORPORATION PRIVATE LIMITED,KOTA vs DCIT/ACIT, CIRCLE-2, KOTA, KOTA
ITA 797/JPR/2026[2020-21]Status: Disposed8/9/2026AY 2020-21
JAN CHETNA GRAMIN VIKAS AEVAM PARYAVARAN SANSTHAN,JAIPUR vs CIT EXEMPTION, JAIPUR
ITA 1501/JPR/2025[2025-26]Status: Disposed8/9/2026AY 2025-26
AJMER ZILA DUGDH UTPADAK SAHKARI SANGH LIMITED,AJMER vs DC/ACIT CIR-2,AJMER, AJMER
ITA 1419/JPR/2025[2018-19]Status: Disposed8/9/2026AY 2018-19
MANISH JAIN,JAIPUR vs ITO, WARD-7(1), JAIPUR
ITA 1393/JPR/2025[2022-23]Status: Disposed8/9/2026AY 2022-23
RAVI KUMAR GUPTA,JAIPUR, RAJASTHAN vs COMMISSIONER OF INCOME TAX, JAIPUR, RAJASTHAN
ITA 1111/JPR/2025[2017-18]Status: Disposed8/9/2026AY 2017-18
SHRIRAM ASHAPURAN CHARITABLE TRUST,JAIPUR vs THE CIT EXEMPTION, JAIPUR, JAIPUR
ITA 928/JPR/2026[2027-28 (Tax Year 2026-27)]Status: Disposed3/9/2026
URMILA DEVI MAHGAYA PROPKARI TRUST,BHARATPUR vs EXEMPTION WARD 1, JAIPUR
ITA 888/JPR/2026[2026-27]Status: Disposed3/9/2026AY 2026-27
SANTHUSTA FOUNDATION,JAIPUR vs ITO WD 6(2), JAIPUR
ITA 869/JPR/2026[2025-26]Status: Disposed3/9/2026AY 2025-26
ROOP NARAYAN CHOUDHARY,JAIPUR vs DCIT,CIRCLE 4, JPR, JAIPUR
ITA 863/JPR/2026[2012-13]Status: Disposed3/9/2026AY 2012-13
SHAMSAN VIKAS SAMITI,SRIMADHOPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 860/JPR/2026[2026-27]Status: Disposed3/9/2026AY 2026-27
EURO INTERNATIONAL SHIKSHAN SANSTHAN,SIKAR vs CIT EXEMPTION,JAIPUR, JAIPUR
ITA 786/JPR/2026[NA]Status: Disposed3/9/2026
